Abhilash Jayanthakumar vs M/S. Synthetic Industries Limited
2024 Latest Caselaw 32175 Ker

Kerala High Court

Abhilash Jayanthakumar vs M/S. Synthetic Industries Limited on 7 November, 2024

CRP No.64/2023                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT

                        THE HONOURABLE MR.JUSTICE VIJU ABRAHAM


             Thursday, the 7th day of November 2024 / 16th Karthika, 1946
                            IA 1/2023 IN CRP NO. 64 OF 2023

                 CMA 71/2022 OF THE PRINCIPAL DISTRICT COURT, KOTTAYAM

                    OS 447/2016 OF MUNSIFF COURT, CHANGANACHERRY

   PETITIONER/REVISION PETITIONER :

          ABHILASH JAYANTHAKUMAR, AGED 33 YEARS, S/O. JAYANTHAKUMAR, VAKKAYIL
          HOUSE, KURICHY MURI, KURICHY. P.O., KURICHY VILLAGE, CHANGANACHERRY
          TALUK-686532.

   RESPONDENT/RESPONDENT :

          M/S. SYNTHETIC INDUSTRIES LIMITED, HAVING ITS CORPORATE HEAD
          QUARTERS AT CORPORATE HOUSE, KADAYIRUPPU, KOLENCHERRY-682311,
          REPRESENTED BY ITS SENIOR MANAGER, HR AND ADMINISTRATION, MR. K.M.
          JOY.


                  Petition praying that in the circumstances stated in the
   affidavit filed there with the High Court be pleased to stay the execution
   of the judgment and decree dated 13.07.2017 in OS 447/2016 of the
   Munsiff's Court, Changanacherry till the disposal of this Civil Revision
   Petition.


        This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support thereof and this court's order dated
   13-09-2024 and upon hearing the arguments of M/S.GEORGE SEBASTIAN & PHILIA
   KOSHY, Advocates for the petitioner and of M/S M. GOPIKRISHAN, K. JOHN
   MATHAI, JOSON MANAVALAN, KURYAN THOMAS, PAULOSE C ABRAHAM & RAJA KANNAN,
   Advocates for the respondent, the court passed the following:

                                       O R D E R

Post on 17-01-2025. Interim order is extended till then.

Sd/- VIJU ABRAHAM, JUDGE

07-11-2024 /True Copy/ Assistant Registrar