Parayil Kunjiraman Nair vs Sasikumar K
2024 Latest Caselaw 32140 Ker

Kerala High Court

Parayil Kunjiraman Nair vs Sasikumar K on 7 November, 2024

Author: Anil K.Narendran

Bench: Anil K.Narendran

WA No.1771/2024                            1/3

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                    THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                         &
                    THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
           Thursday, the 7th day of November 2024 / 16th Karthika, 1946
                                WA NO. 1771 OF 2024
     AGAINST THE JUDGMENT DATED 17/10/2024 IN WP(C) 17647/2021 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          PARAYIL KUNJIRAMAN NAIR AGED 79 YEARS MANAGING DIRECTOR, KVR MOTOR
          CARS PVT. LTD 1/1046 C, D&E `KVR FIAT' KANNUR ROAD, KOZHIKODE
          REPRESENTED THROUGH POWER-OF-ATTORNEY HOLDER JAYARAJAN N.T., PIN -
          673005

    BY ADVS.M/S. V.KRISHNA MENON,P.VIJAYAMMA & J SURYA

   RESPONDENT(S)/1ST RESPONDENT & ADDITTIONAL SECOND RESPONDENT:

      1. SASIKUMAR K MEETHALEVEETIL HOUSE, NANMANDA P.O. KOZHIKODE, PIN -
         673613
      2. THE STATE OF KERALA REPRESENTED BY THE SECRETARY, . DEPARTMENT OF
         LABOUR, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001

    BY ADV.P.M.UNNI NAMBOODIRI FOR R1

    SENIOR GOVERNMENT PLEADER FOR R2




        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 17.10.2024 of the Learned
   Single Judge in W.P.(C)No. 17647/2021 including all proceedings before the
   Labour Court, Kozhikode in ursuance to Ext.P2 award in I.D.No.55/2017
   pending disposal of the writ appeal.




        This Writ Appeal coming on for orders on 07/11/2024, upon perusing
   the appeal memorandum, the court on the same day passed the following:
 WA No.1771/2024                          2/3




                                      ORDER

Admit.

Shri. P.M Unni Namboodiri, the learned Counsel takes notice for the 1st respondent and the learned Senior Government Pleader for the 2nd respondent.

There will be an interim stay as prayed for, for a period of two months.

List on 29/11/2024.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- MURALEE KRISHNA S. JUDGE

EXHIBIT P2 :A COPY OF THE AWARD OF THE SECOND RESPONDENT DATED 3-4-2021 IN I.DNO.55/2017.

07-11-2024 /True Copy/ Assistant Registrar