Rugmani Bai (Expired) vs Secretaty, Kuzhalmannam Grama ...
2024 Latest Caselaw 14265 Ker

Kerala High Court

Rugmani Bai (Expired) vs Secretaty, Kuzhalmannam Grama ... on 29 May, 2024

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
 WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                  WP(C) NO. 1162 OF 2018
PETITIONERS:

    1    RUGMANI BAI (EXPIRED)
         AGED 75 YEARS, HOUSE WIFE, AGED 75 YEARS,
         W/O.SATHYANATHA MANNADOIAR, MADAPPULLY,
         KALPETTY AMSOM, RAM VIHAR,ALATHUR TALUK,
         PALAKKAD.

   2**   RADHIKA,
 ADDL.P2 D/O. LATE RUGMANI, AGED 50 YEARS,
         MADAPPULLY, KALAPETTY AMSOM, RAM VIHAR,
         ALATHUR TALUK, PALAKKAD-678 702.

    3    RAMDAS,
 ADDL.P3 S/O LATE RUGMANI, 60 YEARS,
         MADAPPULLY, KALAPETTY AMSOM, RAM VIHAR,
         ALATHUR TALUK, PALAKKAD-678 702.

    4    SREE LATHA. P.,
 ADDL.P4 W/O. LATE RANJITH, AGED 58 YEARS,
         MADAPPULLY, KALAPETTY AMSOM, RAM VIHAR,
         ALATHUR TALUK, PALAKKAD-678 702.

    5    DAYA RANJITH. P.,
 ADDL.P5 D/O. LATE RANJITH, AGED 33 YEARS,
         MADAPPULLY, KALAPETTY AMSOM, RAM VIHAR,
         ALATHUR TALUK, PALAKKAD-678 702.

    6    KARTHIK RANJITH. P.,
 ADDL.P6 S/O. LATE RANJITH, AGED 32 YEARS,
         MADAPPULLY, KALAPETTY AMSOM, RAM VIHAR,
         ALATHUR TALUK, PALAKKAD-678 702.

          [**ADDL.P2 TO P6 ARE IMPLEADED AS PER ORDER
         DATED 30.10.2023 IN I.A NO.1/2023 IN
         WP(C)NO.1162/2018]
 WP(C) No.1162 OF 2018

                              2

           BY ADVS.

           P.R.VENKATESH
           G.KEERTHIVAS
           P.R.RAJA



RESPONDENTS:

     1     SECRETATY,
           KUZHALMANNAM GRAMA PANCHAYAT,
           KUZHALMANNAM P O, ALATHUR TALUK,
           PALAKKAD 678 506.

     2     SOIL CONSERVATION OFFICER,
           SOIL CONSERVATION OFFICE,ALATHUR 678 504.



OTHER PRESENT:

           SRI.K.B.SONY-GOVERNMENT PLEADER
           SRI.K.K.RAJEEV-STANDING COUNSEL


      THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WP(C) No.1162 OF 2018

                               3



                         JUDGMENT

The learned Counsel for the petitioners submit that they

would not like to press the matter.

Accordingly, the writ petition is dismissed as not

pressed.

Sd/-

M.A. ABDUL HAKHIM, JUDGE

S.M.K. WP(C) No.1162 OF 2018

APPENDIX OF WP(C) 1162/2018

PETITIONERS' EXHIBITS

EXHIBIT P1 TRUE COPY OF THE JUDGMENT AND DECREE DATED 19.07.2016 IN OS.NO. 168/2016 OF THE MUNSIFF COURT, ALATHUR.

EXHIBIT P2 TRUE COPY OF THE DECREE AND DECREE DATED 19.07.2016 IN OS.NO. 168/2016 OF THE MUNSIFF COURT, ALATHUR.

EXHIBIT P3 TRUE COPY OF THE COMMISSION REPORT DATED 20.05.2016.

EXHIBIT P4 TRUE COPY OF THE PROCEEDINGS DATED 30.10.2017 OF THE TAHSILDAR, ALATHUR.

EXHIBIT P5` TRUE COPY OF THE POSSESSION CERTIFICATE DATED 07.11.2017 ISSUED BY THE VILLAGE OFFICER, KUZHALMANNAM.

EXHIBIT P6 TRUE COPY OF THE NOTICE DATED 10.11.2017 ISSUED TO THE 1ST RESPONDENT BY THE PETITIONER'S COUNSEL.

EXHIBIT P7 TRUE COPY OF THE LAWYER NOTICE DATED 10.11.2017 ISSUED TO THE 2ND RESPONDENT.

EXHIBIT P8 TRUE COPY OF THE REPLY DATED 23.11.2017 RECEIVED BY THE PETITIONER FROM THE 2ND RESPONDENT.