Kerala High Court
Prasoon vs The State Of Kerala Represented By ... on 6 November, 2024
Author: D. K. Singh
Bench: D. K. Singh
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 1 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 20782 OF 2024
PETITIONER:
BIBIN T. ALAPPAT,AGED 40 YEARS
S/O. A.L THOMAS, ALAPPAT HOUSE, PURANATTUKARA P.O, THRISSUR
DISTRICT, PIN - 680551
BY ADVS.
M.JITHESH MENON
P.G.MAHESHKUMAR
RESPONDENTS:
1 THE STATE OF KERALA,REPRESENTED BY THE SECRETARY TO
GOVERNMENT, TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THRIRUVANANTHAPURAM, PIN - 695001
2 THE TRANSPORT COMMISSIONER,MOTOR VEHICLES DEPARTMENT, TRANS
TOWER, VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY
PALAKKAD REGIONAL TRANSPORT OFFICE, KENETHUPARAMBU,
KUNNATHURMEDU, CIVIL STATION P.O, PALAKKAD DISTRICT,
REPRESENTED BY ITS SECRETARY, PIN - 678001
4 THE SECRETARY,REGIONAL TRANSPORT AUTHORITY, PALAKKAD
REGIONAL TRANSPORT OFFICE, KENATHUPARAMBU, KUNNATHURMEDU,
CIVIL STATION P.O, PALAKKAD DISTRICT, PIN - 678001
5 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, VAZHUTHACAUD, THIRUVANANTHAPURAM,
REPRESENTED BY ITS MANAGING DIRECTOR, PIN - 695014
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 2 -
OTHER PRESENT:
SRI.P. DEEPAK-SR.ADVOCATE
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC
AND SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024,
ALONG WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024
DELIVERED THE FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 3 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 3388 OF 2024
PETITIONER:
VEERANKUTTY,AGED 63 YEARS,S/O. ABDULLA, AGED 63 YEARS, PULIKKOOL
HOUSE, ORAVIL.P.O.,ULLIYERI, KOYILANDY, KOZHIKODE., PIN - 673323
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 THE TRANSPORT COMMISSIONER,MOTOR VEHICLE DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, VATAKARA, REPRESENTED BY ITS
SECRETARY, KOZHIKODE DISTRICT,, PIN - 673104
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
VADAKARA, KOZHIKODE DISTRICT, PIN - 673104
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 695014
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024,
ALONG WITH WP(C)20782/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024
DELIVERED THE FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 4 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 3681 OF 2024
PETITIONER:
AYUB,AGED 50 YEARS,S/O. KUNHABDULLA, RESIDING AT CHINGLEENTAVIDA,
VALAYAM, KALLACHI, KOZHIKODE, REPRESENTED BY THE POWER OF ATTORNEY
HOLDER SRI. MUNEER, S/O. MUHAMMAD KOYA, AGED 35 YEARS, RESIDING AT
KANAM VAYALIL HOUSE, NADUVANNUR.PO., KOZHIKODE, PIN - 673614
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA REPRESENTED BY SECRETARY
TO GOVERNMENT, TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM., PIN - 695001
2 THE TRANSPORT COMMISSIONER,MOTOR VEHICLE DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,VATAKARA, REPRESENTED BY ITS
SECRETARY, KOZHIKODE DISTRICT, PIN - 673104
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
VADAKARA, KOZHIKODE DISTRICT, PIN - 673104
5 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 695014
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024 , ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED
THE FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 5 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 35761 OF 2023
PETITIONER:
MYCLE.P.V,AGED 60 YEARS
S/O. VARGHESE, POTTOLIL HOUSE, EDAKKARA, THALAKKULATHUR,
KOZHIKODE, PIN - 673317
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA,REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLE DEPARTMENT, TRANS TOWER, VAZHUTHACAUD,
TTHIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,REPRESENTED BY ITS SECRETARY,
VATAKARA, KOZHIKODE DISTRICT, PIN - 673104
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, VADAKARA, KOZHIKODE
DISTRICT, PIN - 673104
5 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR, PIN - 695014
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC
AND SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024,
ALONG WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024
DELIVERED THE FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 6 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 10026 OF 2024
PETITIONER:
P.G. MATHEW, AGED 55 YEARS,S/O, VARGHESE, MARINGATTU PUTHUPARAMBIL
HOUSE, PERUNNA, THRIKODITHANAM P O, CHENGANACHERRY, KOTTAYAM
DISTRICT, PIN - 686105
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA,REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLE DEPARTMENT, TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, CIVIL STATION, IDUKKI,
REPRESENTED BY ITS SECRETARY,, PIN - 685603
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
CIVIL STATION, IDUKKI,, PIN - 685603
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,TRANSPORT BHAVAN,
THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING DIRECTOR., PIN -
695014
BY ADV AKHIL SURESH
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024, ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED THE
FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 7 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 10105 OF 2024
PETITIONER:
SALIN JAFFER,AGED 40 YEARS,S/O. MUSTHAFA, BILAVINAKATH HOUSE,
PALIYATHUVALAPPU, MOTTAMMAL, KANNUR DISTRICT., PIN - 670331
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE TRANSPORT COMMISSIONER, MOTOR VEHICLE DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, CIVIL STATION, KANNUR,
REPRESENTED BY ITS SECRETARY, KANNUR,, PIN - 670001
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
CIVIL STATION, KANNUR,, PIN - 670001
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 695014
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024, ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED
THE FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 8 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 40672 OF 2023
PETITIONER:
T.L.LONA,AGED 65 YEARS,S/O. LAZAR, THEKKEKKARA HOUSE,
CHITTILAPPILLY.P.O., THRISSUR,, PIN - 680551
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA,REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLE DEPARTMENT, TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN-695 014., PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY
VATAKARA, KOZHIKODE DISTRICT, PIN - 673104
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
VADAKARA, KOZHIKODE DISTRICT,, PIN - 673104
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 695014
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024, ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED THE
FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 9 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 40718 OF 2023
PETITIONER:
PRASOON,AGED 43 YEARS,S/O. BHASKARAN, KAILIVAYIL HOUSE,
IRINGALLUR, VENGARA, THIRURANGADI, MALLAPPURAM,, PIN - 676304
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLE DEPARTMENT, TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY
VATAKARA, KOZHIKODE DISTRICT, PIN - 673104
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
VADAKARA, KOZHIKODE DISTRICT,, PIN - 673104
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 695014
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024, ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED THE
FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 10 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 40736 OF 2023
PETITIONER:
BHASKARAN,AGED 65 YEARS
S/O. KRISHNAN, KAILIVAYIL HOUSE, IRINGALLUR, VENGARA,
THIRURANGADI, MALLAPPURAM, PIN - 676304
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THE TRANSPORT COMMISSIONER, MOTOR VEHICLE DEPARTMENT,
TRANS TOWER, VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,VATAKARA, KOZHIKODE DISTRICT-
673104, REPRESENTED BY ITS SECRETARY.
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
VADAKARA, KOZHIKODE DISTRICT, PIN - 673104
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR, PIN - 695014
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024, ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED THE
FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 11 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 40892 OF 2023
PETITIONER:
MOHAN KUMAR,AGED 50 YEARS
S/O. RAMASWAMY, 23/10, VINAYAKA HOUSE, SKV COLLEGE ROAD,
KNATTUMKARA.P.O., THRISSUR,, PIN - 680011
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA,REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.
PIN 695 001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLE DEPARTMENT, TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY
VATAKARA, KOZHIKODE DISTRICT,, PIN - 673104
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
VADAKARA, KOZHIKODE DISTRICT,, PIN - 673104
5 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 698014
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024,
ALONG WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024
DELIVERED THE FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 12 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 42828 OF 2023
PETITIONER:
RIJO. C.J.,AGED 45 YEARS,S/O. JOY, CHITTADI HOUSE, VELUPADAM,
VARANDARAPPALLY, THRISSUR, PIN - 680303
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA,REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLE DEPARTMENT, TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, REPRESENTED BY ITS SECRETARY,
CIVIL STATION, THRISSUR,, PIN - 680001
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
CIVIL STATION, THRISSUR, PIN - 680001
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR, PIN - 695014
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024,
ALONG WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024
DELIVERED THE FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 13 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 20914 OF 2024
PETITIONER:
SHAJI.M.K.,AGED 53 YEARS
S/O. LEWIS KURIAN, MAKKOLIL HOUSE, THODUPUZHA.P.O., OLAMATTOM,
KODIKULAM, IDUKKI, PIN - 685584
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA,REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLE DEPARTMENT, TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, CIVIL STATION, IDUKKI,
REPRESENTED BY ITS SECRETARY,, PIN - 685603
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
CIVIL STATION, IDUKKI,, PIN - 685603
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 695014
BY ADV AKHIL SURESH
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024, ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED THE
FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 14 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 25908 OF 2024
PETITIONER:
RENEESH E.,AGED 50 YEARS,S/O MOIDEEN KOYA, EDATHIL HOUSE,
KARAPARAMBA P.O, KOZHIKODE, PIN - 673010
BY ADVS.
RILGIN V.GEORGE
K.T.RAVEENDRAN
AKSHARA K.P.
RESPONDENTS:
1 THE GOVERNMENT OF KERALA,
REPRESENTED BY ITS SECRETARY, MINISTRY OF TRANSPORT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE KERALA STATE ROAD TRANSPORT
CORPORATION, REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN - 695023
3 THE REGIONAL TRANSPORT AUTHORITY, VATAKARA,
REPRESENTED BY ITS SECRETARY, REGIONAL TRANSPORT OFFICE, VATAKARA,
PIN - 673014
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, VATAKARA, R EGIONAL
TRANSPORT OFFICE, VATAKARA, PIN - 673104
BY ADV AKHIL SURESH
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024, ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED THE
FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 15 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 27776 OF 2024
PETITIONER:
JOY JOSEPH, AGED 61 YEARS
S/O. JOSEPH, PALAKUNNEL HOUSE, MAMOODU.P.O. CHENGANACHERRY,
KOTTAYAM DISTRICT, PIN - 686553
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE TRANSPORT COMMISSIONER, MOTOR VEHICLE DEPARTMENT,
TRANS TOWER, VAZHUTHACAUD, THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, CIVIL STATION,
IDUKKI, REPRESENTED BY ITS SECRETARY, PIN - 685603
4 THE SECRETARY,REGIONAL TRANSPORT AUTHORITY, CIVIL STATION, IDUKKI,
PIN - 685603
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 695014
BY ADV AKHIL SURESH
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024, ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED THE
FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 16 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 27947 OF 2024
PETITIONER:
SONY KURIAN,AGED 60 YEARS
S/O. KURIAN, PULLAMKULAM HOUSE, MAMMOODU PO, MADAPALLY,
CHANGANASSERY, KOTTAYAM DISTRICT,, PIN - 686536
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA REPRESENTED BY SECRETARY TO GOVERNMENT
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLE DEPARTMENT, TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,CIVIL STATION, IDUKKI,
REPRESENTED BY ITS SECRETARY,, PIN - 685603
4 THE SECRETARY,REGIONAL TRANSPORT AUTHORITY, CIVIL STATION, IDUKKI,
PIN - 685603
5 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR, PIN - 695014
BY ADV AKHIL SURESH
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024, ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED THE
FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 17 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 28051 OF 2024
PETITIONER:
REMANI AMMA,AGED 77 YEARS
W/O. CHANDRASEKHARAN PILLAI, PUTHIYA VEEDU, VADAKODU, KURA.P.O,
KOTTARAKKARA, KOLLAM DISTRICT, PIN - 695005
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA, REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE TRANSPORT COMMISSIONER
MOTOR VEHICLE DEPARTMENT, TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM,, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,
PATHANAMTHITTA, REPRESENTED BY ITS SECRETARY,, PIN - 689645
4 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, PATHANAMTHITTA, PIN - 689645
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR. PIN–, PIN - 695014
BY ADV AKHIL SURESH
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024,
ALONG WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024
DELIVERED THE FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 18 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 29579 OF 2024
PETITIONER:
MYBUS UNITED SERVICES LLP
ROOM NO. 234, KTM COMPLEX, CHENGANACHERRY, KOTTAYAM DISTRICT,
REPRESENTED BY ITS DESIGNATED PARTNER SRI. TOM T ABRAHAM, S/O.
V.T.ABRAHAM, THALAKULATHU HOUSE, MADAPPALLY.P.O., CHENGANACHERRY,
KOTTAYAM, PIN - 686553
BY ADV O.D.SIVADAS
RESPONDENTS:
1 THE STATE OF KERALA,REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
PIN - 695001
2 THE TRANSPORT COMMISSIONER,MOTOR VEHICLE DEPARTMENT, TRANS TOWER,
VAZHUTHACAUD, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY,CIVIL STATION, IDUKKI,
REPRESENTED BY ITS SECRETARY., PIN - 685603
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY, CIVIL STATION,
IDUKKI,PIN - 685603
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR, PIN - 695014
BY ADV AKHIL SURESH
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024,
ALONG WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024
DELIVERED THE FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 19 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 30179 OF 2024
PETITIONER:
DAVIS. C.A.,AGED 68 YEARS,S/O ANTHONY CO, CHIRAYATH HOUSE,
ELATHURUTH PO, THRISSUR, PIN - 680611
BY ADVS.
O.D.SIVADAS
DEVIKA R.
RESPONDENTS:
1 THE STATE OF KERALA ,REPRESENTED BY SECRETARY TO GOVERNMENT,
TRANSPORT DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.,
PIN - 695001
2 THE TRANSPORT COMMISSIONER,
MOTOR VEHICLE DEPARTMENT, TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL TRANSPORT AUTHORITY, CIVIL STATION, PALAKKAD,
REPRESENTED BY ITS SECRETARY,, PIN - 678001
4 THE SECRETARY, REGIONAL TRANSPORT AUTHORITY,
CIVIL STATION, PALAKKAD,, PIN - 678001
5 THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, REPRESENTED BY ITS MANAGING
DIRECTOR., PIN - 695014
BY ADV AKHIL SURESH
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024,
ALONG WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024
DELIVERED THE FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 20 -
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE D. K. SINGH
WEDNESDAY, THE 6TH DAY OF NOVEMBER 2024 / 15TH KARTHIKA, 1946
WP(C) NO. 35377 OF 2024
PETITIONER:
CHERIAN M.M,AGED 73 YEARS
S/O M.C. MATHEW, 1/435, MANIYAMBUAVATH HOUSE, VEDAKURISSI,
MANNARKKAD, PALAKKAD, PIN - 678593
BY ADVS.
RILGIN V.GEORGE
K.T.RAVEENDRAN
AKSHARA K.P.
RESPONDENTS:
1 THE GOVERNMENT OF KERALA
REPRESENTED BY ITS SECRETARY, MINISTRY OF TRANSPORT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE KERALA STATE ROAD TRANSPORT CORPORATION,
REPRESENTED BY ITS CHAIRMAN & MANAGING DIRECTOR, TRANSPORT BHAVAN,
THIRUVANANTHAPURAM, PIN - 695023
3 THE REGIONAL TRANSPORT AUTHORITY,PALAKKAD, REPRESENTED BY ITS
SECRETARY, REGIONAL TRANSPORT OFFICE, PALAKKAD, PIN - 678001
4 THE SECRETARY,REGIONAL TRANSPORT AUTHORITY, PALAKKAD, REGIONAL
TRANSPORT OFFICE, PALAKKAD, PIN - 678001
SRI. RENJITH THAMPAN-SR. ADV. AND SRI.P.C. CHACKO FOR KSRTC AND
SRI.P.SANTHOSH KUMAR-SPL.GP.
SRI V.S.SREEJITH G.P.
SRI S.GOPINATHAN SR.G.P.
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 21.10.2024, ALONG
WITH WP(C).3388/2024 AND CONNECTED CASES, THE COURT ON 06.11.2024 DELIVERED THE
FOLLOWING:
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 21 -
JUDGMENT
[WP(C) Nos.20782/2024, 3388/2024, 3681/2024, 35761/2023,
10026/2024, 10105/2024, 40672/2023, 40718/2023, 40736/2023,
40892/2023, 42828/2023, 20914/2024, 25908/2024, 27776/2024,
27947/2024, 28051/2024, 29579/2024, 30179/2024, 35377/2024]
The issue is covered by the judgment passed by this Court on 06.11.2024
in a batch of Writ Petitions, i.e., W.P.(C) Nos.17469/2023 and connected
cases.
2. The petitioners should approach the respondents for necessary
amendments to the permits issued to them. The respondents shall take a
decision in the light of the judgment passed by this Court in W.P.(C)
Nos.17469/2023 and connected cases.
With the above directions, the present Writ Petitions are disposed of.
Sd/- D. K. SINGH
JUDGE
css/
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 22 -
APPENDIX OF WP(C) 3388/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REGULAR PERMIT DATED 23.01.2020
IN RESPECT OF STAGE CARRIAGE NO. KL 56/V 3546
ISSUED TO PETITIONER VALID TILL 9.11.2023.
Exhibit P2 TRUE COPY OF THE APPLICATION DATED 18.10.2023 FOR
RENEWAL OF REGULAR PERMIT IN RESPECT OF STAGE
CARRIAGE NO. KL 56/V 3546.
Exhibit P3 TRUE COPY OF THE APPLICATION DATED 18.10.2023 FOR
TEMPORARY PERMIT IN RESPECT IN RESPECT OF STAGE
CARRIAGE NO. KL 56/V 3546.
Exhibit P4 : TRUE COPY OF THE TEMPORARY PERMIT DATED
14.11.2023 IN RESPECT OF STAGE CARRIAGE NO. KL
56/V 3546 ISSUED TO PETITIONER VALID TILL
8.03.2024.
Exhibit P5 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P6 TRUE COPY OF THE INTERIM ORDER DATED 19.12.2023
IN WP (C) NO. 42814 OF 2023 RENDERED BY THIS
HON'BLE COURT.
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 23 -
APPENDIX OF WP(C) 3681/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE TEMPORARY PERMIT OF THE
PETITIONER DATED 11.08.2023
Exhibit P 2 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P3 TRUE COPY OF THE DECISION DATED 21.08.2023 OF THE
3RD RESPONDENT GRANTING RENEWAL OF PERMIT AS
ORDINARY SERVICE.
Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 19.12.2023
IN WP (C) NO. 42814 OF 2023
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 24 -
APPENDIX OF WP(C) 35761/2023
PETITIONER EXHIBITS
Exhibit 1 TRUE COPY OF THE PERMIT ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER DATED 13.11.2018
VALID TILL 1.11.2022
Exhibit P2 TRUE COPY OF THE TIME SHEET ISSUED BY THE 4TH
RESPONDENT TO THE PETITIONER DATED 11.06.2014
Exhibit P3 TRUE COPY OF THE TEMPORARY PERMIT ISSUED BY THE
4TH RESPONDENT TO THE PETITIONER DATED 1.07.2023
VALID TILL 21.10.2023
Exhibit P4 TRUE COPY OF THE NOTIFICATION GO (P) NO.
6/2017/TRAN DATED 15.03.2017 PUBLISHED VIDE SRO
NO.127/2017 BY THE GOVERNMENT
Exhibit P5 TRUE COPY OF G.O. (P) NO.8/2017/TRANS DATED
23.3.2017 PUBLISHED BY SRO NO.151/2017 ISSUED BY
THE GOVERNMENT
Exhibit P6 TRUE COPY OF DAFT SCHEME ISSUED NOTIFICATION
NO.B1/13/2016/TRANS. DATED 14.9.2020 ISSUED BY
THE GOVERNMENT.
Exhibit 7 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023
Exhibit p8 TRUE COPY OF THE DECISION OF THE 3RD RESPONDENT
DATED 21.08.2023
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 25 -
APPENDIX OF WP(C) 10026/2024
PETITIONER EXHIBITS
Exhibit P1 THE COPY OF THE REGULAR PERMIT DATED 15.03.2018
VALID TILL 8.01.2022 ISSUED BY THE 4TH RESPONDENT
ISSUED BY THE 4TH RESPONDENT ON THE ROUTE
PUTHIYAKAVU – KATTAPPANA AS LSOS
Exhibit P2 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P3 TRUE COY OF THE RELEVANT PORTION OF THE DECISION
OF THE 3RD RESPONDENT HELD ON 17.08.2023 GRANTING
RENEWAL OF PERMIT AS ORDINARY SERVICE.
Exhibit P4 THE COPY OF THE REGULAR PERMIT DATED 12.10.2023
VALID TILL 8.01.2027 ISSUED BY THE 4TH RESPONDENT
AS ORDINARY SERVICE.
Exhibit P5 TRUE COPY LETTER DATED 12.10.2023 ISSUED BY THE
4TH RESPONDENT TO THE PETITIONER CHANGE THE
COLOUR OF VEHICLE
Exhibit P 6 THE COPY OF THE ORDER DATED 04,03.2024 IN WP (C)
NO. 8068 OF 2024 RENDERED BY THIS HON'BLE COURT.
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 26 -
APPENDIX OF WP(C) 10105/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REGULAR PERMIT OF THE PETITIONER
ISSUED IN RESPECT OF STAGE CARRIAGE NO. KL 13/AE
1899, VALID TILL 20.03.2012 AS LSOS
Exhibit P2 NOTIFICATION GO (P) NO.13/2023/TRANS. DATED
3.5.2023 PUBLISHED BY THE GOVERNMENT VIDE AS PER
SRO NO.537/2023.
Exhibit P3 TRUE COPY OF THE RENEWED REGULAR PERMIT OF THE
PETITIONER ISSUED IN RESPECT OF STAGE CARRIAGE
NO. KL 13/AV 7299 VALID TILL 20.03.2028
Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 19.12.2023
IN WP (C) NO. 42814 OF 2023 RENDERED BY THIS
HON'BLE COURT.
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 27 -
APPENDIX OF WP(C) 40672/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE TEMPORARY PERMIT OF THE
PETITIONER VALID TILL 29.11.2023.
Exhibit P2 TRUE COPY OF THE NOTIFICATION GO (P) NO.
6/2017/TRAN DATED 15.03.2017 PUBLISHED VIDE SRO
NO.127/2017 BY THE GOVERNMENT.
Exhibit P3 TRUE COPY OF THE G.O. (P) NO.8/2017/TRANS DATED
23.3.2017 PUBLISHED BY SRO NO.151/2017 ISSUED BY
THE GOVERNMENT.
Exhibit P4 TRUE COPY OF THE DAFT SCHEME ISSUED NOTIFICATION
NO.B1/13/2016/TRANS. DATED 14.9.2020 ISSUED BY
THE GOVERNMENT.
Exhibit P5 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P6 THE COPY OF THE RELEVANT PORTION OF THE DECISION
AND AGENDA OF THE 3RD RESPONDENT
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 28 -
APPENDIX OF WP(C) 40718/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE TEMPORARY PERMIT OF THE
PETITIONER VALID TILL 29.11.2023.
Exhibit P2 TRUE COPY OF THE NOTIFICATION GO (P) NO.
6/2017/TRAN DATED 15.03.2017 PUBLISHED VIDE SRO
NO.127/2017 BY THE GOVERNMENT
Exhibit P3 TRUE COPY OF THE G.O. (P) NO.8/2017/TRANS DATED
23.3.2017 PUBLISHED BY SRO NO.151/2017 ISSUED BY
THE GOVERNMENT.
Exhibit P4 TRUE COPY OF THE DAFT SCHEME ISSUED NOTIFICATION
NO.B1/13/2016/TRANS. DATED 14.9.2020 ISSUED BY
THE GOVERNMENT.
Exhibit P5 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P6 THE COPY OF THE RELEVANT PORTION OF THE AGENDA
AND THE DECISION OF THE 3RD RESPONDENT
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 29 -
APPENDIX OF WP(C) 40736/2023
PETITIONER EXHIBITS
Exhibit P 1 TRUE COPY OF THE TEMPORARY PERMIT OF THE
PETITIONER VALID TILL 2.12.2023.
Exhibit p2 TRUE COPY OF THE NOTIFICATION GO (P) NO.
6/2017/TRAN DATED 15.03.2017 PUBLISHED VIDE SRO
NO.127/2017 BY THE GOVERNMENT.
Exhibit P3 TRUE COPY OF THE G.O. (P) NO.8/2017/TRANS DATED
23.3.2017 PUBLISHED BY SRO NO.151/2017 ISSUED BY
THE GOVERNMENT
Exhibit p4 TRUE COPY OF THE DAFT SCHEME ISSUED NOTIFICATION
NO.B1/13/2016/TRANS. DATED 14.9.2020 ISSUED BY
THE GOVERNMENT.
Exhibit P5 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P6 THE COPY OF THE RELEVANT PORTION OF THE AGENDA
AND THE DECISION OF THE 3RD RESPONDENT
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 30 -
APPENDIX OF WP(C) 40892/2023
PETITIONER EXHIBITS
Exhibit P 1 TRUE COPY OF THE TEMPORARY PERMIT OF THE
PETITIONER VALID TILL 24.08.2023. DATED
01/07/2022
Exhibit P2 TRUE COPY OF THE NOTIFICATION GO (P) NO.
6/2017/TRAN DATED 15.03.2017 PUBLISHED VIDE SRO
NO.127/2017 BY THE GOVERNMENT.
Exhibit P3 TRUE COPY OF THE G.O. (P) NO.8/2017/TRANS DATED
23.3.2017 PUBLISHED BY SRO NO.151/2017 ISSUED BY
THE GOVERNMENT
Exhibit P4 TRUE COPY OF THE DAFT SCHEME ISSUED NOTIFICATION
NO.B1/13/2016/TRANS. DATED 14.9.2020 ISSUED BY
THE GOVERNMENT
Exhibit P5 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P6 TRUE COPY OF THE RELEVANT PORTION OF THE AGENDA
AND THE DECISION OF THE 3RD RESPONDENT
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 31 -
APPENDIX OF WP(C) 42828/2023
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P2 TRUE COPY OF THE PROCEEDING OF THE 4TH RESPONDENT
DATED 15.11.2023 ISSUED TO THE PETITIONER ISSUED
IN RESPECT OF STAGE CARRIAGE NO. KL 11/AX 1476
Exhibit P3 TRUE COPY OF THE REGULAR PERMIT DATED 18.11.2023
ISSUED IN RESPECT OF STAGE CARRIAGE NO. KL 11/AX
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 32 -
APPENDIX OF WP(C) 20914/2024
PETITIONER EXHIBITS
Exhibit P1 THE COPY OF THE REGULAR PERMIT ISSUED TO THE
PETITIONER DATED 22.11.2023 ISSUED BY THE 4TH
RESPONDENT
Exhibit P2 TRUE COPY OF THE APPLICATION FOR RENEWAL OF
PERMIT DATED 14.12.2024
Exhibit P3 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P4 TRUE COPY OF THE TEMPORARY PERMIT DATED
10.05.2024 VALID TILL 10.09.2024 ISSUED BY THE
4TH RESPONDENT.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 29.01.2024
IN WP (C) NO. 3195 OF 2024 RENDERED BY THIS
HON'BLE COURT.
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 33 -
APPENDIX OF WP(C) 25908/2024
PETITIONER EXHIBITS
Exhibit P1 A TRUE COPY OF THE REGULAR PERMIT VALID TILL
07.09.2023
Exhibit P2 A TRUE COPY OF THE FINAL NOTIFICATION DATED
03.05.2023(WITHOUT ANNEXURE- RELEVANT PAGES ONLY)
Exhibit P3 A TRUE COPY OF THE PROCEEDINGS OF THE 3RD
RESPONDENT DATED 27.02.2024
Exhibit P4 A TRUE COPY OF THE INTERIM ORDER DATED 31.10.2023
IN WPC NO: 35839 OF 2023
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 34 -
APPENDIX OF WP(C) 27776/2024
PETITIONER EXHIBITS
Exhibit P1 . THE COPY OF THE REGULAR PERMIT ISSUE BY THE 4TH
RESPONDENT IN RESPECT OF STAGE CARRIAGE NO. KL 33
J 3893, WHICH IS VALID TILL 7.10.2023
Exhibit P2 THE DRAFT SCHEME WAS FINALIZED BY THE VIDE
NOTIFICATION GO (P) NO.13/2023/TRANS. DATED
3.5.2023 PUBLISHED VIDE AS PER SRO NO.537/2023
Exhibit P3 TRUE COPY OF THE APPLICATION FOR RENEWAL OF
PERMIT ON 14.09.2023
Exhibit P4 THE COPY OF THE TEMPORARY PERMIT ISSUED BY THE
4TH RESPONDENT ON 21.05.2024
Exhibit P5 THE COPY OF THE ORDER DATED 14.06.2024 IN WP (C)
NO. 21405 OF 2024
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 35 -
APPENDIX OF WP(C) 27947/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE TIME SHEET DATED 12/02/2019
Exhibit P2 THE DRAFT SCHEME WAS FINALIZED BY THE VIDE
NOTIFICATION GO (P) NO.13/2023/TRANS. DATED
3.5.2023 PUBLISHED VIDE AS PER SRO NO.537/2023
Exhibit P3 THE COPY OF THE PROCEEDINGS OF THE 3RD RESPONDENT
DATED 17.08.2023
Exhibit P4 THE COPY OF THE ORDER DATED 14.06.2024 IN WP (C)
NO. 21405 OF 2024
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 36 -
APPENDIX OF WP(C) 28051/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REGULAR PERMIT VALID TILL
22.12.2018 ISSUED BY THE 4TH RESPONDENT.
Exhibit P2 : TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P3 TRUE COPY OF THE APPLICATION FOR RENEWAL OF
PERMIT DATED 10.12.2023 SUBMITTED BY THE
PETITIONER.
Exhibit P4 TRUE COPY OF THE TEMPORARY PERMIT DATED
26.07.2024 VALID TILL 18.11.2024 ISSUED BY THE
4TH RESPONDENT TO THE PETITIONER.
Exhibit P5 TRUE COPY OF THE INTERIM ORDER DATED 14.06.2024
IN WP (C) NO. 21405 OF 2024 RENDERED BY THIS
HON'BLE COURT.
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 37 -
APPENDIX OF WP(C) 29579/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REGULAR PERMIT DATED VALID TILL
1.11.2023 ISSUED BY THE 4TH RESPONDENT.
Exhibit P2 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED BY THE
GOVERNMENT VIDE AS PER SRO NO.537/2023.
Exhibit P3 TRUE COPY OF THE TEMPORARY PERMIT DATED
20.07.2024 VALID TILL 19.11.2024 ISSUED BY THE
4TH RESPONDENT.
Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 7.08.2024 IN
WP (C) NO. 27947 OF 2024 RENDERED BY THIS HON'BLE
COURT.
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 38 -
APPENDIX OF WP(C) 30179/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REGULAR PERMIT DATED 19.02.2022
Exhibit P2 TRUE COPY OF THE NOTIFICATION GO (P)
NO.13/2023/TRANS. DATED 3.5.2023 PUBLISHED VIDE
Exhibit P3 TRUE COPY OF THE TEMPORARY PERMIT ISSUED BY THE
4TH RESPONDENT DATED 12.08.2024
Exhibit P4 TRUE COPY OF THE ORDER DATED 7.08.2024 IN WP (C)
NO. 27947 OF 2024
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 39 -
APPENDIX OF WP(C) 35377/2024
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE REGULAR PERMIT VALID TILL
26.07.2023
Exhibit P2 TRUE COPY OF THE FINAL NOTIFICATION DATED
03.05.2023
Exhibit P3 TRUE COPY OF THE RENEWED PERMIT VALID TILL
26.07.2028
Exhibit P4 TRUE COPY OF THE INTERIM ORDER DATED 19.07.2024
IN WPC NO: 25908 OF 2024
2024:KER:83231
WPC Nos.20782/2024 &
Conn.cases - 40 -
APPENDIX OF WP(C) 20782/2024
PETITIONER EXHIBITS
Exhibit-P1 TRUE COPY OF THE STAGE CARRIAGE PERMIT BEARING
PERMIT NO. KL99/673/2001 ISSUED TO THE NAME OF
T.C. SIMON IN RESPECT OF STAGE CARRIAGE KL-08-BJ-
8032 AS LIMITED STOP ORDINARY SERVICE DATED 19-
05-2023
Exhibit-P2 TRUE COPY OF THE STAGE CARRIAGE PERMIT BEARING
PERMIT NO. KL99/673/2001 ISSUED TO THE PETITIONER
IN RESPECT OF STAGE CARRIAGE KL-08-CB-0340 DATED
21-10-2023
Exhibit-P3 TRUE COPY OF THE GOVERNMENT NOTIFICATION GO (P)
NO. 13/2023/TRANS DATED 03-05-2023 PUBLISHED
Exhibit-P4 TRUE COPY OF THE INTERIM ORDER IN
W.P.[C]NO.42814/23 ISSUED BY THIS HON'BLE COURT
DATED 19-12-2023
