Arafath M A vs Meera. K. Ias
2024 Latest Caselaw 32353 Ker

Kerala High Court

Arafath M A vs Meera. K. Ias on 8 November, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

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        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                          PRESENT

          THE HONOURABLE MR.JUSTICE N.NAGARESH

 FRIDAY, THE 8TH DAY OF NOVEMBER 2024 / 17TH KARTHIKA, 1946

              CON.CASE(C) NO. 2941 OF 2024

       AGAINST THE ORDER/JUDGMENT IN WP(C) NO.24666 OF

              2023 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER:

         ARAFATH M A
         AGED 36 YEARS, S/O. ABDUL KADAR,
         MUNDETH HOUSE, BUNGLAW ROAD, KALADY,
         ERNAKULAM, PIN - 683574.

         BY ADVS.
         FARHANA K.H.
         MUHASIN K.M.



RESPONDENTS/R2 IN WPC/R4 IN WPC/NOT A PARTY IN WPC:

   1     MEERA. K. IAS
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER), THE REVENUE DIVISIONAL OFFICER,
         FORT KOCHI REVENUE DIVISIONAL OFFICE,
         K.B JACOB ROAD, FORT KOCHI,
         ERNAKULAM, PIN - 682001.

   2     UNNIKRISHNAN
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER), THE AGRICULTURAL OFFICER,
         NEDUMBASSERY KRISHI BHAVAN, NEDUMBASSERY,
         ALUVA, ERNAKULAM, PIN - 683572.
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    3    BIPIN KUMAR. M.
         (AGE AND FATHER'S NAME NOT KNOWN TO THE
         PETITIONER), THE DEPUTY COLLECTOR (LA),
         COLLECTORATE, CIVIL STATION, KAKKANAD,
         ERNAKULAM, PIN - 682030.

         BY ADV.SMT. RESMI THOMAS, GOVERNMENT PLEADER

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 08.11.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
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                      JUDGMENT

Dated this the 8th day of November, 2024

Government Pleader submits that the direction of this

Court in the judgment dated 01.08.2023 in W.P.(C) No.24666

of 2023 stands complied with and the respondents have

passed an order dated 08.11.2024.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N. NAGARESH JUDGE ams

2024:KER:83384

APPENDIX OF CON.CASE(C) 2941/2024

PETITIONER ANNEXURES

Annexure A1 CERTIFIED COPY OF THE JUDGMENT IN W.P (C) NO. 24666/2023 DATED 01.08.2023

Annexure A2 TRUE COPY OF THE RELEVANT PAGES OF THE G.O. (P) NO. 140/2024/RD DATED 27.06.2024, AUTHORIZING THE 3RD RESPONDENT AS COMPETENT AUTHORITY