Kerala High Court
Parasad Mathew vs Secretary, Koipuram Grama Panchayat on 29 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
WP(C) NO.35551 OF 2017
PETITIONER:
PRASAD MATHEW,
AGED 57 YEARS
KUTTICKATTU, KADAPRA P.O.,
KOIPURAM, PATHANAMTHITTA.
BY ADVS.
SRI.JACOB P.ALEX
SRI.JOSEPH P.ALEX
RESPONDENTS:
1 THE SECRETARY,
KOIPURAM GRAMA PANCHAYAT,
PULLAD P O, PATHANAMTHITTA-689 548.
2 KOIPURAM GRAMA PANCHAYAT
REPRESENTED BY ITS SECRETARY,
PULLAD PO, PATHANAMTHITTA-689 548.
3** SREEKALA,
W/O C.P.JAYAN, AGED 47 YEARS,
CHERUTHEHA, KADAPRA PO,
KUMBANAD-689 547.
(ADDL.R3 IS IMPLEADED AS PER ORDER DATED
04.12.2017 IN I.A. No.19527 OF 2017 IN
W.P.(C) No.35551 OF 2017)
4** SHINY VARGHESE,
W/O VARGHESE GEORGE, AGED 54 YEARS,
CHEMPANPLAVU VILLA, KADAPRA PO,
KUMBANAD-689547.
(ADDL.R4 IS IMPLEADED AS PER ORDER DATED
04.12.2017 IN I.A. No.19527 OF 2017 IN
W.P.(C) No.35551 OF 2017)
WP(C) No.35551 OF 2017
2
5** JANAKI,
W/O THANKAN, AGED 71 YEARS, MOLLICKAL HOUSE,
KADAPRA PO, KUMBANAD-689547.
(ADDL.R5 IS IMPLEADED AS PER ORDER
DATED 04.12.2017 IN I.A. No.19527 OF 2017 IN
W.P.(C) No.35551 OF 2017)
BY ADVS.
SRI.R.GIREESH VARMA
SRI.K.JAJU BABU SR.
SRI.V.K.NANDAKUMARAN
SMT.M.U.VIJAYALAKSHMI
OTHER PRESENT:
SRI.M.R.VENUGOPAL- STANDING COUNSEL
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD
ON 29.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
WP(C) No.35551 OF 2017
3
JUDGMENT
The learned Counsel for the petitioner submits that
the matter has become infructuous.
Accordingly, the writ petition is dismissed as
infructuous.
Sd/-
M.A. ABDUL HAKHIM,
JUDGE
S.M.K.
WP(C) No.35551 OF 2017
APPENDIX OF WP(C) 35551/2017
PETITIONER'S EXHIBITS
EXHIBIT P1 TRUE COPY OF THE JUDGMENT DATED 04-11-2015
IN WPC 15520 OF 2015
EXHIBIT P1A TRUE COPY OF THE CIRCULAR BEARING NO. PCB/
HO/CIRCULAR/2015(4) DATED 01=10=2015
REFERRED TO IN EXHIBIT P1
EXHIBIT P2 TRUE COPY OF THE REPORT BEARING NO.
PCB/HO/PTA/L/01/2016 DATED 11-04-2016 ALONG
WITH TEST REPORT OF M/S ENVIRODESIGNS ECO
LABS
EXHIBIT P3 TRUE COPY OF THE JUDGMENT DATED 08-08-2017
IN WPC 17441 OF 2016.
EXHIBIT P4 TRUE COPY OF THE COMMON JUDGMENT DATED 16-
12-2016 IN WA 1652 OF 2016 AND WPC 25120 OF
2016.
EXHIBIT P5 TRUE COPY OF THE D&O LICENSE BEARING NO. C1-
404/16-17 DATED 24-01-2017 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE INTEGRATED CONSENT TO
OPERATE RENEWAL BEARING NO.
PCB/PTA/ICO/1091/2012 DATED 26-08-2014
ISSUED BY THE POLLUTION CONTROL BOARD.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 11-10-2017
IN WPC 32355 OF 2017.
EXHIBIT P8 TRUE COPY OF THE INTEGRATED CONSENT TO
OPERATE RENEWAL BEARING NO.
ICO/PTA/1122/R2/2017 DATED 01-11-2017 ISSUED
BY THE POLLUTION CONTROL BOARD.
EXHIBIT P9 TRUE COPY OF THE APPLICATION DATED
02.03.2017 SUBMITTED BY THE PETITIONER
SEEKING RENEWAL OF D&O LICENSE FOR THE
PERIOD 2017-18
EXHIBIT P10 TRUE COPY OF THE LETTER DATED 25-03-2017
ISSUED BY THE 1ST RESPONDENT TO THE
PETITIONER
EXHIBIT P11 TRUE COPY OF THE CIRCULAR BEARING
NO.66562/RC3/12/LSGD DATED 10-01-2013
REFERRED TO IN EXHIBIT P10 EXHIBIT P12. TRUE
COPY OF THE APPLICATION DATED 31-10-2017
SUBMITTED BY THE PETITIONER BEFORE THE 1ST
RESPONDENT.
WP(C) No.35551 OF 2017
Exhibit P12 TRUE COPY OF THE APPLICATION DATED
31.10.2017 SUBMITTED BY THE PETITIONER
BEFORE THE 1ST RESPONDENT.
1ST & 2ND RESPONDENTS' EXHIBITS
Exhibit R1(a) TRUE COPY OF THE REPRESENTATION SIGNED BY
THE RESIDENTS OF THE LOCALITY DATED 2.3.2017
Exhibit R1(b) TRUE COPY OF THE REPORT OF THE MEDICAL CAMP
DATED 10.2.2017
Exhibit R1(c) TRUE COPY OF THE ORDER OF THE KERALA STATE
COMMISSION FOR SC ST DATED 25.05.20174
RESPONDENT NOS.3 TO 5 EXHIBITS
Exhibit R3 TRUE COPY OF THE COMMUNICATION DATED
(a) 02.06.2017 ALONG WITH ORDER NO.6377/B1
/2014/EKM/KSCSC&ST DATED 02.06.2017 ISSUED
BY KERALA STATE COMMISSION FOR SCHEDULED
CASTES & SCHEDULED TRIBES,
THRIUVANANTHAPURAM.
