Krishnakumar S vs The Branch Manager
2024 Latest Caselaw 14488 Ker

Kerala High Court

Krishnakumar S vs The Branch Manager on 31 May, 2024

Author: T.R.Ravi

Bench: T.R.Ravi

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                       WP(C) NO. 12047 OF 2024
PETITIONER:

            KRISHNAKUMAR S.
            AGED 42 YEARS
            S/O. K. SELVARAJ, JAYA NIVAS 30/175,
            POONKUNNAM P.O, THRISSUR DISTRICT,
            KERALA, PIN - 680 002

            BY ADVS.
            M.R.DHANIL
            SENITTA P. JOJO


RESPONDENTS:

    1       THE BRANCH MANAGER
            PNB HOUSING FINANCE LIMITED,
            THRISSUR BRANCH, KOTTAPPURAM,
            THRISSUR DISTRICT, KERALA, PIN - 680 004

    2       PNB HOUSING FINANCE LIMITED
            THRISSUR BRANCH, KOTTAPPURAM,
            THRISSUR DISTRICT, KERALA- 680004.
            REPRESENTED BY ITS BRANCH MANAGER., PIN - 680 004


            SRI. PRADEESH CHACKO, SC.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
31.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12047 OF 2024
                                      2

                                T.R.RAVI.J
             -------------------------------------------------------
                        WP(C) No.12047 of 2024
           --------------------------------------------------------
                Dated this the 31st day of May, 2024


                               JUDGMENT

When the case is taken up, it is submitted that

pending the writ petition, the loan account has been

closed and the documents have been released.

In view of the subsequent developments, no further

orders are required in this writ petition and the writ

petition is closed leaving open the right of the petitioner

to move the appropriate forum in case he is aggrieved

by the conditions on which the loan was closed.

Sd/-

T.R.RAVI

JUDGE sn WP(C) NO. 12047 OF 2024

APPENDIX OF WP(C) 12047/2024

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE COMMUNICATION ISSUED DATED 06/06/2019 BY THE RESPONDENTS Exhibit P2 TRUE COPY OF THE REQUEST LETTER SUBMITTED BY THE PETITIONER DATED 30/01/2024 Exhibit P3 TRUE COPY OF THE LETTER SUBMITTED BY THE PETITIONER DATED 01/02/2024 Exhibit P4 TRUE COPY OF THE SCREENSHOT OF RELEVANT PORTION OF THE EMAIL DATED 20/03/2024 FROM [email protected] TO KRISHNAKUMAR.VMC@ GMAIL.COM Exhibit P5 TRUE COPY OF THE LETTER DATED 21/03/2024 SUBMITTED BY THE PETITIONER, ALONG WITH THE RELEVANT COPY OF THE BANK STATEMENT DATED 21/03/2024

RESPONDENT'S EXHIBITS : NIL

//TRUE COPY// PA TO JUDGE