Viswanathan vs Joisy
2024 Latest Caselaw 32379 Ker

Kerala High Court

Viswanathan vs Joisy on 8 November, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

OP (FC) No.391/2024                          1/2

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                      THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
                                            &
                       THE HONOURABLE MRS. JUSTICE M.B. SNEHALATHA
             Friday, the 8th day of November 2024 / 17th Karthika, 1946
                               OP (FC) NO. 391 OF 2024(R)
     ORDER DATED 06/05/2024 IN EP 12/2023 IN OP 1917/2016 OF FAMILY COURT, ALUVA

      PETITIONER/JUDGMENT DEBTOR/RESPONDENT:


                VISWANATHAN, AGED 68 YEARS, S/O LATE SIVARAMAKRISHNAN,

                VARIYATH PUTHANMADAM, PALACE ROAD, BANK JUNCTION,

                ALUVA WEST VILLAGE, ALUVA TALUK, ERANAKULAM, PIN - 683 511.

      RESPONDENTS/DECREE HOLDERS/PETITIONER:

          1. JOISY, AGED 40 YEARS, W/O VISWANATHAN, VARIYATH PUTHANMADAM,
             PALACE ROAD, BANK JUNCTION, ALUVA WEST VILLAGE, ALUVA TALUK,
             ERNAKULAM. D/O LATE JOSE, MANJAPRAKKARAN HOUSE, AMBAZHAKKAD KARA,
             KALLOOR VADAKKUMMURI VILLAGE, MUKUNDAPURAM TALUK, THRISSUR, PIN -
             680 570.
          2. ARUNDATHI, AGED 22 YEARS, D/O VISWANATHAN, MANJAPRAKKARAN HOUSE,
             AMBAZHAKKAD KARA, KALLOOR, VADAKKUMMURI VILLAGE, MUKUNDAPURAM
             TALUK, THRISSUR, PIN - 680 570.
          3. THANU, AGED 14 YEARS, (MINOR), D/O VISWANATHAN, MANJAPRAKKARAN
             HOUSE, AMBAZHAKKAD KARA, KALLOOR VADAKKUMMURI VILLAGE,
             MUKUNDAPURAM TALUK, THRISSUR, REPRESENTED BY HER MOTHER JOISY (1ST
             RESPONDENT), PIN - 680 570.


           OP (Family Court) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP (FC) the High Court be pleased to issue
   an order staying all further proceedings in Ext P1 E.P, till the disposal of
   the above OP.

            This petition again coming on for orders upon perusing the petition and
   the affidavit filed in support of OP (FC), this Court's order dated 16/10/2024
   and upon hearing the arguments of M/S. K.M.FATHIMA, P.A.ISMAIL & PINKU MARIAM
   JOSE, K.S.HARIHARAPUTHRAN Advocates for the petitioner, M/S. K.SHAJ, ARUN
   CHAND, BHARAT VIJAY P., MINU VITTORRIA PAULSON, BEENA N.KARTHA, GOPIKA GOPAL,
   ARCHANA P.P. & AKHILA HUSSAIN Z., Advocates for R1 and of M/S. S.RASNA & MANJU
   R., Advocates for R2 & R3, the court passed the following:

                                                            P.T.O.
 OP (FC) No.391/2024                           2/2




                                         ORDER

Read order dated 16/10/2024.

Sri.Hariharaputhran K.S. seeks two or more days time.

Post on 22/11/2024.

Sd/- DEVAN RAMACHANDRAN JUDGE

Sd/- M.B. SNEHALATHA JUDGE

08-11-2024 /True Copy/ Assistant Registrar