Catherine Thomas vs Kurien E.Kalathil
2024 Latest Caselaw 31797 Ker

Kerala High Court

Catherine Thomas vs Kurien E.Kalathil on 6 November, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
       Wednesday, the 6th day of November 2024 / 15th Karthika, 1946
                 RP NO. 1197 OF 2007 in WPC 30692/2007(D)

REVIEW PETITIONER:

  1. CATHERINE THOMAS W/O.LATE K.T.THOMAS, 1-C, AMBER PARK,, CANNON SHED
     ROAD, KOCHI-682011.
  2. JAY THOMAS SO.LATE K.T.THOMAS 1-C, AMBER PARK, CANNON SHED ROAD,,
     KOCHI-11.

        BY ADVS.     SMT.INDU SUSAN JACOB,SMT.NISHA JOHN,

                     SRI.NAVEEN SHERRY LUKOSE,SRI.PAUL JACOB P and

                     SRI.ROSHEN.D.ALEXANDER.

RESPONDENTS/WRIT PETITIONER & RESPONDENT:

  1. KURIEN E.KALATHIL S/O.LATE V.K.EAPEN, TC-14/1004, VAZHUTHACAUD,,
     THIRUVANANTHAPURAM-695010.
  2. INDIAN BANK REPRESENTED BY CHEIF MANAGER, THIRUVANANTHAPURAM MAIN
     BRANCH,, M.G.ROAD, THIRUVANANTHAPURAM.

         BY ADVS. SRI.A.V.THOMAS for RESPONDENT 1

                     SRI.S.SREEKUMAR for RESPONDENT 2




     This Review petition having come up for orders on 6/11/2024, the
court upon perusing the RP and the judgment dated 09/10/2024, on the same
day passed the following:
                          DEVAN RAMACHANDRAN, J.
                       ------------------------
                         R.P. No.1197 of 2007
                     ---------------------------
              Dated this the 6th day of November, 2024

                                   O R D E R

I had dictated the judgment in this case on

09.10.2024; however, Smt.Nisha John - learned

counsel for the petitioners now submitted that

certain vital aspects have been omitted to be

brought to the notice of this Court.

It is in such manner that this matter is to

be listed as being spoken to. With the consent

of parties, I vacate the judgment dated

09.10.2024 and proceed to hear the matter and

dictate a fresh one.

Sd/-

DEVAN RAMACHANDRAN JUDGE

SAS

06-11-2024 /True Copy/ Assistant Registrar