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P.M.Ansary vs Ansarul Islam Sangam
2024 Latest Caselaw 31387 Ker

Citation : 2024 Latest Caselaw 31387 Ker
Judgement Date : 2 November, 2024

Kerala High Court

P.M.Ansary vs Ansarul Islam Sangam on 2 November, 2024

Author: Sathish Ninan

Bench: Sathish Ninan

RFA No.108/2024                            1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                      THE HONOURABLE MR. JUSTICE SATHISH NINAN
                                          &
                     THE HONOURABLE MR. JUSTICE P.V.BALAKRISHNAN
             Satarday, the 2nd day of November 2024 / 11th Karthika, 1946
                         IA.NO.2/2024 IN RFA NO. 108 OF 2024

                  OS 70/2019 OF ADDITIONAL SUB COURT, NORTH PARAVUR

   APPLICANTS/APPELLANTS:

      1. P.M.ANSARY, AGED ABOUT 56 YEARS, S/O MUHAMMED, PUTHENPARAMBIL,
         MANJALY KARA, MANNAM.P.O., KARUMALOOR VILLAGE, PARAVUR TALUK,
         ERNAKULAM, PIN - 683520
      2. P.S. MALIK, AGED ABOUT 58 YEARS, S/O PUTHENPURAMBIL SAIDU, MANJALY
         KARA, KARAMALLOOR VILLAGE, PARAVUR TALUK, MANNAM.P.O., PARAVUR
         TALUK, ERNAKULAM - 683520

   RESPONDENTS/RESPONDENTS:

      1. ANSARUL ISLAM SANGAM, MANJALY ER 39/1973, MANJALY, MANNAM.P.O.,
         KARUMALLOOR VILLAGE, PARAVUR TALUK, ERNAKULAM - 683520
      2. ANSARUL ISLAM SANGAM, MANJALY ER 39/1973, MANJALY, MANNAM.P.O.,
         KARUMALLOOR VILLAGE. REP. BY ITS PRESIDENT IBRAHIMKUTTY, AGED 70
         YEARS, S/O ABDU, KARIYAMPILLY HOUSE, MANJALY KARA, KARUMALLOOR
         VILLAGE, PARAVUR TALUK, ERNAKULAM - 683520
      3. ANSARUL ISLAM SANGAM, MANJALY ER 39/1973, MANJALY, MANNAM.P.O.,
         KARUMALLOOR VILLAGE. REP. BY ITS SECRETARY ABDULSALAM, AGED 60
         YEARS, CHARUPARAMBIL, MANJALY KARA, KARUMALLOOR VILLAGE, PARAVUR
         TALUK, ERNAKULAM - 683520

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to order stay of
   operation and of all the proceedings in execution of the judgment and
   decree dated 25/08/2023 in O.S 70 of 2019 on the file of the Addl.Sub
   Court, North Paravur pending disposal of the above Regular First Appeal.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this court's order dated
   29.05.2024 and upon hearing the arguments of SRI.S.V.BALAKRISHNA IYER
   (SR.),SRI.SABU GEORGE, SRI.MANU VYASAN PETER, Advocates for the
   petitioners and of SRI.FIROZ K.M., SMT.M.SHAJNA, Advocates for
   respondents, the court passed the following:
 RFA No.108/2024                               2/2

                                         ORDER

Interim order extended by three months.

Post on 14/11/2024.

Sd/- SATHISH NINAN, JUDGE

Sd/- P.V.BALAKRISHNAN, JUDGE

02-11-2024 /True Copy/ Assistant Registrar

 
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