Fighters Arts & Sports Club vs State Of Kerala
2024 Latest Caselaw 14461 Ker

Kerala High Court

Fighters Arts & Sports Club vs State Of Kerala on 31 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 31ST DAY OF MAY 2024 / 10TH JYAISHTA, 1946
                         WP(C) NO. 9992 OF 2015
PETITIONER:

            FIGHTERS ARTS & SPORTS CLUB
            AGED 37 YEARS
            MUNDAKKAL PADAM (REG. NO 116/01/NYKC/271/03)
            REPRESENTED BY ITS SECRETARY
            BINU,S/O.BALAN,CHERIKKPAARAMATH
            HOUSE,CHERUKULATHUR,MUNDAKKAL,PUVATHUPARAMBA,KOZHIKODE

            BY ADV SRI.E.NARAYANAN


RESPONDENTS:

    1       STATE OF KERALA
            REPRESENTED BY ITS SECRETARY,REVENUE
            DEPARTMENT,SECRETARIAT,TRIVANDRUM 695 001

    2       THE DISTRICT COLELCTOR
            CIVIL STATION,MALAPARAMBA,KOZHIKODE,PIN 673 020

    3       THE TAHSILDAR
            CIVIL STATION,MALAPARAMBA,KOZHIKODE,PIN 673 020

    4       THE VILLAGE OFFICER
            KOZHIKODE,CIVIL STATION,PIN 673 020

    5       SHEEBA
            D/O.SREEDHARAN ALIAS KUTTEESWARAN,ARANHOLI EDATHIL
            HOUSE,KURIKKATHUR,KUNNAMANGALAM,KOZHIKODE,PIN 673 571

    6       SHYMA
            D/O.SREEDHARAN ALIAS KUTTESWARAN,ARANHOLI EDATHIL
            HOUSE,KURIKKATHUR,KUNNAMANGALAM,KOZHIKODE,PIN 673 571

    7       SHAIJU
            S/O.SREEDHARAN AIIAS KUTTEESWARAN,THAZHE
            THATTARUKANDIYIL
            HOUSE,PUVATTUPARAMBA,CHERUKULATHUR,MUNDAKKAL,KOZHIKODE,
            PIN 673 008

    8       SHANOJ
            S/O.SREEDHARAN ALIAS KUTTEESWARAN,THAZHE
 W.P (C) No.9992 of 2015


                                   2

             THATTRUKANDIYIL
             HOUSE,PUVATTUPARAMBA,CHERUKULATHUR,MUNDAKKAL,KOZHIK
             ODE,PIN 673 008

     9       KRISHNAN
             CHALUMBATTU PURAYIL,,MUNDAKKAL,PUVATTUPARAMBA,PIN
             673 008

             BY ADV SRI.V.SREENATH



OTHER PRESENT:

             SRI.B.S.SYAMANTAK, GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   31.05.2024,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P (C) No.9992 of 2015


                                3

                 P.V.KUNHIKRISHNAN,J.
              ---------------------
                  W.P (C) No.9992 of 2015
           ---------------------------
             Dated this the 31st day of May, 2024

                           JUDGMENT

The counsel appearing for the petitioner submitted that

prayers in this writ petition are infructuous. Therefore, this writ

petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE bng