Citation : 2024 Latest Caselaw 14219 Ker
Judgement Date : 29 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
WP(C) NO. 34854 OF 2023
PETITIONER:
M/S S.S. ASSOCIATES
NO.68/18, GUNDLUPET ROAD, SINDHUVALLI VILLAGE,
NANJANGUD, CHAMARAJA NAGAR DISTRICT,
KARNATAKA STATE,
REPRESENTED BY ITS MANAGING PARTNER
SRI. SACHU SALAM, S/O ABDUL SALAM,
SRUTHI HOUSE,
CHENNAMANGALLUR, MUKKOM P.O.,
KOZHIKODE DISTRICT, PIN - 673602
BY ADVS.
G.HARIHARAN
V.R.SANJEEV KUMAR
PRAVEEN.H.
K.S.SMITHA
BIJOY SAM GEORGE
RESPONDENTS:
1 M/S NEW INDIA ASSURANCE CO. LTD.,
CALICUT DIVISIONAL OFFICE - II,
SAFEER COMPLEX, OPP. YMCA,
KOZHIKODE
REPRESENTED BY THE DIVISIONAL MANAGER.,
PIN - 673001
2 M/S SUNDARAM FINANCE
KOZHIKODE DISTRICT
REPRESENTED BY ITS AUTHORISED OFFICER,
PIN - 678683
3 PSN CONSTRUCTION EQUIPMENT PVT. LTD.,
NO.34/126A, NH 47 BYE PASS,
EDAPALLY, ERNAKULAM
REPRESENTED BY ITS GENERAL MANAGER.,
PIN - 682024
WP(C) NOS.34854 & 34953 OF 2023
2
4 ABDUL HAKEEM
S/O ABDUL AZEEZ, RESIDING AT KOZHIKKAL HOUSE,
NANNAMUKKU P.O., MALAPPURAM DISTRICT,
PIN - 679575
BY ADVS.
LAL K JOSEPH
PANICKER V.P.K.
V KRISHNA MENON
SURESH SUKUMAR(K/634/1997)
ANZIL SALIM(K/000447/2018)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).34953/2023, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C) NOS.34854 & 34953 OF 2023
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
WP(C) NO. 34953 OF 2023
PETITIONER:
M/S RABI ASSOCIATES,
MP 1/183G ATHANI BUILDING,
NEAR FIRE STATION, MUKKOM POST ,
MUKKOM. KOZHIKODE-673602
REPRESENTED BY ITS MANAGING PARTNER
SRI. SUNEER V.N, S/O MUHAMMED V.N,
THANAL MANZIL,
KUMARANELLOOR,
MUKKOM P.O.,
KOZHIKODE DISTRICT,
PIN - 673602
BY ADVS.
G.HARIHARAN
K.S.SMITHA
PRAVEEN.H.
V.R.SANJEEV KUMAR
BIJOY SAM GEORGE
RESPONDENTS:
1 M/S NEW INDIA ASSURANCE CO. LTD.,
CALICUT DIVISIONAL OFFICE - II,
SAFEER COMPLEX, OPP. YMCA,
KOZHIKODE
REPRESENTED BY THE DIVISIONAL MANAGER.,
PIN - 673001
2 M/S SUNDARAM FINANCE,
KOZHIKODE DISTRICT
REPRESENTED BY ITS AUTHORISED OFFICER,
PIN - 678683
WP(C) NOS.34854 & 34953 OF 2023
4
3 PSN CONSTRUCTION EQUIPMENT PVT. LTD.,
NO.34/126A, NH 47 BYE PASS,
EDAPALLY, ERNAKULAM
REPRESENTED BY ITS GENERAL MANAGER.,
PIN - 682024
4 ABDUL HAKEEM
S/O ABDUL AZEEZ,
RESIDING AT KOZHIKKAL HOUSE,
NANNAMUKKU P.O., MALAPPURAM DISTRICT,
PIN - 679575
BY ADVS.
LAL K JOSEPH
PANICKER V.P.K.
V KRISHNA MENON
SURESH SUKUMAR(K/634/1997)
ANZIL SALIM(K/000447/2018)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.05.2024, ALONG WITH WP(C).34854/2023, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
WP(C) NOS.34854 & 34953 OF 2023
5
T.R. RAVI, J.
--------------------------------------------
W.P.(C). Nos.34854 & 34953 of 2023
--------------------------------------------
Dated this the 29th day of May, 2024
JUDGMENT
The counsel for the petitioners seeks permission to withdraw the
writ petitions with liberty to move again, if required.
Permission granted. The writ petitions are closed as withdrawn
with the aforesaid liberty.
Sd/-/-
T.R. RAVI JUDGE
Pn
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