Arumugan vs Ansal Isaac
2024 Latest Caselaw 31289 Ker

Kerala High Court

Arumugan vs Ansal Isaac on 1 November, 2024

Author: Bechu Kurian Thomas

Bench: Bechu Kurian Thomas

                                                 2024:KER:84825
           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

   FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946

                 CON.CASE(C) NO. 2402 OF 2024

     AGAINST THE JUDGMENT DATED 16.11.2023 IN WP(C) NO.38013

OF 2023 OF HIGH COURT OF KERALA

PETITIONER/PETITIONER IN WPC:

          ARUMUGAN, AGED 64 YEARS
          S/O SHANMUGAM PILLA, 19/792, KOMBANKUZHI,
          KARALA STREET, PALAKKAD,, PIN - 678001


          BY ADV RAJESH SIVARAMANKUTTY


RESPONDENT/2ND RESPONDENT IN WPC:

          ANSAL ISAAC , AGE AND FATHER'S NAME NOT KNOWN TO
          PETITIONER, THE SECRETARY, PALAKKAD MUNICIPALITY,
          MUNICIPAL OFFICE, PALAKKAD,, PIN - 678001




          SRI.BINOY VASUDEVAN, SC


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 01.11.2024, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 CON.CASE(C) NO. 2402 OF 2024            2


                                                              2024:KER:84825




                     BECHU KURIAN THOMAS, J
                .............................................
                  Con.Case (C) No.2402 of 2024
              .......................................................
            Dated this the 1st day of November, 2024


                                JUDGMENT

The learned counsel for the petitioner as well as the learned

counsel for the respondent submitted that the judgment dated 16.11.2023

in W.P(C)No.38013/2023 has been complied with.

Accordingly, this contempt case is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE AJ

2024:KER:84825 APPENDIX OF CON.CASE(C) 2402/2024

PETITIONER ANNEXURES

ANNEXURE A CERTIFIED COPY OF JUDGMENT DATED 16.11.2023 IN WPC NO.38013 OF 2023 Annexure B A TRUE COPY OF THE LETTER DATED 30-7-2024 ISSUED BY THE PETITIONER TO THE RESPONDENT

RESPONDENT ANNEXURES

ANNEXURE R1(a) True copy of the order dated 01.10.2024 by 1st Respondent