A.P.Abdull Haji vs K.P.Khadeeja
2024 Latest Caselaw 31260 Ker

Kerala High Court

A.P.Abdull Haji vs K.P.Khadeeja on 1 November, 2024

OP(C) No.736/2024                           1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                         THE HONOURABLE MR.JUSTICE VIJU ABRAHAM


                Friday, the 1st day of November 2024 / 10th Karthika, 1946

                                  OP(C) NO. 736 OF 2024


       EP 113/2015 IN O.S No. 342/1967 OF MUNSIFF COURT, THALIPARAMBA, KANNUR

   PETITIONER(S)/ RESPONDENT/ JUDGMENT DEBTOR:

          A.P.ABDULL HAJI, AGED 86 YEARS, S/O. MAMMU, AYIKKARAKATH
          PUTHIYAPURAYIL, NEAR SIR SYED HIGH SCHOOL, KURUMATHOOR AMSOM,
          PANAKKAD DESOM, TALIPARAMBA TALUK, KARIMBAM. P.O., KANNUR DISTRICT,
          PIN - 670142

   RESPONDENT(S)/ PETITIONERS/ DECREE HOLDERS:

       1. K.P.KHADEEJA, AGED 55 YEARS, D/O. ABOOBACKER HAJI, KAKKOTTAKATH
          PUTHIYAPURAYIL, 7TH MILE, TALIPARAMBA AMSOM, TRICHAMBARAM
          DESOM, TALIPARAMBA P.O., TALIPARAMBA TALUK, KANNUR DISTRICT, PIN -
          670141
       2. K.P.HARIS AGED 52 YEARS S/O. ABOOBACKER HAJI,,KAKKOTTAKATH
          PUTHIYAPURAYIL, MANNA,TALIPARAMBA AMSOM, DESOM,TALIPARAMBA P.O.,
          TALIPARAMBA TALUK,KANNUR DISTRICT, PIN - 670141
       3. K.P.KUNHIPATHUMMA @ FATHIMA D/O.ABOOBACKER HAJI,KAKKOTTAKATH
          PUTHIYAPURAYIL, NEAR MADRASA,TALIPARAMBA AMSOM, DESOM,TALIPARAMBA
          P.O., TALIPARAMBA TALUK,KANNUR DISTRICT, PIN - 670141
       4. K.P.HAFSATH AGED 48 YEARS D/O. ABOOBACKER HAJI,KAKKOTTAKATH
          PUTHIYAPURAYIL, N.H. TALIPARAMBA,TALIPARAMBA AMSOM, TRICHAMBARAM
          DESOM,TALIPARAMBA P.O., TALIPARAMBA TALUK,KANNUR DISTRICT, PIN -
          670141
       5. K.P.ALI AGED 46 YEARSS/O. ABOOBACKER HAJI,KAKKOTTAKATH
          PUTHIYAPURAYIL, N.H. TALIPARAMBA,TALIPARAMBA AMSOM, TRICHAMBARAM
          DESOM,TALIPARAMBA P.O., TALIPARAMBA TALUK,KANNUR DISTRICT, PIN -
          670141
       6. K.P.ASHRAF AGED 44 YEARS K.P. ASHRAF S/O. ABOOBACKER
          HAJI,KAKKOTTAKATH PUTHIYAPURAYIL, N.H. TALIPARAMBA,TALIPARAMBA
          AMSOM, TRICHAMBARAM DESOM,TALIPARAMBA P.O., TALIPARAMBA TALUK,KANNUR
          DISTRICT, PIN - 670141
       7. K.P.MADANI AGED 42 YEAR S/O. ABOOBACKER HAJI,KAKKOTTAKATH
          PUTHIYAPURAYIL, N.H. TALIPARAMBA,TALIPARAMBA AMSOM, TRICHAMBARAM
          DESOM,TALIPARAMBA P.O., TALIPARAMBA TALUK,KANNUR DISTRICT, PIN -
          670141
       8. K.P.SOUDA AGED 35 YEARSD/O. MARIYAM,KAKKOTTAKATH PUTHIYAPURAYIL,
          CHIRAVAKKU,TALIPARAMBA AMSOM, TRICHAMBARAM DESOM,TALIPARAMBA P.O.,
          TALIPARAMBA TALUK,KANNUR DISTRICT, PIN - 676014
       9. K.P.NAVAS AGED 30 YEARS S/O. MARIYAM, AGED 30 YEARS,KAKKOTTAKATH
          PUTHIYAPURAYIL, CHIRAVAKKU,TALIPARAMBA AMSOM, TRICHAMBARAM
 OP(C) No.736/2024                              2/2

         DESOM,TALIPARAMBA P.O., TALIPARAMBA TALUK,KANNUR DISTRICT., PIN -
         670141
     10. K.P.NIYAS AGED 27 YEARS K.P. NIYAS D/O. MARIYAM,KAKKOTTAKATH
         PUTHIYAPURAYIL, CHIRAVAKKU,TALIPARAMBA AMSOM, TRICHAMBARAM
         DESOM,TALIPARAMBA P.O., TALIPARAMBA TALUK,KANNUR DISTRICT,, PIN -
         670141


          OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   all further proceedings in EP No. 113/2015 in O.S No. 342/1967 of the
   Munsiff Court, Taliparamba, pending disposal of the above Original
   Petition (Civil).


          This petition again coming on for orders upon perusing the petition
   and the affidavit filed in support of OP(C) and this court's order dated
   23-09-2024 and upon hearing the arguments of M/S.V.T.MADHAVANUNNI,
   V.A.SATHEESH     &   ANAND   V.S,   Advocates       for   the   petitioner     and   of
   SRI.R.SURENDRAN, Advocate for R2, R5 and R7, the court passed the
   following:




                                        O R D E R

Interim order is extended by one month.

          Post on 02-12-2024


                                                     Sd/-    VIJU ABRAHAM,   JUDGE




01-11-2024                       /True Copy/                                    Assistant Registrar