Thomas Mathew vs Prem Krishan
2024 Latest Caselaw 14670 Ker

Kerala High Court

Thomas Mathew vs Prem Krishan on 31 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR.JUSTICE N.NAGARESH
         FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                        CON.CASE(C) NO. 889 OF 2024
AGAINST THE JUDGMENT DATED IN WP(C) NO.33621 OF 2023 OF HIGH COURT OF
KERALA
PETITIONER/PETITIONER

            THOMAS MATHEW
            AGED 58 YEARS
            S/O THOMAS MATHEW, 'BETHEL MUTTATHIL,
            THAZHEVETTIPPRAM, MAILAPRA P.O,
            PATHANAMTHITTA DISTRICT, PIN - 689671

            BY ADVS.
            JOY GEORGE
            ANIMMA JOSEPH
            TANYA JOY
            PRAICY JOSEPH


RESPONDENT/2ND AND 3RD RESPONDENTS IN WPC

     1      PREM KRISHAN
            IAS, AGED ABOUT 35 YEARS,
            FATHER'S NAME NOT KNOWN TO THE PETITIONER,
            THE DISTRICT COLLECTOR & DISTRICT MAGISTRATE,
            PATHANAMTHITTA,
            PIN - 689647
     2      SURESH BABU
            AGED ABOUT 50 YEARS, FATHER'S NAME NOT KNOWN TO THE
            PETITIONER, THE ADDITIONAL DISTRICT MAGISTRATE,
            COLLECTORATE, PATHANAMTHITTA,
            PIN - 689645

            SRI.BINOY DAVIS


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION
ON 31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C) No.889 Of 2024
                              2




                        JUDGMENT

Dated this the 31st day of May, 2024

Counsel for the petitioner submits that the directions

contained in the judgment dated 05.02.2024 in W.P.(C)

No.33621 of 2023 stand complied with.

Recording the said submission, the Contempt of Court

Case is closed.

Sd/-

N.NAGARESH JUDGE hmh Con.Case(C) No.889 Of 2024

APPENDIX OF CON.CASE(C) 889/2024

PETITIONER ANNEXURES

Annexure A1 THE CERTIFIED COPY OF THE JUDGMENT DATED 05.02.2024 IN WP(C) 33621/23 Annexure A2 TRUE COPY OF THE COVERING LETTER FORWARDING ANNEXURE AI JUDGMENT DATED 21.02.2024 Annexure A3 TRUE COPY OF THE ACKNOWLEDGMENT SLIP DATED 01.03.2024 ISSUED FROM THE OFFICE OF THE FROM THE RESPONDENTS DATED 01.03.2024