Zubair P vs State Of Kerala
2024 Latest Caselaw 14655 Ker

Kerala High Court

Zubair P vs State Of Kerala on 31 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.733/2024                                1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                    THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                          &
                          THE HONOURABLE MR. JUSTICE S.MANU
              Friday, the 31st day of May 2024 / 10th Jyaishta, 1946
                                WA NO. 733 OF 2024
       AGAINST JUDGMENT DATED 14.05.2O24 IN WP(C) 20130/2022 OF THIS COURT
   APPELLANT(S)/PETITIONER:

          ZUBAIR P. AGED 48 YEARS HSST ECONOMICS, PTM HSS,
          THAZHEKODE,MALAPPURAM-679 352., PIN - 679352

    BY ADVS.M/S.V.RAJENDRAN (SR), SOHAIL M. ANSARY, AMEENA RAFEEK &
    M.S.MOHAMMED ANSARY

   RESPONDENT(S)/RESPONDENTS:

      1. STATE OF KERALA REPRESENTED BY THE SECRETARY TO GOVERNMENT, GENERAL
         EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695
         001., PIN - 695001
      2. REGIONAL DEPUTY DIRECTOR, HIGHER SECONDARY EDUCATION, DOWN HILL,
         MALAPPURAM-676 519., PIN - 676519
      3. THE MANAGER, PTM HSS, THAZHEKODE, MALAPPURAM-679 352., PIN - 679352
      4. SANTHAKUMARI, HST ENGLISH, PTM HSS, THAZHEKODE, MALAPPURAM-679 352.,
         PIN - 679352

    BY GOVERNMENT PLEADER FOR R1 & R2.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation of the judgment dated 14-05-2024 in
   W.P.(C)No.20130/2022 until the disposal of the Writ Appeal.
        This Writ Appeal coming on for orders on 31.05.2024 upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

Admit.

Issue urgent notice to Respondent Nos. 3 and 4 by Speed Post.

Status quo in regard to the appellant shall be maintained.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- S.MANU JUDGE

31-05-2024 /True Copy/ Assistant Registrar