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Michael Floyid Eshwar vs Mrs Sharley
2024 Latest Caselaw 14619 Ker

Citation : 2024 Latest Caselaw 14619 Ker
Judgement Date : 31 May, 2024

Kerala High Court

Michael Floyid Eshwar vs Mrs Sharley on 31 May, 2024

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
           THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
    FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                 CON.CASE(C) NO. 1103 OF 2024
AGAINST THE ORDER DATED 04.04.2024 IN WP(C) NO.11075 OF 2024
OF HIGH COURT OF KERALA
PETITIONER/PETITIONER IN WPC:

          MICHAEL FLOYID ESHWAR, AGED 56 YEARS
          AGED 56 YEARS, S/O LATE MR. EDWIN JOUBERT VAN IGEN,
          8/2 & 6/1, HYDARALY ROAD (ABBA ROAD) OPPOSITE
          POLICE TRAINING ACADEMY, NAZARBAD, MYSORE,
          KARNATAKA, PIN - 570010
          BY ADVS.
          LATHA ANAND
          S.VISHNU (ARIKKATTIL)
          SIDHARTH P.S.


RESPONDENT/6TH RESPONDENT IN WPC:

          MRS SHARLEY
          AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
          THE VILLAGE OFFICER, THRISSILERY, VILLAGE OFFICE,
          KARTIKULAM-THOLPETTY ROAD, KATTIKKULAM, WAYANAD,
          KERALA, PIN - 670646
OTHER PRESENT:

          SR.GP-DEEPA NARAYANAN


THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 31.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Cont. Case(C) No.1103 of 2024           2




                                VIJU ABRAHAM , J.
                       ===========================
                          Cont. Case(C) No.1103 of 2024
                      ============================
                        Dated this the 31st day of May, 2024


                                   JUDGMENT

When the matter was taken up for consideration, the

learned counsel for the petitioner would submit that the

directions in the judgment have been complied with.

Accordingly, the contempt of court case is closed.

Sd/-

VIJU ABRAHAM JUDGE

vnk/-

APPENDIX OF CON.CASE(C) 1103/2024

PETITIONER ANNEXURES Annexure AI CERTIFIED COPY OF THE ORDER DATED 04.04.2024 IN WPC.NO.11075 OF 2024 PASSED BY THIS HON'BLE COURT Annexure AII TRUE COPY OF THE REQUEST DATED 06.04.2024 SUBMITTED BY THE PETITIONER HEREIN BEFORE THE RESPONDENT Annexure AIII TRUE COPY OF THE ORDER DATED 08.04.2024 PASSED BY THE RESPONDENT HEREIN

 
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