Jaffer vs The Chief Executive Officer
2024 Latest Caselaw 14285 Ker

Kerala High Court

Jaffer vs The Chief Executive Officer on 29 May, 2024

Author: A.Muhamed Mustaque

Bench: A.Muhamed Mustaque

OP (WAKF) No.27/2017                              1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                             &
                          THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                 Wednesday, the 29th day of May 2024 / 8th Jyaishta, 1946
                               OP (WAKF) NO. 27 OF 2017(R)

   PETITIONERS:


      1. JAFFER, S/O.AHMED SHAW RAWTHER, THEKKATHIYA VATTARAM, RAILWAY
         STATION ROAD, PUTHUNAGARAM, PALAKKAD DISTRICT.
      2. NOOR MUHAMMED, S/O.AHMED SHAW RAWTHER, THEKKATHIYA VATTARAM, RAILWAY
         STATION ROAD, PUTHUNAGARAM, PALAKKAD DISTRICT.
      3. SHAHUL HAMEED, S/O.AHMED SHAW RAWTHER, THEKKATHIYA VATTARAM, RAILWAY
         STATION ROAD, PUTHUNAGARAM, PALAKKAD DISTRICT.
      4. NAVAB, S/O.AHMED SHAW RAWTHER, THEKKATHIYA VATTARAM, RAILWAY STATION
         ROAD, PUTHUNAGARAM, PALAKKAD DISTRICT.
      5. LIYAKKATHALI, S/O.AHMED SHAW RAWTHER, THEKKATHIYA VATTARAM, RAILWAY
         STATION ROAD, PUTHUNAGARAM, PALAKKAD DISTRICT.

        BY ADVOCATE SRI.T.M.ABDUL LATHEEF

   RESPONDENTS:


      1. CHIEF EXECUTIVE OFFICER, KERALA STATE WAKF BOARD, V.I.P.ROAD,
         KALOOR, KOCHI-682 017.
      2. KERALA STATE WAKF BOARD, V.I.P.ROAD, KALOOR, KOCHI - 682 017,
         REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER.

        BY SRI.T.P.SAJID, STANDING COUNSEL

        This Original petition having come up for orders on 29/05/2024 upon
   perusing the letter dated 03/05/2024 of the Chairman (District Judge),
   Waqf Tribunal, Kozhikode requesting extension of time for disposal of OA
   44/2023 of that Tribunal by a further period of at least 3 months and this
   Court's judgment dated 12/06/2023, the Court on the same day passed the
   following:

                                           ORDER

Letter dated 03/05/2024 is received on board.

Time is extended as prayed for.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

29-05-2024 /True Copy/ Deputy Registrar