The Manager vs K. Vidhu
2024 Latest Caselaw 14484 Ker

Kerala High Court

The Manager vs K. Vidhu on 31 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

WA No.739/2024                              1/2

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                   THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                         &
                         THE HONOURABLE MR. JUSTICE S.MANU
              Friday, the 31st day of May 2024 / 10th Jyaishta, 1946
                                WA NO. 739 OF 2024
       AGAINST JUDGMENT DATED 28/5/2024 in WP(C) 41569/2023 OF THIS COURT
   APPELLANT(S)/6TH RESPONDENT:

          THE MANAGER, EDAMONVOCATIONAL HIGHER SECONDARY SCHOOL, EDAMON-P.O.,
          KOLLAM DISTRICT, PIN - 691307
          BY DR.GEORGE ABRAHAM

   RESPONDENT(S)/PETITIONER/RESPONDENTS 1    TO 5 AND 7:

      1. K. VIDHU AGED 54 YEARS S/O. M.K. KARTHIKEYAN, AGED 54 YEARS,
         PRINCIPAL & NON- VOCATIONAL TEACHER (CHEMISTRY), EDAMON VOCATIONAL
         HIGHER SECONDARY SCHOOL, EDAMON -P.O. 691 307, KOLLAM DISTRICT AND
         RESIDING AT ANANDAMANGALAM, KARUVATTA, ADOOR-P.O., PATHANAMTHITTA,
         PIN - 691532
      2. STATE OF KERALA REPRESENTED BY THE SECRETARY TO THE GOVERNMENT
         GENERAL EDUCATION (SC) DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM, PIN - 695001
      3. THE DIRECTOR OF GENERAL EDUCATION GOVERNMENT OF KERALA, HOUSING
         BOARD COMPLEX, THIRUVANANTHAPURAM, PIN - 695001
      4. THE SECRETARY BOARD VOCATIONAL HIGHER SECONDARY EXAMINATION, 5TH
         FLOOR, HOUSING BOARD COMPLEX, SHANGTHI NAGAR, THIRUVANANTHAPURAM,
         PIN - 695001
      5. THE ASSISTANT DIRECTOR REGIONAL OFFICE, VOCATIONAL HIGHER SECONDARY
         EDUCATION, KADAPPAKKADA, KOLLAM, PIN - 691008
      6. THE SENIOR ADMINISTRATIVE OFFICER, OFFICE OF THE DIRECTOR OF GENERAL
         EDUCATION, GOVERNMENT OF KERALA, HOUSING BOARD BUILDING SANTHI
         NAGAR, THIRUVANANTHAPURAM, PIN - 695001
      7. SMT. H. BANEESA BEEVI NON-VOCATIONAL TEACHER IN COMMERCE,
         EDAMONVOCATIONAL HIGHER SECONDARY SCHOOL, EDAMON-P.O., KOLLAM
         DISTRICT-, PIN - 691307

    BY GOVERNMENT PLEADER FOR R2 TO R6

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of the judgment W.P.(C)
   No.41569/2023 dated 28/5/2024 to the extent it directs the reinstatement
   of the 1st respondent as Principal,pending consideration of the Writ
   Appeal.

        This Writ Appeal coming on for orders on 31/5/2024 upon perusing the
   appeal memorandum , the court on the same day passed the following:
 WA No.739/2024                                2/2




                                         ORDER

We direct the Manager to reinstate the first respondent today itself.

The first respondent shall be permitted to hold the office of the Principal today at 2pm.

The 7th respondent is permitted to be relieved before 2 pm.

Post on 03/06/2024.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- S.MANU JUDGE

31-05-2024 /True Copy/ Assistant Registrar