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Thahir Chithari Barikadu vs The Regional Passport Officer
2024 Latest Caselaw 31380 Ker

Citation : 2024 Latest Caselaw 31380 Ker
Judgement Date : 2 November, 2024

Kerala High Court

Thahir Chithari Barikadu vs The Regional Passport Officer on 2 November, 2024

Author: D. K. Singh

Bench: D. K. Singh

                                                                      2024:KER:81406

WP(C) NO. 38300 OF 2024

                                           1


                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                     THE HONOURABLE MR. JUSTICE D. K. SINGH

         SATURDAY, THE 2ND DAY OF NOVEMBER 2024 / 11TH KARTHIKA, 1946

                             WP(C) NO. 38300 OF 2024


PETITIONER/S:

              THAHIR CHITHARI BARIKADU
              AGED 44 YEARS
              SON OF KUNHAMED CHITHARI BARIKADU, NOUSHAD MANZIL, CHITHARI
              P.O., CHITHARI VILLAGE, HOSDURG TALUK, KASARGOD DISTRICT,
              PIN - 671316


              BY ADVS.
              P.M.ZIRAJ
              IRFAN ZIRAJ




RESPONDENT/S:

     1        THE REGIONAL PASSPORT OFFICER
              KOZHIKODE, MINI BYPASS ROAD, ERANHIPPALAM, KOZHIKKODE,
              KOZHIKODE DISTRICT, PIN - 673006

     2        UNION OF INDIA
              REPRESENTED BY SECRETARY TO GOVERNMENT, EXTERNAL AFFAIRS,
              GOVERNMENT OF INDIA, NEW DELHI, PIN - 110001


              SRI.T.C. KRISHNA-DSG


     THIS     WRIT    PETITION   (CIVIL)       HAVING   COME   UP   FOR   ADMISSION   ON
02.11.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                                         2024:KER:81406

WP(C) NO. 38300 OF 2024

                                          2



                                   JUDGMENT

The present writ petition has been filed with the following

prayers:-

1. Issue a writ of mandamus or any other appropriate writ or direction or order to the first respondent to consider and dispose the application of petitioner to correct the date of birth in the passport and make necessary entry regarding the same in the passport on the basis of exhibit P8 office memorandum issued by the authorities by verifying exhibit P6 school certificate and P7 birth certificate and other relevant documents within a reasonable period which this honourable court may deem fit and proper in the interest of justice and circumstances of the case.

2. Such other writ, order or direction which this Honorable Court may deem fit and proper in the interest of justice and circumstances of the case.

3. Dispense with filing of translation of vernacular documents produced along with writ petition.

The petitioner was issued a passport in 1990 with his Date of

Birth 20.03.1977. The Passport was renewed several times

thereafter. In 2024, the petitioner wants his date of birth changed.

This court finds no justification to issue any direction for such a

relief, and therefore, this writ petition is dismissed.

Sd/-

D. K. SINGH JUDGE SJ 2024:KER:81406

WP(C) NO. 38300 OF 2024

APPENDIX OF WP(C) 38300/2024

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE RELEVANT PAGE OF PASSPORT OF PETITIONER DATED 24.10.2019

Exhibit P2 TRUE COPY OF THE RELEVANT PAGES OF THE FIRST PASSPORT OF PETITIONER BEARING NO.A56608 DATED 23.01.1996

Exhibit P3 TRUE COPY OF THE PASSPORT DATED 18.10.2004 BEARING NO.F0879963 ISSUED BY THE FIRST RESPONDENT WHICH WAS VALID UPTO 22.1.2006

Exhibit P4 TRUE COPY OF THE RELEVANT PAGE OF PASSPORT OF PETITIONER BEARING NO.F4703688 DATED 14.9.2005 VALID UPTO 13.9.2015

Exhibit P5 TRUE COPY OF THE RELEVANT PAGE OF PASSPORT OF PETITIONER BEARING NO.H7431290 DATED 27.1.2010 VALID UPTO 26.1.2020

Exhibit P6 TRUE COPY OF THE RELEVANT PAGE OF THE SECONDARY SCHOOL LEAVING CERTIFICATE EXAMINATION OF THE PETITIONER ISSUED BY THE PRINCIPAL,IQBAL HSS AJANUR, KOLAVAYAL P.O., KASARGOD

Exhibit P7 TRUE COPY OF THE BIRTH CERTIFICATE DATED 4.10.2024 ISSUED BY THE REGISTRAR OF BIRTHS AND DEATHS, AJANUR GRAMA PANCHAYATH

Exhibit P8 TRUE COPY OF OFFICE MEMORANDUM NO.

VI/401/2/5/2001 ISSUED BY THE JOINT SECRETARY (PSP & CPO) AND THE CHIEF PASSPORT OFFICER, MEA, CPV DIVISION, DV-I SECTION DATED 26.11.2015

Exhibit P9 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 8.2.2019 IN WPC NO. 3318/2019

Exhibit P10 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 7.6.2022 IN WPC NO. 17744 OF 2022 2024:KER:81406

WP(C) NO. 38300 OF 2024

Exhibit P11 TRUE COPY OF THE JUDGMENT OF THIS HONOURABLE COURT DATED 28.10.2022 IN WPC NO. 34370 OF 2022

 
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