P.C Varghese vs Kizhakkambalam Grama Panchayath, ...
2024 Latest Caselaw 14504 Ker

Kerala High Court

P.C Varghese vs Kizhakkambalam Grama Panchayath, ... on 31 May, 2024

WP(C) NO. 36584 OF 2023

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           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
         THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
  FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                        WP(C) NO. 36584 OF 2023
PETITIONER:

               P.C VARGHESE, AGED 65 YEARS,
               S/O CHACO P.V, PUTHAVA HOUSE, PAZHANGANAD,
               KIZHAKKAMBALAM, PIN - 683562.

               BY ADVS.M/S.M.A.SULFIA & ABDUL JALEEL.A


RESPONDENTS:

    1          KIZHAKKAMBALAM GRAMA PANCHAYATH, REPRESENTED BY
               SECRETARY, KIZHAKKAMBALAM P.O, ERNAKULAM, PIN -
               683562.

    2          SECRETARY,
               KIZHAKKAMBALAM GRAMA PANCHAYATH, REPRESENTED BY
               SECRETARY, KIZHAKKAMBALAM P.O, ERNAKULAM, PIN -
               683562.

    3          V.J AGUSTY,
               S/O JOSEPH, VEMBILLY HOUSE (VAZHAYIL),
               PAZHANGANADU, KIZHAKKAMBALAM, ERNAKULAM
               DISTRICT, PIN - 683562.

            BY ADV. SRI.ABRAHAM P.MEACHINKARA, SC

            ADVS.M/S.P.J.ANILKUMAR & P.S.SREE PRASAD


        THIS     WRIT   PETITION     (CIVIL)    HAVING    COME    UP    FOR
ADMISSION       ON   31.05.2024,     THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 36584 OF 2023

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                    MOHAMMED NIAS C. P. , J.
                  =========================
                     W. P. (C) No. 36584 of 2023
                  =========================
                  Dated this the 31st day of May, 2024


                           JUDGMENT

The learned counsel for the petitioner submits that the matter has

become infructuous.

Hence, the above Writ Petition is dismissed as infructuous.

Sd/-

MOHAMMED NIAS C. P. , JUDGE

MMG WP(C) NO. 36584 OF 2023

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APPENDIX OF WP(C).NO.36584/2023

PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE ROUGH SKETCH DATED NIL SHOWING A LIE AND NATURE OF THE SUBJECT PROPERTY

EXHIBIT P2 A TRUE COPY OF THE COMPLAINT DATED 13/09/2023 SUBMITTED BY 3RD RESPONDENT

EXHIBIT P3 A TRUE COPY OF THE NOTICE DATED 25/10/2023 ISSUED BY 2ND RESPONDENT

EXHIBIT P4 THE TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT DATED 08/11/2023 OF APPLICATION FOR BUILDING ALONG WITH RECEIPT FOR PAYMENT OF PERMIT APPLICATION FEE DATED 8/11/2023

EXHIBIT P5 THE TRUE COPIES OF THE SITE AND SERVICE PLAN DATED NIL OF THE PROPOSED DAIRY FARM

EXHIBIT P6 THE TRUE COPY OF THE PHOTOGRAPHS OF THE CATTLE AND DAIRY FARM PRESENTLY CONDUCTED BY THE APPLICANT

RESPONDENTS' EXHIBITS:

EXHIBIT R3(A) TRUE COPY OF THE MEMORANDUM DATED 7.1.2023 SUBMITTED BEFORE THE DISTRICT MEDICAL OFFICER, KUNNATHUNADU TALUK AND 2ND RESPONDENT.

WP(C) NO. 36584 OF 2023

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EXHIBIT R3(B) TRUE COPY OF THE DIRECTION DATED 25.1.2023 ISSUED BY THE 2ND RESPONDENT TO THE MEDICAL OFFICER, CHC, MALAYINDAMTHURUTHU.

EXHIBIT R3(C) TRUE COPY OF REPORT DATED 9.2.2023 SUBMITTED BY THE MEDICAL OFFICER, MALAYINDAMTHURUTHU.

EXHIBIT R3(D) TRUE COPY OF THE DIRECTION DATED 14.2.2023 ISSUED BY THE 2ND RESPONDENT TO THE PETITIONER.

EXHIBIT R3(E) TRUE COPY OF NOTICE DATED 3.10.2023 RECEIVED BY THE 3RD RESPONDENT.