K.Radhakrishnan vs Kuzhalmannam Block Panchayath
2024 Latest Caselaw 14284 Ker

Kerala High Court

K.Radhakrishnan vs Kuzhalmannam Block Panchayath on 29 May, 2024

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                    WP(C) NO. 30793 OF 2017
PETITIONER/S:

            K.RADHAKRISHNAN
            AGED 41 YEARS, S/O. KANDAMUTHAN,
            VAYARAKKADU HOUSE, MATHUR P.O.,
            PALAKKAD DISTRICT - 678 571.

            BY ADVS.
            SRI.K.B.PRADEEP
            SMT.J.HARIPRIYA
RESPONDENT/S:

    1       KUZHALMANNAM BLOCK PANCHAYATH
            REPRESENTED BY ITS SECRETARY,KUZHALMANNAM P.O.,
            PALAKKAD - 678 702.
    2       KOTTAYI GRAMA PANCHAYTH
            REPRESENTED BY ITS SECRETARY,
            VARIYATHKALAM,KUZHALMANNAM P.O.,
            PALAKKAD - 678 702.
    3       ASSISTANT EXECUTIVE ENGINEER
            LSGD SUB DIVISION, KUZHALMANNAM P.O.,
            PALAKKAD - 678 702.
            BY ADVS.

            SRI.ABE RAJAN
            SRI.U.BALAGANGADHARAN
            SRI.LIJU. M.P
            SRI.SAJAN VARGHEESE K.


OTHER PRESENT:

            SRI.BIMAL K NATH-SR.GOVERNMENT PLEADER
     THIS    WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION    ON   29.05.2024,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C) No.30793 OF 2017

                                       2



                               JUDGMENT

The learned Counsel for the petitioner seeks

permission to withdraw the writ petition .

Accordingly, the writ petition is dismissed as

withdrawn.

Sd/-

M.A. ABDUL HAKHIM, JUDGE

S.M.K.