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Premalatha Korottoliprasantham vs Income Tax Officer
2024 Latest Caselaw 14401 Ker

Citation : 2024 Latest Caselaw 14401 Ker
Judgement Date : 31 May, 2024

Kerala High Court

Premalatha Korottoliprasantham vs Income Tax Officer on 31 May, 2024

Author: A.K.Jayasankaran Nambiar

Bench: A.K.Jayasankaran Nambiar

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
            THE HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                     &
                 THE HONOURABLE MR. JUSTICE SYAM KUMAR V.M.
           Friday, the 31st day of May 2024 / 10th Jyaishta, 1946
                             WA NO. 2145 OF 2023
 (ARISING FROM JUDGMENT DATED 23.11.2023 IN WP(C) 27808/2023 OF THIS COURT)
APPELLANT(S)/PETITIONER:

     PREMALATHA KOROTTOLIPRASANTHAM,
     AGED 68 YEARS PRASANTHAM, KOROTHOLI,
     PUTHIYANGADI PO, CALICUT, PIN - 673001.

BY.ADVS.M/S. P.RAGHUNATHAN, M.SHYLAJA, PREMJIT NAGENDRAN & RISHAL.K

RESPONDENT(S)/RESPONDENTS:

  1. INCOME TAX OFFICER, WARD1 (1),AAYAKAR BHAVAN,NORTH BLOCK,NEW
     ANNEXURE BUILDING, MANANCHIRA,CALICUT,PIN - 673001
  2. ASSESSMENT UNIT,INCOME TAX DEPARTMENT,MINISTRY OF FINANCE,GOVERNMENT
     OF INDIA, NEW DELHI,PIN - 110001.
  3. CENTRAL BOARD OF DIRECT TAXES,MINISTRY OF FINANCE,NORTH BLOCK,NEW
     DELHI,BY CHAIRMAN, PIN - 110001.
  4. GOVERNMENT OF INDIA,MINISTRY OF FINANCE,CENTRAL SECRETARIAT,NORTH
     BLOCK,NEW DELHI BY SECRETARY,PIN - 110001.

BY.(STANDING COUNSEL B/O) for R1 to R3 & DEPUTY SOLICITOR GENERAL OF
INDIA,for R4.


     Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay all further proceedings pursuant to Ext. P-1 order, pending
disposal of the writ appeal.


     This Writ Appeal again coming on for orders on 31.05.2024, upon
perusing the appeal memorandum and this court's order dated 19.03.2024,
the court passed the following:
                  DR. A.K.JAYASANKARAN NAMBIAR
                                &
                      SYAM KUMAR V.M., JJ.
              ------------------------------
                       WA No.2142 of 2023
                       WA No.2073 of 2023
                                 &
                       WA No.2145 of 2023
             -------------------------------
                Dated this the 31st day of May, 2024

                               ORDER

Dr. A.K.Jayasankaran Nambiar, J.

Interim order is extended until further orders.

Post for disposal on 26.07.2024 along with WA No.473 of 2024, WA

No.501 of 2024, WA No.492 of 2024 and WA No.524 of 2024.

Sd/-

DR. A.K.JAYASANKARAN NAMBIAR JUDGE Sd/-

SYAM KUMAR V.M. JUDGE

mns

 
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