Shahul Hameed vs Authorized Officer, Kerala State ...
2024 Latest Caselaw 32093 Ker

Kerala High Court

Shahul Hameed vs Authorized Officer, Kerala State ... on 7 November, 2024

Author: D. K. Singh

Bench: D. K. Singh

                                   1




WP(C) No. 39725 OF 2023
                                                       2024:KER:83813

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

             THE HONOURABLE MR. JUSTICE D. K. SINGH

 THURSDAY, THE 7TH DAY OF NOVEMBER 2024 / 16TH KARTHIKA,

                                 1946

                     WP(C) NO. 39725 OF 2023

PETITIONER:

            SHAHUL HAMEED
            AGED 73 YEARS
            S/O APPAKUTTY RAWTHER, MALLANKOLUMBU,
            MUTHALAMADA, PIN - 678 506.


            BY ADV. SYAM J SAM



RESPONDENT:

            AUTHORIZED OFFICER,
            KERALA STATE CO-OPERATIVE BANK
            KERALA STATE CO-OPERATIVE BANK, THEKKEGRAMAM
            BRANCH, METTUPALAYAM, CHITTUR, PIN - 678 102.


            BY ADV. M.SASINDRAN

     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   07.11.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
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WP(C) No. 39725 OF 2023
                                                      2024:KER:83813

                        D. K. SINGH, J.
                        --------------------------
                    W.P.(C) No. 39725 of 2023
                          -------------------------
              Dated this the 7th day of November, 2024

                            JUDGMENT

1. The learned Counsel for the petitioner submits that he would

like to withdraw the writ petition and approach the Bank for

availing one time settlement scheme.

2. Considering the above submission, the present writ petition

is hereby dismissed as withdrawn with the liberty as above prayed

for.

Sd/-

D. K. SINGH JUDGE Svn

WP(C) No. 39725 OF 2023 2024:KER:83813

APPENDIX OF WP(C) 39725/2023

PETITIONER'S EXHIBITS

Exhibit P1 A TRUE COPY OF THE NOTICE ISSUED BY PALAKKAD COOPERATIVE BANK DATED 6-11- 2017.

Exhibit 2 THE TRUE COPY OF NOTICE DATED ON 05-05- 2018 AND NOTICE PUBLISHED ON NEWS PAPER DATED ON 02-05-2018.

Exhibit P3 THE TRUE COPY OF THE JUDGMENT IN W.P. (C) NO.35285 OF 2023 DATED ON 28TH DAY OF OCTOBER 2023.

Exhibit P4 THE TRUE COPY OF THE PHOTOGRAPHS SHOWING THE POSSESSION OF THE PROPERTY IS WITH BANK.