Kerala High Court
Ammukutty Thomas vs The State Of Kerala on 2 November, 2024
Author: N.Nagaresh
Bench: N.Nagaresh
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
:1:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
SATURDAY, THE 2ND DAY OF NOVEMBER 2024/11TH KARTHIKA, 1946
WP(C) NO. 38557 OF 2024
PETITIONERS:
1 AMMUKUTTY THOMAS,
AGED 60 YEARS,
W/O THOMAS K.T,
RESIDING AT KAICHIRAPATHALIL,
NARANAMMOOZHY P.O,
PATHANAMTHITTA DISTRICT,
KERALA, PIN - 689711
2 THOMAS K.T.,
AGED 66 YEARS,
S/O K.A THOMAS,
RESIDING AT KAICHIRAPATHALIL,
NARANAMMOOZHY P.O,
PATHANAMTHITTA DISTRICT,
KERALA, PIN - 689711
BY ADVS.
S.K.ADHITHYAN
SHAHINA NOUSHAD
CHRISTY THOMAS
REUBEN CHARLY
RESPONDENTS:
1 THE STATE OF KERALA
DEPARTMENT OF CO-OPERATION,
SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
:2:
2 THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES
(GENERAL)
MINICIVIL STATION,
PATHANAMTHITTA P.O, PIN - 689001
3 ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES(GENERAL),
MINI CIVIL STATION,
PATHANAMTHITTA P.O, PIN - 689001
4 THE BOARD OF DIRECTORS OF THE NARANAMMOOZHY
SERVICE COOPERATIVE BANK LTD. NO.3910
THE BOARD OF DIRECTORS OF NARANAMMOOZHY P.O,
RANNY-PERINAD, PATHANAMTHITTA DISTRICT,
REPRESENTED BY ITS PRESIDENT, PIN - 689711
5 THE NARANAMMOOZHY SERVICE COOPERATIVE BANK LTD.
NO.3910, NARANAMMOOZHY P.O, RANNY- PERINAD,
PATHANAMTHITTA DISTRICT,
REPRESENTED BY ITS SECRETARY, PIN - 689711
6 THE SECRETARY,
NARANAMMOOZHY SERVICE COOPERATIVE BANK LTD.
NO.3910, NARANAMMOOZHY P.O, RANNY- PERINAD,
PATHANAMTHITTA DISTRICT, PIN - 689711
BY ADVS.
P.D.SUBRAHMANIAN NAMPOOTHIRI, SC
DIVYA C BALAN(K/922/2002)
SMT.RESMI THOMAS, GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 02.11.2024, ALONG WITH WP(C).38622/2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
:3:
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE N.NAGARESH
SATURDAY, THE 2ND DAY OF NOVEMBER 2024/11TH KARTHIKA, 1946
WP(C) NO. 38622 OF 2024
PETITIONERS:
1 WILSON VARGHESE,
AGED 58 YEARS,
S/O VARGHESE, RESIDING AT PATHIYIL VEEDU,
NARANAMMOOZHY P.O, PATHANAMTHITTA DISTRICT,
KERALA, PIN - 689711
2 BINDU WILSON,
AGED 52 YEARS,
W/O WILSON, RESIDING AT PATHIYIL VEEDU,
NARANAMMOOZHY P.O, PATHANAMTHITTA DISTRICT,
KERALA, PIN - 689711
3 JEFFIN WILSON,
AGED 24 YEARS,
S/O WILSON, RESIDING AT PATHIYIL VEEDU,
NARANAMMOOZHY P.O, PATHANAMTHITTA DISTRICT,
KERALA, PIN - 689711
BY ADVS.
S.K.ADHITHYAN
CHRISTY THOMAS
REUBEN CHARLY
SHAHINA NOUSHAD
RESPONDENTS:
1 THE STATE OF KERALA,
DEPARTMENT OF COOPERATION, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
:4:
2 THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES
(GENERAL),
MINI CIVIL STATION,
PATHANAMTHITTA P.O, PIN - 689001
3 ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES(GENERAL),
MINI CIVIL STATION,
PATHANAMTHITTA P.O, PIN - 689001
4 THE BOARD OF DIRECTORS OF THE NARANAMMOOZHY
SERVICE COOPERATIVE BANK LTD NO.3910,
NARANAMMOOZHY P.O, RANNY-PERINAD,
PATHANAMTHITTA DISTRICT,
REPRESENTED BY ITS PRESIDENT, PIN - 689711
5 THE NARANAMMOOZHY SERVICE COOPERATIVE BANK
LTD NO.3910,
NARANAMMOOZHY P.O, RANNY-PERINAD,
PATHANAMTHITTA DISTRICT,
REPRESENTED BY ITS SECRETARY, PIN - 689711
6 THE SECRETARY,
NARANAMMOOZHY SERVICE COOPERATIVE BANK
LTD.NO.3910, NARANAMMOOZHY P.O,
RANNY-PERINAD,
PATHANAMTHITTA DISTRICT, PIN - 689711
BY ADVS.
DIVYA C BALAN(K/922/2002)
SRI.P.D. SUBRAMANIAN NAMPOOTHIRI, SC
SMT.SHEEJA C.S., SR.GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 02.11.2024, ALONG WITH WP(C).38557/2024, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
:5:
JUDGMENT
Dated this the 2nd day of November, 2024
The petitioners in these writ petitions are seeking
refund of Fixed Deposits made by them and seek to direct
respondents 4 to 6 to repay the amount deposited forthwith.
2. Standing Counsel representing respondents
4 to 6 submits that in similar circumstances, this Court has
passed orders in W.P.(C) No.20598 of 2024 and connected
cases whereunder the following directions were given:
"These writ petitions are accordingly disposed
of with the following directions:-
(i) The Co-operative Societies / Banks in
these writ petitions are directed to prepare a
project document for revival under the Kerala
Co-operative Revival Fund Scheme, 2024 and
submit the same to the State High Level
Committee through the Registrar with a
recommendation from the District Level
Monitoring Committee. The Co-operative
Societies / Banks shall submit such Scheme
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
within a period of six weeks from today.
(ii) The Scheme along with the
recommendation of the District Level
Monitoring Committee should be forwarded to
the State High Level Committee through the
Registrar within a further period of four weeks.
The State High Level Committee shall
scrutinise and process the Applications and
make necessary recommendation for
sanctioning of the amount in specified
conditions.
(iii) The Societies / Banks are further directed
to make a proposal / Scheme for availing funds
under the Kerala Co-operative Deposit
Guarantee Scheme, 2018 in accordance with
the provisions of the revised Regulations /
Scheme under G.O.(P) No.175/2024/Co-op
dated 03.09.2024. Such proposal shall be
made within a period of six weeks.
(iv) In the meanwhile, the Societies / Banks /
Administrators / Administrative Committees will
be at liberty to recover the amounts otherwise
due to the Banks through the ordinary means
under the Kerala Co-operative Societies Act,
1969 and the Societies will be at liberty to
repay the Fixed Deposits / Savings Bank
Deposits to the petitioners as per the priorities
followed by the Societies.
3. Standing Counsel representing the Bank
further submits that pursuant to earlier orders passed by this
Court, the Bank has already made a proposal to get the
benefit of Kerala Co-operative Revival Fund Scheme, 2024.
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
In view of the afore facts and circumstances of the
case, these writ petitions are disposed of declaring that the
petitioners will be entitled to the benefits enuring from the
common judgment in W.P.(C) No.20598 of 2024 and
connected cases.
Sd/-
N. NAGARESH
JUDGE
SR
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
APPENDIX OF WP(C) 38557/2024
PETITIONERS' EXHIBITS:
Exhibit P1 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 16.09.2021 VIDE FDR
NO.013065 FOR AN AMOUNT OF RS.200000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO- OPERATIVE
SOCIETY
Exhibit P2 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 16.09.2021 VIDE FDR
NO.013066 FOR AN AMOUNT OF RS.200000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P3 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 16.09.2021 VIDE FDR
NO.013067 FOR AN AMOUNT OF RS.100000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P4 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 19.11.2021 VIDE FDR
NO.013067 FOR AN AMOUNT OF RS.300000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO- OPERATIVE
SOCIETY
Exhibit P5 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 24.01.2022 VIDE FDR
NO.013242 FOR AN AMOUNT OF RS.200000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P6 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 24.01.2022 VIDE FDR
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
NO.013243 FOR AN AMOUNT OF RS.200000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P7 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 24.01.2022 VIDE FDR
NO.013244 FOR AN AMOUNT OF RS.200000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P8 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 24.01.2022 VIDE FDR
NO.013245 FOR AN AMOUNT OF RS.200000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P9 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 24.01.2022 VIDE FDR
NO.013246 FOR AN AMOUNT OF RS.200000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P10 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 24.01.2022 VIDE FDR
NO.013247 FOR AN AMOUNT OF RS.200000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P11 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 01.07.2022 VIDE FDR
NO.013478 FOR AN AMOUNT OF RS.100000/-
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P12 A TRUE COPY OF THE FIXED DEPOSIT
RECEIPT DATED 07.05.2024 VIDE FDR
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
NO.013933 FOR AN AMOUNT OF
RS.2,40,000/- IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY
Exhibit P13 A TRUE COPY OF THE REPRESENTATION MADE
BEFORE THE 6TH RESPONDENT DATED
12.08.2024.
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
APPENDIX OF WP(C) 38622/2024
PETITIONERS' EXHIBITS:
Exhibit P1 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 22.12.2014 VIDE FDR NO.03062 IS
MADE BY THE 1ST PETITIONER BEFORE THE
5TH RESPONDENT CO-OPERATIVE SOCIETY
Exhibit P2 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 22.12.2014 VIDE FDR NO.03063 IS
MADE BY THE 1ST PETITIONER BEFORE THE
5TH RESPONDENT CO-OPERATIVE SOCIETY
Exhibit P3 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 22.12.2014 VIDE FDR
NO.013064 RESPECTIVELY MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY
Exhibit P4 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 22.12.2014 VIDE FDR NO.
013065 RESPECTIVELY MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY
Exhibit P5 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 11.05.2015 VIDE FDR NO.
04237 RESPECTIVELY MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY
Exhibit P6 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 25.07.2016 VIDE FDR
NO.07368 MADE BY THE 1ST PETITIONER
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P7 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 25.07.2016 VIDE FDR
NO.07372 MADE BY THE 1ST PETITIONER
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P8 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 25.07.2016 VIDE FDR
NO.07376 MADE BY THE 1ST PETITIONER
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P9 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 25.07.2016 VIDE FDR
NO.07380 MADE BY THE 1ST PETITIONER
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P10 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 28.12.2016 VIDE FDR
NO.08042 IS MADE BY THE 1ST PETITIONER
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P11 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 28.12.2016 VIDE FDR
NO.08045 IS MADE BY THE 1ST PETITIONER
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P12 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 28.12.2016 VIDE FDR NO.
08048 IS MADE BY THE 1ST PETITIONER
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P13 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 28.12.2016 VIDE FDR
NO.08051 IS MADE BY THE 1ST PETITIONER
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P14 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 13.03.2018 VIDE FDR
NO.10035 IS MADE BY THE 1ST PETITIONER
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P15 TRUE COPY OF THE FIXED DEPOSIT
RECEIPTS DATED 07.04.2021 VIDE FDR
NO.12298 IS MADE BY THE 1ST PETITIONER
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P16 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 11.06.2021 VIDE FDR NO.12372 IS
MADE BY THE 1ST PETITIONER BEFORE THE
5TH RESPONDENT CO-OPERATIVE SOCIETY
Exhibit P17 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 24.03.2022 VIDE FDR NO.13347 IS
MADE BY THE 1ST PETITIONER BEFORE THE
5TH RESPONDENT CO-OPERATIVE SOCIETY
Exhibit P18 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 24.03.2022 VIDE FDR NUMBER 13349
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P19 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 24.03.2022 VIDE FDR NUMBER 13350
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P20 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 20.05.2022 VIDE FDR NUMBER
013433 IS MADE BY THE 1ST PETITIONER
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P21 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 20.05.2022 VIDE FDR NUMBER
013434 IS MADE BY THE 1ST PETITIONER
BEFORE THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
Exhibit P22 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 08.03.2023 VIDE FDR NUMBER 13680
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P23 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.05.2014 VIDE FDR NUMBER 01162
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P24 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.05.2014 VIDE FDR NUMBER 01163
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P25 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.05.2014 VIDE FDR NUMBER 01164
IS MADE BY THE 1ST PETITIONER BEFORE
THE 5TH RESPONDENT CO-OPERATIVE
SOCIETY
Exhibit P26 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.05.2014 VIDE FDR NO.01165
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P27 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 17.12.2014 VIDE FDR NO. 03027
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P28 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 17.12.2014 VIDE FDR 03028
RESPECTIVELY ,IS MADE BY THE 1ST
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P29 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 17.12.2014 VIDE FDR NO.03029
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P30 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 11.05.2015 VIDE FDR NO. 04238
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P31 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 25.07.2016 VIDE FDR NO. 07369
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P32 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 25.07.2016 VIDE FDR NO. 07373
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P33 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 25.07.2016 VIDE FDR NO. 07377
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P34 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 28.12.2016 VIDE FDR NO. 08041
RESPECTIVELY ,IS MADE BY THE 1ST
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P35 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 28.12.2016 VIDE FDR NO. 08047
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P36 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 28.12.2016 VIDE FDR NO. 08050
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P37 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 28.12.2016 VIDE FDR NO. 08053
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P38 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 07.04.2021 VIDE FDR NO. 12299
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P39 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.02.2022 VIDE FDR NO. 13277
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P40 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.02.2022 VIDE FDR NO. 13279
RESPECTIVELY ,IS MADE BY THE 1ST
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P41 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 20.05.2022 VIDE FDR NO. 13437
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P42 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 20.05.2022 VIDE FDR NO. 013438
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P43 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 25.07.2016 VIDE FDR NO. 07367
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P44 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 25.07.2016 VIDE FDR NO. 07371
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P45 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 25.07.2016 VIDE FDR NO. 07375
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P46 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 25.07.2016 VIDE FDR NO. 07379
RESPECTIVELY ,IS MADE BY THE 1ST
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P47 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 28.12.2016 VIDE FDR NO. 08040
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P48 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 28.12.2016 VIDE FDR NO. 08046
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P49 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 28.12.2016 VIDE FDR NO. 08049
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P50 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 28.12.2016 VIDE FDR NO. 08052
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P51 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.02.2022 VIDE FDR NO. 13276
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P52 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.02.2022 VIDE FDR NO. 13278
RESPECTIVELY ,IS MADE BY THE 1ST
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P53 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 20.05.2022 VIDE FDR NO. 13435
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P54 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 20.05.2022 VIDE FDR NO. 13436
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P55 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.05.2014 VIDE FDR NO. 01166
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P56 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.05.2014 VIDE FDR NO. 01167
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P57 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.05.2014 VIDE FDR NO. 01168
RESPECTIVELY ,IS MADE BY THE 1ST
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME
Exhibit P58 TRUE COPY OF THE FIXED DEPOSIT RECEIPT
DATED 10.05.2014 VIDE FDR NO. 01169
RESPECTIVELY ,IS MADE BY THE 1ST
2024:KER:81552
W.P.(C) Nos.38557 & 38622/2024
PETITIONER BEFORE THE 5TH RESPONDENT
CO-OPERATIVE SOCIETY IS PRODUCED
HEREWITH AND THE SAME.
