Ajith N.J vs Rani George I.A.S
2024 Latest Caselaw 14166 Ker

Kerala High Court

Ajith N.J vs Rani George I.A.S on 29 May, 2024

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
           THE HONOURABLE MR.JUSTICE ZIYAD RAHMAN A.A.
     WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946
                   CON.CASE(C) NO. 484 OF 2024
JUDGMENT DATED 21.08.2023 IN WP(C) NO.27260 OF 2023 OF HIGH COURT
                            OF KERALA
PETITIONERS/PETITIONERS 1 TO 8 IN WP(C):

    1     AJITH N.J.
          AGED 33 YEARS
          S/O. JOSHY N.K., PHYSICAL EDUCATION TEACHER,
          RMVHS SCHOOL, PERINJANAM, PIN - 680686

    2     DERICK PAUL T.
          AGED 31 YEARS
          S/O. PAUL, PHYSICAL EDUCATION TEACHER, BVMHS,
          KALPARAMBU, PIN - 680662

    3     DEEPAK C. MENON
          AGED 32 YEARS
          S/O. CHAITHANYAN P.J., PHYSICAL EDUCATION TEACHER,
          AKMHS POYYA, PIN - 680733

    4     MERRIN C. CHINNAN
          AGED 30 YEARS
          S/O. CHINNAN C.L., PHYSICAL EDUCATION TEACHER,
          KNMVHSS, VATANAPPALLY, PIN - 680614

    5     RICHARD JOSEPH
          AGED 29 YEARS
          S/O. K.C. JOSEPH, PHYSICAL EDUCATION TEACHER,
          ST. GEORGE'S HS, PARIYARAM, PIN - 680721

    6     BABILNATH P.G.
          AGED 31 YEARS
          S/O. GOPINATHAN, PHYSICAL EDUCATION TEACHER,
          S.N.T.H.S., NATTIKA, PIN - 680567

    7     ANILKUMAR M.P.
          AGED 55 YEARS
          S/O. PADMANABHAN M.R., PHYSICAL EDUCATION TEACHER,
          S.N.D.P.H.S. PALISSERY, PIN - 683572
 CON.CASE(C) NO. 484 OF 2024
                              2

    8       SIJU P. JOHN
            AGED 46 YEARS
            S/O. JOHN P.J., PHYSICAL EDUCATION TEACHER,
            ST. FRANCIS H.S.S. MATTOM, PIN - 687503

            BY ADVS.
            BENOY THOMAS
            PAULSON THOMAS


RESPONDENTS/1ST RESPONDENT IN WP(C):

            RANI GEORGE I.A.S.
            FATHER'S NAME AND AGE NOT KNOWN TO THE
            PETITIONER, SECRETARY TO GOVERNMENT, GENERAL
            EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM,
            PIN - 695001

            BY ADV
            ADV NISHA BOSE - GP


        THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 29.05.2024, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 484 OF 2024
                                3




                           JUDGMENT

The learned counsel for the petitioners submits that the the

judgment has been complied with. Therefore, this Contempt of

Court Case is closed.

Sd/-

ZIYAD RAHMAN A.A. JUDGE scs CON.CASE(C) NO. 484 OF 2024

APPENDIX OF CON.CASE(C) 484/2024

PETITIONER ANNEXURES Annexure-A1 CERTIFIED COPY OF THE JUDGMENT IN W.P(C) NO. 27260/2023 DATED 21-08- 2023.