Sunday, 17, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Riju Ibrahim Rayan @Riju Ibrahim Kutty vs State Of Kerala
2024 Latest Caselaw 32367 Ker

Citation : 2024 Latest Caselaw 32367 Ker
Judgement Date : 8 November, 2024

Kerala High Court

Riju Ibrahim Rayan @Riju Ibrahim Kutty vs State Of Kerala on 8 November, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

Crl.M.C. No. 6468 of 2019

                                       1

                                                      2024:KER:83683
                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

             THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

   FRIDAY, THE 8TH DAY OF NOVEMBER 2024 / 17TH KARTHIKA, 1946

                            CRL.MC NO. 6468 OF 2019

          CRIME NO.123/2019 OF CHALISSERY POLICE STATION, PALAKKAD
                                   DISTRICT

PETITIONER/ACCUSED:

              RIJU IBRAHIM RAYAN @ RIJU IBRAHIM KUTTY
              AGED 26 YEARS
              S/O.IBRAHIM KUTTY, KADASSERY HOUSE, SAJNA BHAVAN,
              VALIYAKULANGARA, OCHIRA VILLAGE, KARUNAGAPPALLY
              TALUK, KOLLAM DISTRICT-690 526.

              BY ADVS.
              K.MOHAMMED RAFEEQ
              SRI.AMARNATH R LAL



RESPONDENT/COMPLAINANT:

      1       STATE OF KERALA
              REPRESENTED BY GOVERNMENT PLEADER, HONOURABLE HIGH
              COURT OF KERALA, ERNAKULAM-682 031.

      2       INSPECTOR OF POLICE, CHALISSERY POLICE STATION,
              PALAKKAD DISTRICT-679 536.

              SRI.SANGEETHARAJ.N.R, PP


       THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION ON
08.11.2024, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Crl.M.C. No. 6468 of 2019

                                      2

                                                     2024:KER:83683




                            P.V.KUNHIKRISHNAN, J.
                      ------------------------------------
                      Crl.M.C. No. 6468 of 2019
                     --------------------------------------
                Dated this the 8th day of November, 2024


                                ORDER

Counsel for the petitioner submitted that, he is not

pressing the petition.

Therefore, this Criminal Miscellaneous case is dismissed

as not pressed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE sjb/8-11

2024:KER:83683

PETITIONER ANNEXURES

ANNEXURE I TRUE COPY OF THE JUDGMENT DATED 02.07.2019 IN BA NO.4715/2019 ON THE FILE OF THIS HONOURABLE COURT.

ANNEXURE TRUE COPY OF THE MEDICAL CERTIFICATE DATED 29.08.2019 ISSUED BY THE CONCERNED MEDICAL PRACTITIONER.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter