Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Thankappan vs Gopalakrishnan Nair,(Died) (Legal ...
2024 Latest Caselaw 31129 Ker

Citation : 2024 Latest Caselaw 31129 Ker
Judgement Date : 1 November, 2024

Kerala High Court

Thankappan vs Gopalakrishnan Nair,(Died) (Legal ... on 1 November, 2024

RSA NOS. 991 & 999 OF 2009

                                      1



                                                             2024:KER:81390
                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

         FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946

                             RSA NO. 991 OF 2009

         AGAINST THE JUDGMENT DATED 17.02.2009 IN AS NO.121 OF 2003 OF SUB

                             COURT, MUVATTUPUZHA

          ARISING OUT OF THE JUDGMENT AND DECREE DATED 30.09.2003 IN OS

                NO.567 OF 1993 OF MUNSIFF COURT,MUVATTUPUZHA


APPELLANTS/RESPONDENTS 3 - 7/LRS OF DEFENDANT:

     1       THANKAPPAN, S/O. BHASKARAN,
             THONIPPARAYIL HOUSE, ACHAMKUNNEL, SOUTH MARADY KARA, MARADY
             VILLAGE, MUVATTUPUZHA TALUK.

     2       KAMALAMMA, W/O. KUMARAN
             ARACKAL (H) PURAPUZHA P.O., THODUPUZHA.

     3       OMANA, W/O. VASU
             KALARICKAL (H), MUDAVOOR P.O., MUVATTUPUZHA -686 669

     4       SANTHA, W/O. KRISHNAN
             BHARATHAPPILLIL (H), MANNAMANGALAM P.O., THRISSUR.

     5       KOUSALYA, W/O. MOHANAN
             MAVALATHUKUZHIYIL (H), PERUVA P.O. VIA PIRAVOM.

     6       KOMALA, W/O. RAMANUJAN ARAKKALPADY (H)
             PERUVA P.O., 686 610, (VIA) PIRAVAM.

     7       SYAMALA, W/O. SURESH
             VARIKKATTUMALIKAYIL (H), NORTH MAZHUVANNOOR P.O.-686 689


             BY ADV SRI.C.DILIP
 RSA NOS. 991 & 999 OF 2009

                                     2



                                                           2024:KER:81390

RESPONDENTS/APPELLANT & 8TH RESPONDENT IN FIRST APPEAL/PLAINTIFF AND ONE
OF THE LEGAL HEIRS OF DEFENDANT:

     1      KAMALAKSHI AMMA, W/O. GOPALAKRISHNAN NAIR,
            MATTAPPILLIL (H), SOUTH MARADY KARA, MARADY VILLAGE,
            MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT.

     2      A.B. PARTHASARTHY, P.B. NO. 70006
            RIYADH 11567, K.S.A.


            BY ADVS.
            SRI.S.SHYAM - R1
            SRI.P.N.VIJAYAN NAIR - R2


     THIS REGULAR SECOND APPEAL HAVING BEEN FINALLY HEARD ON 01.11.2024,

ALONG WITH RSA.999/2009, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RSA NOS. 991 & 999 OF 2009

                                      3



                                                             2024:KER:81390

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                  PRESENT

                THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM

         FRIDAY, THE 1ST DAY OF NOVEMBER 2024 / 10TH KARTHIKA, 1946

                             RSA NO. 999 OF 2009

         AGAINST THE JUDGMENT DATED 17.02.2009 IN AS NO.82 OF 2006 OF SUB

                             COURT, MUVATTUPUZHA

         ARISING OUT OF THE JUDGMENT DATED 30.09.2003 IN OS NO.578 OF 1993

                       OF MUNSIFF COURT,MUVATTUPUZHA


APPELLANTS/APPELLANTS 3 - 9/LRS OF PLAINTIFF:

     1       THANKAPPAN, S/O. BHASKARAN
             THONIPPARAYIL(H), ACHAMKUNNEL, SOUTH MARADY KARA, MARADY
             VILLAGE, MUVATTUPUZHA TALUK.

     2       KAMALAMMA, W/O.KUMARAN
             ARACKAL(H), PURAPUZHA PO, THODUPUZA.

     3       OMANA, W/O.VASU
             KALARICKAL(H), MUDAVOOR PO, MUVATTUPUZHA 686 669.

     4       SANTHA, W/O.KRISHNAN
             BHARATHAPPILLIL HOUSE, MANNAMANGALAM PO, THRISSUR.

     5       KOUSALYA, W/O.MOHANAN
             MAVALATHUKUZHIYIL HOUSE, PERUVA PO, VIA PIRAVOM.

     6       KOMALA, W/O.RAMANUJAN, ARAKKALPADY HOUSE
             PERUVA PO, 686 610(VIA), PIRAVAM.

     7       SYAMALA, W/O.SURESH
             VARIKKATTUMALIKAYIL HOUSE, NORTH MAZHUVANNOOR PO.686 689.

             BY ADV SRI.C.DILIP
 RSA NOS. 991 & 999 OF 2009

                                     4



                                                           2024:KER:81390

RESPONDENTS/RESPONDENTS/DEFENDANTS & ONE OF THE LEGAL HEIRS OF THE
PLAINTIFF:

     1       GOPALAKRISHNAN NAIR,(DIED) (LEGAL HEIRS IMPLEADED)
             MATTAPPILLIL HOUSE, SOUTH MARADY KARA,, MARADY VILLAGE,
             MUVATTUPUZHA TALUK, ERNAKULAM DIST.

     2       KAMALAKSHI AMMA, W/O.GOPALAKRISHNAN NAIR
             MATTAPPILLIL HOUSE, SOUTH MARADY KARA, MARADY VILLAGE,
             MUVATTUPUZHA TALUK, ERNAKULAM DISTRICT

     3       A.B.PARTHASARATHY PB.NO.70006
             RIYADH 11567, K.S.A.

  ADDL.R4    THUSHARA M.G.,
             W/O.SHYAMKUMAR,PULIKKAL HOUSE,
             PADUVA,MATTAKKARA,KOTTAYAM,PIN-686 654.

  ADDL.R5    SITHARA M.G.,
             W/O.RAJESH,TEKKEMURIYL HOUSE,(GOPISADANAM),KANGAZHA
             P.O.,CHENGANASSERY,KOTTAYAM,PIN-686 541.
             (THE LEGAL HEIRS OF DECEASED 1ST RESPONDENT ARE IMPLEADED AS
             ADDITIONAL R4 AND R5 AS PER ORDER DATED 14.07.2022 IN
             IA.3022/2015.)


             BY ADV S.SHYAM- R1, R2
                    P.N.VIJAYAN NAIR - R3


     THIS REGULAR SECOND APPEAL HAVING BEEN FINALLY HEARD ON 01.11.2024,
ALONG WITH RSA.991/2009, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 RSA NOS. 991 & 999 OF 2009

                                   5



                                                         2024:KER:81390

                               JUDGMENT

[RSA Nos.991/2009, 999/2009]

In view of the Not Pressed Memos dated 12.02.2024 filed by

the learned counsel for the appellants, both these Appeals are

dismissed as not pressed.

Sd/-

M.A.ABDUL HAKHIM JUDGE SHG/-

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 

LatestLaws Partner Event : IJJ

 
 
Latestlaws Newsletter