Vignesh Jeyapaul vs Inspector Of Police
2024 Latest Caselaw 32149 Ker

Kerala High Court

Vignesh Jeyapaul vs Inspector Of Police on 7 November, 2024

Author: V.G.Arun

Bench: V.G.Arun

                                                             2024:KER:86694

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                   PRESENT

                     THE HONOURABLE MR.JUSTICE V.G.ARUN

   THURSDAY, THE 7TH DAY OF NOVEMBER 2024 / 16TH KARTHIKA, 1946

                          WP(C) NO. 28061 OF 2024

PETITIONER:

            VIGNESH JEYAPAUL
            AGED 32 YEARS
            S/O JEYAPAUL, NO.90/4, MUTHUNAGAR, 1ST STREET, PONMENI
            MAIN ROAD, MADURAI SOUTH ARASARADI, MADURAI, TAMIL
            NADU, PIN - 625016


            BY ADVS.
            AJAI JOHN
            JOSE PAUL




RESPONDENTS:

    1       INSPECTOR OF POLICE
            K4C, CYBER OPERATIONS, KERALA CYBER POLICE
            HEADQUARTERS, THIRUVANANTHAPURAM, PIN 695004
            REPRESENTED BY GOVERNMENT PLEADER,HIGH COURT OF KERALA,
            PIN - 682031

    2       KARUR VYSYA BANK
            KELLAMBAKKAM BRANCH, PLOT NO. 12, MALAYAPPA MUDALI
            STREET, KELLAMBAKKAM , CHENNAI, REPRESENTED BY ITS
            MANAGER, PIN - 603103


            SRI. P.S. APPU, GP. SRI. P.S. GEORGE FOR R2.


     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
07.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                            2024:KER:86694
WP(C)No.28061 of 2024

                                    2




                              JUDGMENT

Dated this the 7th day of November, 2024

It is submitted that the disputed amount

has already been withdrawn from the petitioner's

account.

This is recorded and the writ petition is

closed, reserving the petitioner's right to seek

appropriate remedies.

Sd/-

V.G.ARUN JUDGE SSK/7/11 2024:KER:86694

APPENDIX OF WP(C) 28061/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE EMAIL REPLY FROM THE 2ND RESPONDENT DATED 12/07/2024

Exhibit P2 TRUE COPY OF THE REPRESENTATION DATED 19/07/2024

DOCUMENT NO. 1 Copy of the Email dated 31/08/2024

Exhibit P3 TRUE COPY OF THE NOTICE DATED 08/07/2024 ISSUED BY THE 1ST RESPONDENT

RESPONDENTS EXHIBITS : NIL

TRUE COPY P.A. TO JUDGE