Joy Joseph vs Pala Municipality
2024 Latest Caselaw 14291 Ker

Kerala High Court

Joy Joseph vs Pala Municipality on 29 May, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                       WP(C) NO. 12584 OF 2017
PETITIONER/S:

            JOY JOSEPH
            AGED 57 YEARS
            M/S.EDAPARAMBIL TEXTILES, PALA, KOTTAYAM
            DISTRICT.

            BY ADVS.

            SRI.HARISANKAR V. MENON
            SMT.MEERA V.MENON


RESPONDENT/S:

    1       PALA MUNICIPALITY,
            PALA-686 575, REPRESENTED BY ITS SECRETARY.

    2       SECRETARY,
            PALA MUNICIPALITY, PALA-686 575.

            BY ADVS.

            SRI.SUJITH MATHEW JOSE, STANDING COUNSEL,
            PALA MUNICIPALITY


     THIS    WRIT      PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   29.05.2024,       THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No 12584 OF 2017

                                       2




                               JUDGMENT

The learned Counsel for the petitioner submits that

the matter has become infructuous.

Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

M.A. ABDUL HAKHIM, JUDGE

S.M.K. WP(C) No 12584 OF 2017

APPENDIX OF WP(C) 12584/2017

PETITIONER EXHIBITS

EXHIBIT P1 COPY OF LICENCE ISSUED BY THE 2ND RESPONDENT FOR 2016-17 DATED 20.6.2016 EXHIBIT P2 COPY OF RENEWAL APPLICATION FILED BEFORE THE 1ST RESPONDENT FOR 2017-18 DATED 4.1.2017 EXHIBIT P3 COPY OF NOTICE ISSUED BY THE 2ND RESPONDENT DATED 27.1.2017 EXHIBIT P4 COPY OF OBJECTION FILED BEFORE THE 2ND RESPONDENT DATED 31.1.2017 EXHIBIT P5 COPY OF NOTICE ISSUED BY THE 2ND RESPONDENT DATED 8.2.2017 EXHIBIT P6 COPY OF OBJECTION FILED BEFORE THE 2ND RESPONDENT DATED 9.2.2017