Citation : 2024 Latest Caselaw 31252 Ker
Judgement Date : 1 November, 2024
RSA NOS. 991 & 999 OF 2009
1
2024:KER:81390
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946
RSA NO. 991 OF 2009
AGAINST THE JUDGMENT DATED 17.02.2009 IN AS NO.121 OF 2003 OF SUB
COURT, MUVATTUPUZHA
ARISING OUT OF THE JUDGMENT AND DECREE DATED 30.09.2003 IN OS
NO.567 OF 1993 OF MUNSIFF COURT,MUVATTUPUZHA
APPELLANTS/RESPONDENTS 3 - 7/LRS OF DEFENDANT:
1 THANKAPPAN, S/O. BHASKARAN,
THONIPPARAYIL HOUSE, ACHAMKUNNEL, SOUTH MARADY KARA, MARADY
VILLAGE, MUVATTUPUZHA TALUK.
2 KAMALAMMA, W/O. KUMARAN
ARACKAL (H) PURAPUZHA P.O., THODUPUZHA.
3 OMANA, W/O. VASU
KALARICKAL (H), MUDAVOOR P.O., MUVATTUPUZHA -686 669
4 SANTHA, W/O. KRISHNAN
BHARATHAPPILLIL (H), MANNAMANGALAM P.O., THRISSUR.
5 KOUSALYA, W/O. MOHANAN
MAVALATHUKUZHIYIL (H), PERUVA P.O. VIA PIRAVOM.
6 KOMALA, W/O. RAMANUJAN ARAKKALPADY (H)
PERUVA P.O., 686 610, (VIA) PIRAVAM.
7 SYAMALA, W/O. SURESH
VARIKKATTUMALIKAYIL (H), NORTH MAZHUVANNOOR P.O.-686 689
BY ADV SRI.C.DILIP
RSA NOS. 991 & 999 OF 2009
2
2024:KER:81390
RESPONDENTS/APPELLANT & 8TH RESPONDENT IN FIRST APPEAL/PLAINTIFF AND ONE
OF THE LEGAL HEIRS OF DEFENDANT:
1 KAMALAKSHI AMMA, W/O. GOPALAKRISHNAN NAIR,
MATTAPPILLIL (H), SOUTH MARADY KARA, MARADY VILLAGE,
MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT.
2 A.B. PARTHASARTHY, P.B. NO. 70006
RIYADH 11567, K.S.A.
BY ADVS.
SRI.S.SHYAM - R1
SRI.P.N.VIJAYAN NAIR - R2
THIS REGULAR SECOND APPEAL HAVING BEEN FINALLY HEARD ON 01.11.2024,
ALONG WITH RSA.999/2009, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RSA NOS. 991 & 999 OF 2009
3
2024:KER:81390
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946
RSA NO. 999 OF 2009
AGAINST THE JUDGMENT DATED 17.02.2009 IN AS NO.82 OF 2006 OF SUB
COURT, MUVATTUPUZHA
ARISING OUT OF THE JUDGMENT DATED 30.09.2003 IN OS NO.578 OF 1993
OF MUNSIFF COURT,MUVATTUPUZHA
APPELLANTS/APPELLANTS 3 - 9/LRS OF PLAINTIFF:
1 THANKAPPAN, S/O. BHASKARAN
THONIPPARAYIL(H), ACHAMKUNNEL, SOUTH MARADY KARA, MARADY
VILLAGE, MUVATTUPUZHA TALUK.
2 KAMALAMMA, W/O.KUMARAN
ARACKAL(H), PURAPUZHA PO, THODUPUZA.
3 OMANA, W/O.VASU
KALARICKAL(H), MUDAVOOR PO, MUVATTUPUZHA 686 669.
4 SANTHA, W/O.KRISHNAN
BHARATHAPPILLIL HOUSE, MANNAMANGALAM PO, THRISSUR.
5 KOUSALYA, W/O.MOHANAN
MAVALATHUKUZHIYIL HOUSE, PERUVA PO, VIA PIRAVOM.
6 KOMALA, W/O.RAMANUJAN, ARAKKALPADY HOUSE
PERUVA PO, 686 610(VIA), PIRAVAM.
7 SYAMALA, W/O.SURESH
VARIKKATTUMALIKAYIL HOUSE, NORTH MAZHUVANNOOR PO.686 689.
BY ADV SRI.C.DILIP
RSA NOS. 991 & 999 OF 2009
4
2024:KER:81390
RESPONDENTS/RESPONDENTS/DEFENDANTS & ONE OF THE LEGAL HEIRS OF THE
PLAINTIFF:
1 GOPALAKRISHNAN NAIR,(DIED) (LEGAL HEIRS IMPLEADED)
MATTAPPILLIL HOUSE, SOUTH MARADY KARA,, MARADY VILLAGE,
MUVATTUPUZHA TALUK, ERNAKULAM DIST.
2 KAMALAKSHI AMMA, W/O.GOPALAKRISHNAN NAIR
MATTAPPILLIL HOUSE, SOUTH MARADY KARA, MARADY VILLAGE,
MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT
3 A.B.PARTHASARATHY PB.NO.70006
RIYADH 11567, K.S.A.
ADDL.R4 THUSHARA M.G.,
W/O.SHYAMKUMAR,PULIKKAL HOUSE,
PADUVA,MATTAKKARA,KOTTAYAM,PIN-686 654.
ADDL.R5 SITHARA M.G.,
W/O.RAJESH,TEKKEMURIYL HOUSE,(GOPISADANAM),KANGAZHA
P.O.,CHENGANASSERY,KOTTAYAM,PIN-686 541.
(THE LEGAL HEIRS OF DECEASED 1ST RESPONDENT ARE IMPLEADED AS
ADDITIONAL R4 AND R5 AS PER ORDER DATED 14.07.2022 IN
IA.3022/2015.)
BY ADV S.SHYAM- R1, R2
P.N.VIJAYAN NAIR - R3
THIS REGULAR SECOND APPEAL HAVING BEEN FINALLY HEARD ON 01.11.2024,
ALONG WITH RSA.991/2009, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RSA NOS. 991 & 999 OF 2009
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2024:KER:81390
JUDGMENT
[RSA Nos.991/2009, 999/2009]
In view of the Not Pressed Memos dated 12.02.2024 filed by
the learned counsel for the appellants, both these Appeals are
dismissed as not pressed.
Sd/-
M.A.ABDUL HAKHIM JUDGE SHG/-
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