V.V.Venugopalan vs Secretary
2024 Latest Caselaw 31284 Ker

Kerala High Court

V.V.Venugopalan vs Secretary on 1 November, 2024

OP(C) No.101/2024                             1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
            Friday, the 1st day of November 2024 / 10th Karthika, 1946
                               OP(C) NO. 101 OF 2024
        EP 137/2022 OF MUNSIFF MAGISTRATE COURT,PERINTHALMANNA, MALAPPURAM
   PETITIONER(S)/2ND JUDGMENT DEBTOR:

          V.V.VENUGOPALAN AGED 61 YEARS S/O. ACHUTHAN, VELURVALPPIL HOUSE,
          PERINTHALMANNA.P.O., MALAPPURAM DISTRICT, PIN - 679322

   RESPONDENT(S)/DECREE HOLDER:

          SECRETARY PERINTHALMANNA TALUK CO-OPERATIVE RURAL EMPLOYEES SOCIETY
          LTD.,PERINTHALMANNA.P.O., MALAPPURAM DISTRICT, PIN - 679322

        Op (civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 137/2022 in ARC No. 2305/2011 on the
   files of the Munsiff's Court, Perinthalmanna final disposal of the above
   original petition.
        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   U.K.DEVIDAS, S.K.SREELAKSHMY Advocates for the petitioners and of M/S JINU
   JOSEPH, N.RAGHUNATH Advocates for the respondents, the court passed the
   following:
                                      ORDER

There will be an interim order as prayed for, as against the petitioner alone.

post on 02/12/2024.

Sd/- VIJU ABRAHAM JUDGE

01-11-2024 /True Copy/ Assistant Registrar