Jameson Peter vs The Circle Inspector Of Police
2024 Latest Caselaw 14667 Ker

Kerala High Court

Jameson Peter vs The Circle Inspector Of Police on 31 May, 2024

Author: Devan Ramachandran

Bench: Devan Ramachandran

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
   FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                       WP(C) NO. 7882 OF 2024
PETITIONER:

         JAMESON PETER
         AGED 45 YEARS
         S/O. PETER, HOUSE NO. XXV, LANE NO. I, PANORAMA
         ENCLAVE, PONNURUNNI, VYTILLA P.O, PIN - 68 2019
         BY ADVS.
         A.T.ANILKUMAR
         V.SHYLAJA


RESPONDENTS:

    1        THE CIRCLE INSPECTOR OF POLICE
             MUNAMBAM POLICE STATION, ERNAKULAM DISTRICT
             REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
             KERALA, ERNAKULAM, PIN - 683 515
    2        VINCENT
             AGED ABOUT 62 YEARS, S/O. LATE CLEETUS, ALUVILA,
             PANAMBILLI NAGAR SHIHAB THANGAL ROAD, ERNAKULAM,
             PIN - 682 036



THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2024,     THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P.(C).No. 7882 of 2024
                                2


                  DEVAN RAMACHANDRAN, J.
                = = = = = = = = = = = = =
                 W.P.(C) No.7882 of 2024
           = = = = = = = = = = = = = = = = = =

           Dated, this the 31st day of May 2024


                            JUDGMENT

Learned counsel for the petitioner submits that

the subject matter of this Writ Petition has become

infructuous.

The submission is recorded and this Writ

Petition is dismissed as infructuous.

Sd/-

DEVAN RAMACHANDRAN, JUDGE

SSG