The Managing Committee Of Chengalam ... vs Joji.E.Nirappel
2024 Latest Caselaw 31356 Ker

Kerala High Court

The Managing Committee Of Chengalam ... vs Joji.E.Nirappel on 2 November, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

WP(C) No.38545/2024                           1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                        THE HONOURABLE MR.JUSTICE N.NAGARESH
           Saturday, the 2nd day of November 2024 / 11th Karthika, 1946
                              WP(C) NO. 38545 OF 2024
   PETITIONER:

          THE MANAGING COMMITTEE OF CHENGALAM SERVICE CO-OPERATIVE BANK LTD,
          CHENGALAM P.O, KOTTAYAM REPRESENTED BY ITS PRESIDENT, K.K.RAJU,
          (MEMBER NO.1115), AGED 63 YEARS, RESIDING AT MAVELIL VETTATH HOUSE,
          CHENGALAM P.O, KOTTAYAM , PIN - 686585

   RESPONDENTS:

      1. JOJI.E.NIRAPPEL, NIRAPPEL HOUSE, CHENGALAM P.O, CHANGALAM EAST
         VILLAGE, KOTTAYAM , (SENIOR CLERK, CHENGALAM SERVICE CO-OPERATIVE
         BANK LTD NO. K253) , PIN - 686585
      2. CICILY.C.S, VATHALLOOR HOUSE, CHENGALAM P.O, CHANGALAM EAST VILLAGE,
         KOTTAYAM, (SECRETARY IN CHARGE, CHENGALAM SERVICE CO-OPERATIVE BANK
         LTD NO. K253) , PIN - 686585
      3. TALU JOSEPH, NADUVATHANIYIL HOUSE, NJANDUPARA P.O, CHANGALAM EAST
         VILLAGE, KOTTAYAM (SENIOR CLERK, CHENGALAM SERVICE CO-OPERATIVE
         BANK LTD NO. K253) , PIN - 686585
      4. MANOJ.K.M (MEMBER NO.4343),KUZHIMATTATHIL HOUSE, CHENGALAM P.O,
         CHANGALAM EAST VILLAGE, KOTTAYAM, CHENGALAM SERVICE CO-OPERATIVE
         BANK LTD NO. K253) , PIN - 686585
      5. SPECIAL SALE OFFICER, AKALAKUNNAM VILLAGE SCB GROUP, OFFICE OF THE
         ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES, KOTTAYAM , PIN -
         686001
      6. KERALA CO-OPERATIVE TRIBUNAL, REPRESENTED BY SECRETARY,
         THIRUVANANTHAPURAM. , PIN - 695001

        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to stay Ext.P10, pending disposal of the Writ Petition.
        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.P.N.MOHANAN, C.P.SABARI, AMRUTHA SURESH & GILROY ROZARIO, Advocates
   for the petitioner, the court passed the following:
                                      ORDER

Admit.

Issue urgent notice by Speed Post to respondents 1 to 5.

There will be an interim order staying the operation of Ext.P10. However, the petitioner shall remain status quo for a period of one month.

Post on 29/11/2024.

Sd/- N.NAGARESH JUDGE 02-11-2024 /True Copy/ Assistant Registrar

Exhibit P10 TRUE COPY OF THE JUDGMENT DATED 30.03.2024 IN APPEAL