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Santha vs Chirangara Sreekrishna Swami ...
2024 Latest Caselaw 32373 Ker

Citation : 2024 Latest Caselaw 32373 Ker
Judgement Date : 8 November, 2024

Kerala High Court

Santha vs Chirangara Sreekrishna Swami ... on 8 November, 2024

OP(C) No.2549/2024                      1/3

                     IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                      THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
            Friday, the 8th day of November 2024 / 17th Karthika, 1946
                              OP(C) NO. 2549 OF 2024
        E.P.120/2021 IN OS 502/1977 OF MUNSIFF COURT, CHALAKUDY, THRISSUR
   PETITIONERS/CLAIM PETITIONERS:

      1. SANTHA AGED 62 YEARS W/O LATE RAJAN, KODAKKATTUKULAM HOUSE,
         CHIRANGARA DESAM, KORATTY EAST POST, KORATTY KIZHAKKUMURI VILLAGE,
         CHALAKUDY TALUK, THRISSUR DISTRICT, KERALA STATE., PIN - 680308
      2. BABU AGED 46 YEARS S/O PANGAL PAZHANAL, CHIURANGARA DESAM, KORATTY
         EAST POST, KORATTY KIZHAKKUMURI VILLAGE, CHALAKUDY TALUK, THRISSUR
         DISTRICT, KERALA STATE., PIN - 680308

   RESPONDENTS/DECREE HOLDER AND JUDGMENT DEBTORS:

      1. CHIRANGARA SREEKRISHNA SWAMI KSHETHRAM REP. BY SECRETARY UNDER
         KOCHIN DEVASWAM BOARD AND KEEZHEDAM ANNAMANNADA DEVASWAM., PIN -
         680001
      2. RAMAN NAIR (DIED) S/O KARUMATHI VETTIL ITTIMAYAMMA, ANNAMANADA
         DESAM, KALLOOR THEKKUMURI VILLAGE, CHALAKUDY TALUK, THRISSUR
         DISTRICT., PIN - 680741
      3. NARAYANAN NAIR (DIED) S/O ECHUMU AMMA, KANAKKAPARAMBIL
         PUTHENVEETTIL, KORATTY KIZHAKKUMMURI VILLAGE, CHALAKUDY TALUK,
         THRISSUR DISTRICT., PIN - 680308
      4. NANDANAN AGED 61 YEARS S/O LATE NARAYANAN NAIR, KORATTY SOUTH POST,
         KORATTY KIZHAKKUMMURI VILLAGE, CHALAKUDY TALUK, THRISSUR DISTRICT.,
         PIN - 680308
      5. PARAMESWARAN AGED 58 YEARS S/O LATE NARAYANAN NAIR, KORATTY
         KIZHAKKUMMURI VILLAGE, CHALAKUDY TALUK, THRISSUR DISTRICT., PIN -
         680308
      6. P.N JAYALAKSHMI AGED 54 YEARS W/O MANGARI VEETIL SIVAN, PADDY POST,
         MATTATHOOR VILLAGE, CHALAKUDY TALUK, THRISSUR DISTRICT., PIN -
         680654
      7. KOMALAM AGED 57 YEARS D/O PUTHENVEETTIL UNNIKRISHNAN, KORATTY SOUTH
         POST, KORATTY KIZHAKKUMMURI VILLAGE, CHALAKUDY TALUK, THRISSUR
         DISTRICT., PIN - 680308
      8. RAMESH AGED 35 YEARS S/O PUTHENVEETTIL UNNIKRISHNAN, KORATTY SOUTH
         POST, KORATTY KIZHAKKUMMURI VILLAGE, CHALAKUDY TALUK, THRISSUR
         DISTRICT., PIN - 680308
      9. RATHEESH AGED 33 YEARS S/O PUTHENVEETTIL UNNIKRISHNAN, KORATTY SOUTH
         POST, KORATTY KIZHAKKUMMURI VILLAGE, CHALAKUDY TALUK, THRISSUR
         DISTRICT., PIN - 680308
     10. GIRIJA VALLABHAVAN ANNAMANADA POST, KALLOOR THEKKUMURI VILLAGE,
         CHALAKUDY TALUK, THRISSUR DISTRICT. , PIN - 680741
     11. PRATHAPAN S/O VALLAVOOR VEETTIL RAMAN NAIR, KALLOOR THEKKUMURI
         VILLAGE, ANNAMANADA POST, CHALAKUDY TALUK, THRISSUR DISTRICT., PIN -
         680741

          Op (civil) praying inter alia that in the circumstances stated in
 OP(C) No.2549/2024                            2/3

   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the Exhibit P13 order, dated 23.10.2024, in EP No.120/2021 in OS
   No.502/1977 of the Chalakudy Munsiff Court to the extent it directs
   delivery of the properties by dispossession of the petitioners froom their
   properties until the final dispsoal of this original petition (civil).
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S.SEBY JOSEPH & SHIBIN K.F., Advocates for the petitioners, the court
   passed the following:
                                      ORDER

Registry to call for a report regarding the present status of EA No.673/2024 in EP No.120 of 2021 in OS No.502 of 1977 on the file of the Munsiff's Court, Chalakkudy.

All further proceedings in EP No.120 of 2021 to the extent it directed delivery of the property by dispossessing the petitioners from the property shall remain stayed till the next posting date.

Post on 25.11.2024.

Sd/- VIJU ABRAHAM JUDGE

08-11-2024 /True Copy/ Assistant Registrar

APPENDIX OF OP(C) 2549/2024 Exhibit-P13 THE CERTIFIED COPY OF THE ORDER DATED 23.10.2024 IN EP NO.120/2021 IN OS NO.502/1977 ON THE FILES OF THE EXECUTION COURT

 
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