Rosamma Antony vs The Sub Collector/Rdo , Fortkochi
2024 Latest Caselaw 14570 Ker

Kerala High Court

Rosamma Antony vs The Sub Collector/Rdo , Fortkochi on 31 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                      WP(C) NO. 11090 OF 2017
PETITIONER:

            ROSAMMA ANTONY
            W/O.K.L.ANTONY, AGED 60 YEARS,
            VILLA DE ORCID (KURUVEETTIL),
            ERNAKULAM NORTH P.O., ERNAKULAM VILLAGE,
            KANAYANNUR TALUK, ENRAKULAM DISTRICT.
            BY ADV SRI.P.M.ZIRAJ

RESPONDENTS:

    1       THE SUB COLLECTOR/RDO , FORTKOCHI
            FORT KOCHI, ERNAKULAM DISTRICT,
            ERNAKULAM DISTRICT-682 001.
    2       THE DISTRICT COLLECTOR
            ERNAKULAM-682 030.
    3       THE LOCAL LEVEL MONITORING COMMITTEE
            KALAMASSERY REPRESENTED BY ITS CONVENOR,
            AGRICULTURAL OFFICER, KALAMASSERY, ERNAKULAM
            DISTRICT-682 021.
    4       THE DISTRICT LEVEL AUTHORISED COMMITTEE
            ERNAKULAM DISTRICT, REPRESENTED BY ITS CHAIRMAN,
            REVENUE DIVISIONAL OFFICER ( RDO)FORT KOCHI,
            ERNAKULAM DISTRICT,ERNAKULAM DISTRICT-682 001.
    5       KERALA STATE REMOTE SENSING AGENCY AND
            ENVIORNMENTA CENTREKSRSEC
            VIKAS BHAVAN, C.BLOCK,
            THIRUVANANTHAPURAM,KERALA,PIN-695 033, REPRESENTED
            BY THE DIRECTOR.
    6       THE STATE OF KERALA
            REPRESENTED BY THE SECRETARY TO GOVERNMENT,
            REVENUE DEPARTMENT, GOVERNMENT OF KERALA,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHPAURAM-695 001.
            SRI.B.S.SYAMANTAK, GP
     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   31.05.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.11090/2017

                                   2




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                  W.P.(C).No.11090 of 2017
             ---------------------------------------------
            Dated this the 31st day of May, 2024


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

prayers in this writ petition are infructuous.

Therefore, this writ petition is dismissed as

infructuous.

sd/-

                                             P.V.KUNHIKRISHNAN
JV                                                  JUDGE