Citation : 2024 Latest Caselaw 32128 Ker
Judgement Date : 7 November, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
&
THE HONOURABLE MR.JUSTICE MURALEE KRISHNA S.
Thursday, the 7th day of November 2024 / 16th Karthika, 1946
CM.APPL.NO.1/2024 IN RCREV. NO. 213 OF 2024(FILING NO.)
JUDGMENT DATED 16.02.2024 IN RCA 23/2021 OF III RENT CONTROL APPELLATE
AUTHORITY, THRISSUR
ORDER DATED 23.03.2021 IN RCP 172/2019 OF THE RENT CONTROL COURT, THRISSUR
APPLICANTS/REVISION PETITIONERS:
1. RANI THOMAS, AGED 47 YEARS, D/O THOMAS, RESIDING IN THE ADDRESS
PULLAMAKUZHIYIL VEEDU, POOMALA, THRISSUR NOW RESIDING AT LOVE SHORE
ENCLAVE, FLAT NO. 5A, KOORKENCHERY VILLAGE, KOORKENCHERY P O,
THRISSUR DISTRICT, PINCODE - 680007.
2. SREEKALA, AGED 47 YEARS, W/O AJITHKUMAR, RESIDING IN THE ADDRESS
KOLOTH VEEDU, PEARL PARK, PRA18D, KRISHNAKUNJU, AYYANTHOLE VILLAGE
DESOM, AYYANTHOLE P O, THRISSUR DISTRICT, PINCODE - 680003.
RESPONDENTS/RESPONDENTS:
1. ELSY (DIED), W/O MALIEKKAL MOILEN LONAPPAN, M G ROAD, PATTURAIKKAL
DESOM, THRISSUR VILLAGE, WAS ORIGINALLY RESIDING AT C/O STANLEY
JOSEPH, VADAKKUMCHERY VEEDU, THURAVUR P O, ANGAMALLY, ERNAKULAM
DISTRICT, PINCODE - 683572.
2. JIMMY M.L, AGED 53, S/O LONAPPAN, MALIEKKAL MOILEN HOUSE, 5 C
GOKULAM SPRING TOWER, KANJIKUZHY P O, KANJIKUZHY DESOM, PINCODE:
686004, VIJAYAPURAM VILLAGE, KOTTAYAM DISTRICT, REPRESENTED BY POWER
OF ATTORNEY HOLDER SIMMY M L, AGED 47, W/O NOBLE GRACIOUS,
THELAMOOTTIL HOUSE, TC 533/1, PERUMTHUNI, PETTA VILLAGE,
THIRUVANANTHAPURAM DISTRICT, NOW RESIDING AT FLAT NO 1E,
CONTORCASSIA , KARIMANAL P O, KULATHUR, THIRUVANANTHAPURAM DISTRICT,
PINCODE - 695583.
3. SHAMMY M.L, AGED 62, S/O LONAPPAN, MALIEKKAL MOILEN HOUSE, M G ROAD,
PATTURAIKKAL VILLAGE, THRISSUR, NOW RESIDING AT PLEASANT RESIDENCY,
FLAT NO G4 SILENT STREET, NEAR RITAS, KURIACHIRA, THRISSUR DISTRICT,
PINCODE - 680006.
4. NIMMY M.L, AGED 49, W/O STANLEY, WADAKKUMCHERY VEEDU, THURAVUR P O,
ANGAMALY, ERNAKULAM DISTRICT, PINCODE - 683572.
5. SIMMY M.L, AGED 47, W/O NOBLE GRACIOUS, THELAMOOTTIL HOUSE, TC
533/1, PERUMTHUNI, PETTA VILLAGE, THIRUVANANTHAPURAM DISTRICT, NOW
RESIDING AT FLAT NO 1E, CONTORCASSIA, KARIMANAL P O, KULATHUR,
THIRUVANANTHAPURAM DISTRICT, PINCODE - 695583.
Application praying that in the circumstances stated in the
affidavit filed therewith the High Court be pleased to condone the delay
of 143 days in re-presenting the above revision petition in the interest
of justice.
This Application coming on for orders on 07/11/2024 upon perusing
the application and the affidavit filed in support thereof, and upon
hearing the arguments of G.SREEKUMAR (CHELUR) Advocate for the applicants,
the court passed the following:
P.T.O
ANIL K. NARENDRAN & MURALEEKRISHNA S., JJ.
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R.C.Rev.No.......of 2024
(Filing No.213 of 2024)
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Dated this the 7th day of November, 2024
ORDER
Anil K. Narendran
This is an application filed by the petitioners, seeking an order to
condone the delay of 143 days in re-presenting the revision petition
after curing the defect noted by the Registry.
2. Having considered the averments in the affidavit filed in
support of this application and also the submissions made at the Bar,
we find that the petitioners have shown sufficient cause for condonation
of delay.
Accordingly, the C.M.Application is allowed by condoning the delay
of 143 days re-presenting the Rent Control Revision.
R.C.Rev.
Registry to number the Rent Control Revision and list for
admission on 14.11.2024.
Sd/-
ANIL K. NARENDRAN, JUDGE
Sd/-
MURALEEKRISHNA S., JUDGE
Mms
07-11-2024 /True Copy/ Assistant Registrar
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