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Shamsudheen vs Shameena Beevi
2024 Latest Caselaw 32383 Ker

Citation : 2024 Latest Caselaw 32383 Ker
Judgement Date : 8 November, 2024

Kerala High Court

Shamsudheen vs Shameena Beevi on 8 November, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

OP (FC) No.678/2024                          1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                            &
                       THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
                Friday, the 8th day of November 2024 / 17th Karthika, 1946

                                 OP (FC) NO. 678 OF 2024(R)

       EP 18/2019 OF FAMILY COURT, KOTTARAKKARA IN OP 225/2015 OF FAMILY COURT,
                                      ATTINGAL


      PETITIONER/JUDGMENT DEBTOR:


                SHAMSUDHEEN, AGED 45 YEARS, S/O LATE ABDUL RASHEED,

                SHAHJAHAN MANSIL, KURIYODU, PALLIMUKKU,

                CHADAYAMANGALAM, KOTTARAKKARA, KOLLAM, PIN - 691 534.

      RESPONDENTS/DECREE HOLDER:

          1. SHAMEENA BEEVI, AGED 37 YEARS, D/O ABDUL SHUKKOOR, RESIDING AT
             SAFAR, KILIMANOOR DESOM, PEROOR P.O, VELLALLOOR VILLAGE,
             CHIRAYANKEEZHU TALUK FROM PUTHENKADU VEEDU, ILAMPAZHANOOR DESOM,
             KADAKKAL VILLAGE, KOTTARAKKARA TALUK, PIN - 683 102.
          2. MUHAMMED IBRAHIM (MINOR), AGED 9 YEARS, S/O SHAMSUDEEN, RESIDING
             AT SAFAR, KILIMANOOR DESOM, PEROOR P.O, VELLALLOOR VILLAGE,
             CHIRAYANKEEZHU TALUK FROM PUTHENKADU VEEDU, ILAMPAZHANOOR DESOM,
             KADAKKAL VILLAGE, KOTTARAKKARA TALUK REPRESENTED BY MOTHER
             SHAMEENA BEEVI (R1), PIN - 683 102.


              OP (Family Court) praying inter alia that in the circumstances
      stated in the affidavit filed along with the OP (FC) the High Court be
      pleased to stay all further proceeding in Exhibit P9 pending disposal of
      this original petition, in the interest of justice equity and good
      conscience.



              This petition again coming on for orders upon perusing the
      petition and the affidavit filed in support of OP (FC), this Court's
      order dated 06/11/2024 and upon hearing the arguments of M/S. SYAM J SAM
      & DANIEL MATHEWS KOSHY, Advocates for the petitioner and of SRI.
      LATHEESH SEBASTIAN, Advocate for the respondents, the court passed the
      following:

                                                               P.T.O.
 OP (FC) No.678/2024                           2/2




                                         ORDER

Sri. Latheesh Sebastian appears for the respondents and seeks time.

List, therefore, on 18/11/2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

08-11-2024 /True Copy/ Assistant Registrar

 
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