K.R. Rugmini vs The Special Tahsildar (La)
2024 Latest Caselaw 32167 Ker

Kerala High Court

K.R. Rugmini vs The Special Tahsildar (La) on 7 November, 2024

OP(C) No.2822/2023                           1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
           Thursday, the 7th day of November 2024 / 16th Karthika, 1946
                               OP(C) NO. 2822 OF 2023
 LAR 24/2020 OF I ADDITIONAL DISTRICT COURT & I ADDITIONAL MOTOR ACCIDENT CLAIMS
                            TRIBUNAL,PALAKKAD, PALAKKAD
   PETITIONER:

      1. K.R. RUGMINI AGED 85 YEARS W/O LATE RAMANATHAN, DEVI NIVAS, H. NO
         6/322, NADAKKAVU, AKATHETHARA, PALAKKAD, PIN - 678008
      2. K.R. EASWARDAS AGED 63 YEARS S/O LATE RAMANATHAN, ADWAITHAM, SNEHA
         NAGAR, ARCHANA COLONY ROAD, NADAKKAVU, AKATHETHARA P.O, PALAKKAD,
         PIN - 678008
      3. K.R. DEVADAS AGED 61 YEARS S/O LATE RAMANATHAN, PRANAVAM, DASRATH
         NAGAR, 2ND STREET, BEHIND SAI NURSING HOME, OLAVAKKODE, PALAKKAD,
         PIN - 678002

        BY ADVS.T.R.S.KUMAR,SONA MARIA PAULOSE,DEEPA R MENON,DEENA
        JOSEPH,AMRUTHA PREMJITH,
   RESPONDENT:

          THE SPECIAL TAHSILDAR (LA) GENERAL, NO.II, CIVIL STATION, PALAKKAD.,
          PIN - 678001

        This OP(C) having come up for orders on 07.11.2024, upon perusing
   the letter dated 18.09.2024 of the District Judge,Palakkad forwarding the
   letter dated 13.09.2024 of the Additional District Judge-III, Palakkad and
   this Court's judgment dated 04.01.2024 and the Court on the same day
   passed the following:
                                      ORDER

Perused the letter of the Additional District Judge III,dated 13.09.2024. The request made therein is allowed and the delay is condoned.

Sd/- C. JAYACHANDRAN JUDGE

07-11-2024 /True Copy/ Assistant Registrar