State Of Kerala,Represented By vs Sukumaran K
2024 Latest Caselaw 31177 Ker

Kerala High Court

State Of Kerala,Represented By vs Sukumaran K on 1 November, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
               THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                     &
                 THE HONOURABLE MR.JUSTICE P. KRISHNA KUMAR
         Friday, the 1st day of November 2024 / 10th Karthika, 1946
                           OP(KAT) NO. 71 OF 2022

AGAINST THE ORDER DATED 28.04.2021 IN OA 2045/2017 OF KERALA ADMINISTRATIVE
                       TRIBUNAL, THIRUVANANTHAPURAM

PETITIONERS/RESPONDENTS IN O.A.:

  1. STATE OF KERALA,REPRESENTED BY THE ADDITIONAL CHIEF SECRETARY IN
     CHARGE OF HOME AND VIGILANCE,GOVERNMENT OF KERALA, SECRETARIATE,
     THIRUVANANTHAPURAM, PIN-695001
  2. THE DISTRICT POLICE CHIEF,ALAPPUZHA OFFICE OF THE DISTRICT POLICE
     CHIEF,ALAPPUZHA, KERALA, PIN-688001
  3. THE SUB INSPECTOR OF POLICE, VENMANI POLICE STATION,CHENGANNUR SUB
     DIVISION, ALAPPUZHA, KERALA, PIN-689504
  4. THE ACCOUNTANT GENERAL (A&E), OFFICE OF THE PRINCIPAL ACCOUNTANT
     GENERAL(A&E), M.G.ROAD, THIRUVANANTHAPURAM,KERALA, PIN-695039

RESPONDENT/APPLICANT IN O A:

     SUKUMARAN K, POLICE CONSTABLE NO. A.2244(RTD),VENMANI ,ALAPPUZHA -
     CURRENTLY RESIDING AT REJI BHAVAN,IRAVANKARA,MAVELIKKARA,PERMANENTLY
     RESIDING AT 1409,RANGE DRIVE,APARTMENT 204, MUSQUITE,TEXAS
     75149,USA. REPRESENTED BY LAWFUL ATTORNEY AND DAUGHTER: REENA.S,
     AGED 39 YEARS,W/O.SUSEELAN.R ,KOCHUVILAYIL,
     KOTTARKAVAU,MAVELIKKARA.P.O MAVELIKKARA, ALAPPUZHA, KERALA-690101,
     PIN-689504


     OP Kerala Administrative Tribunal praying inter alia that in the
circumstances stated in the affidavit filed along with the OP(KAT) the
High Court be pleased to stay the operation and implementation of order
dated 28.04.2021 in O.A.No.2045/2017 on the file of the Kerala
Administrative Tribunal, Thiruvananthapuram pending disposal of the above
Original Petition.


     This petition     againb coming on for orders upon perusing the
petition and the affidavit filed in support of OP(KAT) and this Court's
order dated 22.10.2024 and upon hearing the arguments of GOVERNMENT
PLEADER for the petitioners, and of M/S. S.VIJAYAN, CHITRA VIJAYAN, JINSON
OUSEPH & V.PRINCE DEV, Advocates for the respondent, the court passed the
following:
          A.MUHAMED MUSTAQUE & P.KRISHNA KUMAR, JJ
       ------------------------------------------------------------------
                          OP(KAT) No.71 of 2022
                 --------------------------------------------
                Dated this the 1st day of November, 2024


                                 JUDGMENT

A.Muhamed Mustaque.J

Learned Government Pleader is directed to take steps to

implead the legal heirs within three weeks.

Sd/-

A.MUHAMED MUSTAQUE, JUDGE

Sd/-

P.KRISHNA KUMAR, JUDGE dlk 1.11.2024