Kerala High Court
Vaisakh Kumar vs State Of Kerala on 7 November, 2024
Author: P.V.Kunhikrishnan
Bench: P.V.Kunhikrishnan
CRL.MC NO. 4759 OF 2019 1
2024:KER:83369
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
THURSDAY, THE 7TH DAY OF NOVEMBER 2024 / 16TH KARTHIKA, 1946
CRL.MC NO. 4759 OF 2019
CRIME NO.603/2019 OF Kodumon Police Station, Pathanamthitta
AGAINST THE ORDER/JUDGMENT DATED IN CRMP NO.2748 OF
2019 OF DISTRICT COURT& SESSIONS COURT,PATHANAMTHITTA
PETITIONER/S:
VAISAKH KUMAR
AGED 52 YEARS
S/O.NARAYANA KURUP, MAKKADAYATHU VEEDU, PONGALADI,
PANDALAM THEKKEKARA KODUMON, PATHANAMTHITTA-691523
BY ADV C.A.RAJEEV
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SUB INSPECTOR OF POLICE,
KODUMON POLICE STATION, THROUGH THE PUBLIC
PROSECUTOR, HIGH COURT OF KERALA, ERNAKULAM-682031
2 THE SUB INSPECTOR OF POLICE
KODUMON POLICE STATION, KODUMON, PATHANAMTHITTA-
691555
3 RESHMA
W/O.UNNIKRISHNAN KIZHAKKEKARA VEEDU, PONGALADI,
PANDALAM THEKKEKARA KODUMON, PATHANAMTHITTA AND
NOW RESIDING AT MANGALATHU VEEDU, KUNNATHOOKKARA,
PERINGANADU VILLAGE, ADOOR, PATHANAMTHITTA-691551
BY ADVS.
CRL.MC NO. 4759 OF 2019 2
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SRI.MANU RAMACHANDRAN
SRI.M.KIRANLAL
SRI.T.S.SARATH
SRI.R.RAJESH (VARKALA)
OTHER PRESENT:
SRI.RENJITH.T.R, SR.PP
THIS CRIMINAL MISC. CASE HAVING COME UP FOR ADMISSION
ON 07.11.2024, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
CRL.MC NO. 4759 OF 2019 3
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P.V.KUNHIKRISHNAN, J
--------------------------------------
Crl.M.C. No. 4759 of 2019
--------------------------------------
Dated this the 7th day of November, 2024
ORDER
This Criminal Miscellaneous case is filed with
following prayer :
"....to allow this Criminal Miscellaneous case and
quash Annexure- I First Information Report and
complaint and render justice." [sic]
2. It is submitted that the final report is filed
and the petitioner want to file discharge petition. The
petitioner is free to file a discharge petition before the
appropriate court in accordance with law, if the charge is
not framed.
Therefore, this Criminal Miscellaneous case is
disposed of, granting liberty to the petitioner to file
discharge petition before the competent court, if the charge
is not framed.
Sd/-
P.V.KUNHIKRISHNAN
JUDGE
SKS
2024:KER:83369
PETITIONER ANNEXURES
ANNEXURE I FIR NO.603 DATED 3.5.2019 OF KODUMON
POLICE STATION
ANNEXURE II TRUE COPY OF RESOLUTION DATED 30.11.2017
OF THE MANAGING COMMITTEE OF THE SOCIETY
ANNEXURE III TRUE COPY OF RESOLUTION DATED 1.12.2017
OF THE MANAGING COMMITTEE OF THE SOCIETY
ANNEXURE IV TRUE COPY OF VOUCHER DATED 12.4.2017
SIGNED B THE DEFACTO COMPLAINANT
ANNEXURE IV(A) TRUE COPY OF VOUCHER DATED 15.5.2018
SINGED BY THE DEFACTO COMPLAINANT
ANNEXURE IV(B) TRUE COPY OF VOUCHER DATED 16.6.2018
SIGNED BY THE DEFACTO COMPLAINANT
ANNEXURE IV(C) TRUE COPY OF VOUCHER DATED 9.7.18 SIGNED
BY THE DEFACTO COMPLAINANT
ANNEXURE IV(D) TRUE COPY OF VOUCHER DATED 3.9.18 SINGED
BY THE DEFACTO COMPLAINANT
ANNEXURE IV(E) TRUE COPY OF THE VOUCHER DATED
19.11.2018 SINGED BY THE DEFACTO
COMPLAINANT
ANNEXURE IV(F) TRUE COPY OF THE VOUCHER DATED 1.12.2018
SIGNED BY THE DEFACTO COMPLAINANT
ANNEXURE V TRUE COPY OF SUSPENSION MEMO DATED
20.2.2019 ISSUED TO THE 3RD RESPONDENT
ANNEXURE VI TRUE COPY OF COMPLAINT DATED 14.3.2019
MADE BEFORE THE CI OF POLICE, KODUMON
ANNEXURE VI(A) TRUE COPY OF POSTAL RECEIPT DATED
15.3.2019
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ANNEXURE VII TRUE COPY OF ORDER DATED 1.6.19 OF THE
SESSIONS COURT, PATHANAMTHITTA IN
RESPONDENT ANNEXURES
ANNEXURE R3(a) THE TRUE COPY OF THE AGREEMENT ENTERED
BETWEEN THE PETITIONER AND ME
ANNEXURE R3(b) THE TRUE COBY OF THE MARK SHEET OF MINE
IN THE 1ST AND 2ND SEMESTERS IN THE CO-
OPERATIO AND BUSINESS MANAGEMENT BY
STUDYING IN THE CO-OPERATIVE TRAINING
COLLEGE, AVANOOR,KOTTARAKKARA
ANNEXURE R3(b)(1) THE TRUE COPY OF THE MARK SHEET OF MINE
IN THE 1ST AND 2ND SEMESTERES IN THE CO-
OPERATION AND BUSINESS MANAGEMENT BY
STUDYING IN THE CO-OPERATIVE TRAINING
COLLEGE, AVANOOR, KOTTARAKKARA.
ANNEXURE R3() THE TRUE COPY OF THE PROVISIONAL
CERTIFICATE OF DIPLOMA DATED 24/5/2019
GRANTED TO ME PURSUANT TO ANN.R3(B) AND
ANN.R3(b) (1)
ANNEXURE R3(d) THE TRUE COPY OF THE COURSE AND CONDUCT
CERTIFICATE DATED 21/8/2019 ISSUED TO ME
BY THE CO-OPERATIVE TRAINING COLLEGE,
AVANOOR, KOTTARAKKARA.
ANNEXURE R3(e) THE TRUE COPY OF THE FIR IN CRIME
NO.1420/2018 OF KODUMON POLICE STATION,
PATHANAMTHITTA.
ANNEXURE R3(f) THE TRUE COPY OF THE FIR IN CRIME
NO.853/2018 OF KODUMON POLICE STATION,
PATHANAMTHITTA DISTRICT
ANNEXURE R3(g) THE TRUE COPY OF THE FIR IN CRIME
NO.2220/2018 OF ADOOR POLICE STATION,
PATHANAMTHITTA
ANNEXURE R3(h) THE TRUE COPY OF THE FIR IN CRIME
NO.2395/2018 OF ADOOR POLICE STATION,
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PATHANAMTHITTA DISTRICT
ANNEXURE R3(i) THE TRUE COPY OF THE NEWS REPORT
EVIDENCING THE SAME CAME ON MALAYALA
MANORAMA ONLINE NEWS ON 8/10/2018
