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Roshin R vs The Secretary
2024 Latest Caselaw 14530 Ker

Citation : 2024 Latest Caselaw 14530 Ker
Judgement Date : 31 May, 2024

Kerala High Court

Roshin R vs The Secretary on 31 May, 2024

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
        FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                        WP(C) NO. 18824 OF 2024
PETITIONER:

            ROSHIN R
            AGED 33 YEARS
            S/O RAVEENDHRAN, PUSHPAMANGALAM HOUSE, MAHADEVIKAD,
            KARTHIKAPALLY,ALAPPUZHA, KERALA, PIN - 690516

            BY ADVS.
            VISHNU NARAYANAN
            MANSOOR M.P.
            ANGEL WILSON E.


RESPONDENTS:

    1       THE SECRETARY
            UNIVERSITY GRANTS COMMISSION (UGC), BAHADUR SHAH ZAFAR
            MARG, NEW DELHI, PIN - 110002

    2       THE CHANCELLOR
            MG UNIVERSITY, KERALA RAJ BHAVAN,KERALA GOVERNOR'S
            CAMP.P.O. THIRUVANANTHAPURAM KERALA, PIN - 695099

    3       THE VICE CHANCELLOR
            MG UNIVERSITY , PRIYADARSHINI HILLS, KOTTAYAM,
            PIN - 686560

    4       PRINCIPAL SECRETARY
            HIGHER EDUCATION DEPARTMENT,3RD FLOOR, ANNEX II,
            GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM,
            PIN - 695001

            BY ADV
            S. KRISHNAMOORTHY S
            NISH BOSE - GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 18824 OF 2024
                                   2




                             JUDGMENT

From the nature of the reliefs sought it is evident that this is a

public interest litigation. However, this writ petition is not

submitted with the affidavit and averments, containing the details

required for submitting a public interest litigation. Therefore, this

writ petition is closed, without prejudice to the right of the

petitioner to submit a fresh public interest litigation of the

petitioner.

Sd/-

ZIYAD RAHMAN A.A. JUDGE scs WP(C) NO. 18824 OF 2024

APPENDIX OF WP(C) 18824/2024

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FEE STRUCTURE PUBLISHED IN THE OFFICIAL WEBSITE OF M G UNIVERSITY Exhibit P2 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER TO THE CHAIRMAN OF UGC (UNIVERSITY GRANTS COMMISSION) DATED NIL Exhibit P3 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER TO THE CHANCELLOR DATED NIL Exhibit P4 TRUE COPY OF THE REPRESENTATION FILED BY THE PETITIONER TO THE VICE CHANCELLOR DATED NIL Exhibit P5 TRUE COPY OF THE POSTAL RECEIPTS OF COMPLAINTS DATED 12/03/2024

 
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