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Sreekumaran Nair vs Mekkumkara Sree Neelakeshi Devi
2024 Latest Caselaw 14145 Ker

Citation : 2024 Latest Caselaw 14145 Ker
Judgement Date : 29 May, 2024

Kerala High Court

Sreekumaran Nair vs Mekkumkara Sree Neelakeshi Devi on 29 May, 2024

Author: Kauser Edappagath

Bench: Kauser Edappagath

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
  WEDNESDAY, THE 29TH DAY OF MAY 2024 / 8TH JYAISHTA, 1946


                   OP(C) NO. 1033 OF 2024
 AGAINST THE ORDER/JUDGMENT IN OS NO.3 OF 2016 OF DISTRICT
         COURT & SESSIONS COURT, THIRUVANANTHAPURAM


PETITIONERS/PETITIONERS/PETITIONERS:

    1    SREEKUMARAN NAIR
         AGED 68 YEARS
         PADMAJA MANDIRAM, VENGANOOR P.O., VIZHINJAM
         VILLAGE, NEYYATINKARA TALUK, THIRUVANANTHAPURAM,
         PIN - 695042
    2    R. GOPAKUMARAN NAIR
         AGED 77 YEARS
         PRIYA NIVAS, VENNIYOOR DESOM, VENGANOOR P.O.,
         VIZHINJAM VILLAGE, NEYYATINKARA TALUK,
         THIRUVANANTHAPURAM, PIN - 695042
         BY ADVS.
         ASWINI SANKAR R.S.
         T.RAMPRASAD UNNI
         S.M.PRASANTH
         SHEHIN S.


RESPONDENTS/COUNTER PETITIONER NO.1 IN 1.A.NO.6/2022:

    1    MEKKUMKARA SREE NEELAKESHI DEVI
         MEKKUMKARA SREE NEELAKESHI MUDIPPURA, VENGANOOR
         P.O., VIZHINJAM VILLAGE, NEYYATINKARA TALUK,
         THIRUVANANTHAPURAM, PIN - 695042
    2    RAMAKRISHNAN NAIR
         AGED 92 YEARS
         VIMALA RAMAM, VENGANOOR P.O., VIZHINJAM VILLAGE,
         NEYYATINKARA TALUK, THIRUVANANTHAPURAM,
         PIN - 695042
    3    SUKUMARAN NAIR
         AGED 65 YEARS
         ARUKALA VEEDU, VENGANOOR P.O., VIZHINJAM VILLAGE,
                              2
OP(C) No. 1033 of 2024


          NEYYATINKARA TALUK, THIRUVANANTHAPURAM, PIN -
          695042
    4     DAMODARAN NAIR
          AGED 93 YEARS
          LEELA SADANAM, VENGANOOR P.O., VIZHINJAM VILLAGE,
          NEYYATINKARA TALUK, THIRUVANANTHAPURAM, PIN -
          695042
    5     JAYAPALAN NAIR
          AGED 66 YEARS
          INDUJA, THIRUVALLOM DESOM, THIRUVALLOM VILLAGE,
          THIRUVANATHAPURAM, PIN - 695027
    6     SUDHAKARAN NAIR
          AGED 77 YEARS
          LEKSHMI VILASOM, VENGANOOR P.O., VIZHINJAM
          VILLAGE, NEYYATINKARA TALUK, THIRUVANANTHAPURAM,
          PIN - 695042
    7     VENGANOOR MEKKUMKARA SREE NEELAKESHI MUDIPPURA
          DEVASOM
          VENGANOOR P.O., VIZHINJAM VILLAGE, NEYYATINKARA
          TALUK, THIRUVANANTHAPURAM, PIN - 695042
    8     N. RAMAKRISHNAN NAIR
          AGED 92 YEARS
          PRESIDENT OF VENGANOOR MEKKUMKARA SREE NEELAKESHI
          MUDIPPURA DEVASOM, RESIDING AT VIMALARAMAM,
          VENGANOOR P.O., VIZHINJAM VILLAGE, NEYYATINKARA
          TALUK, THIRUVANANTHAPURAM, PIN - 695042
    9     J. RAVICHANDRAN
          AGED 51 YEARS
          SECRETARY OF VENGANOOR MEKKUMKARA SREE NEELAKESHI
          MUDIPPURA DEVASOM, RESIDING AT CHANDRALAYAM,
          PURAVIYIL, VENGANOOR P.O., VIZHINJAM VILLAGE,
          NEYYATINKARA TALUK, THIRUVANANTHAPURAM, PIN -
          695042
    10    V. GOPAKUMARAN
          AGED 64 YEARS
          VENGANOOR MEKKUMKARA SREE NEELAKESHI MUDIPPURA
          DEVASOM, ANJANAM, VENNIYOOR, VENGANOOR P.O.,
          VIZHINJAM VILLAGE, NEYYATINKARA TALUK,
          THIRUVANANTHAPURAM, PIN - 695042
    11    S. K. SAKTHIDHARAN NAIR
          AGED 70 YEARS
          SREE MANDIRAM, VENGANOOR P.O., VIZHINJAM VILLAGE,
          NEYYATINKARA TALUK, THIRUVANANTHAPURAM,
                              3
OP(C) No. 1033 of 2024


          PIN - 695042
    12    SUJI
          AGED 51 YEARS
          PUTHITH VEEDU, VENGANOOR P.O., VIZHINJAM VILLAGE,
          NEYYATINKARA TALUK, THIRUVANANTHAPURAM, PIN -
          695042
    13    SURESHKUMAR
          AGED 49 YEARS
          PADMALAYAM, VENGANOOR P.O., VIZHINJAM VILLAGE,
          NEYYATINKARA TALUK, THIRUVANANTHAPURAM, PIN -
          695042
    14    K.G. UDHAYAKUMAR
          AGED 51 YEARS
          VAISHNAVAM, VENGANOOR P.O., VIZHINJAM VILLAGE,
          NEYYATINKARA TALUK, THIRUVANANTHAPURAM, PIN -
          695042
    15    S. P. GOPAKUMAR
          AGED 60 YEARS
          AMBISREE, VENGANOOR P.O., VIZHINJAM VILLAGE,
          NEYYATINKARA TALUK, THIRUVANANTHAPURAM, PIN -
          695042
    16    G. P. SREEKUMAR
          AGED 65 YEARS
          VADAKKE ARIYARA VEEDU, VENGANOOR P.O., VIZHINJAM
          VILLAGE, NEYYATINKARA TALUK, THIRUVANANTHAPURAM,
          PIN - 695042
    17    G. KRISHNAPILLAI
          AGED 100 YEARS
          K. R. SADANAM, KOLLAKONAM, PAYATTUVILA P. O.,
          BALARAMAPURAM, THIRUVANATHAPURAM, PIN - 695501
    18    APPUKUTTAN NAIR
          AGED 73 YEARS
          SUDHAS, BHAGAVATHY NADA P. O., BALARAMAPURAM,
          THIRUVANANTHAPURAM, PIN - 695501
    19    NARAYANAN NAIR
          AGED 75 YEARS
          PANDARAVILAKKATTHU VEEDU, VENGANOOR P.O.,
          VIZHINJAM VILLAGE, NEYYATINKARA TALUK,
          THIRUVANANTHAPURAM, PIN - 695042
    20    PRADEEP V.
          AGED 56 YEARS
          SRUTHI, KADANNOOR VILAKOM, VENGANOOR P.O.,
          VIZHINJAM VILLAGE, NEYYATINKARA TALUK,
                              4
OP(C) No. 1033 of 2024


          THIRUVANANTHAPURAM, PIN - 695042
    21    SATHEESH CHANDRAKUMAR
          AGED 65 YEARS
          SURABHI, KADANNOOR VILAKOM, VENGANOOR P.O.,
          VIZHINJAM VILLAGE, NEYYATINKARA TALUK,
          THIRUVANANTHAPURAM, PIN - 695042
    22    SAJUKUMAR K.
          AGED 62 YEARS
          MAKAYIRAM, VENGANOOR P.O., VIZHINJAM VILLAGE,
          NEYYATINKARA TALUK, THIRUVANANTHAPURAM,
          PIN - 695042
    23    V. S. ANIL KUMAR
          AGED 57 YEARS
          THIRUVATHIRA, ARIYARAMELE, VENGANOOR P.O.,
          VIZHINJAM VILLAGE, NEYYATINKARA TALUK,
          THIRUVANANTHAPURAM, PIN - 695042
    24    A. GOPAKUMAR
          AGED 61 YEARS
          VADIVASALA VEEDU, VENGANOOR P.O., VIZHINJAM
          VILLAGE, NEYYATINKARA TALUK, THIRUVANANTHAPURAM,
          PIN - 695042
    25    A. RAVEENDRAN NAIR
          AGED 63 YEARS
          NANDU BHAVAN, VENGANOOR P.O., VIZHINJAM VILLAGE,
          NEYYATINKARA TALUK, THIRUVANANTHAPURAM, PIN -
          695042
    26    HAREENDRAN S.
          AGED 53 YEARS
          DEVU BHAVAN, SREELEKSHMI BUILDING, VENGANOOR
          P.O., VIZHINJAM VILLAGE, NEYYATINKARA TALUK,
          THIRUVANANTHAPURAM, PIN - 695042
    27    V. GOPINATHAN NAIR
          AGED 78 YEARS
          SREENIKETHAM, PANANGODE, VENGANOOR P.O.,
          VIZHINJAM VILLAGE, NEYYATINKARA TALUK,
          THIRUVANANTHAPURAM, PIN - 695042
    28    JAYACHANDRAN
          AGED 71 YEARS
          PUTHEN MAVARTHALA VEEDU, VENGANOOR P.O.,
          VIZHINJAM VILLAGE, NEYYATINKARA TALUK,
          THIRUVANANTHAPURAM, PIN - 695042
    29    K. VIKRAMAN NAIR
          AGED 71 YEARS
                                     5
OP(C) No. 1033 of 2024


            SREENIKETHAM, VENGANOOR P.O., VIZHINJAM VILLAGE,
            NEYYATINKARA TALUK, THIRUVANANTHAPURAM, PIN -
            695042
    30      S. SURESHKUMAR
            AGED 66 YEARS
            PUTHETHU VEEDU, VENGANOOR P.O., VIZHINJAM
            VILLAGE, NEYYATINKARA TALUK, THIRUVANANTHAPURAM,
            PIN - 695042
            BY ADV
            SRI. K. RAMKUMAR(SR)


     THIS     OP   (CIVIL)    HAVING    COME   UP    FOR    ADMISSION   ON
29.05.2024,    THE    COURT    ON   THE   SAME      DAY    DELIVERED    THE
FOLLOWING:
                                  6
OP(C) No. 1033 of 2024




             Dated this the 29th day of May, 2024

                           JUDGMENT

This Original Petition has been filed for expeditious

disposal of a receiver application filed as I.A. No.6/2022 in

O.S. No.3/2016 on the file of the Additional District Court-VII,

Thiruvananthapuram.

2. I called for a report from the Additional District

Court-VII, Thiruvananthapuram. The learned Additional

District Judge reported that further proceedings in O.S.

No.3/2016 has been stayed by this Court in O.P.(C) 639/2023

and hence I. A. No.6/2022 cannot be disposed of. Today, the

stay order passed in O.P.(C) No.639/2023, staying the suit

(O.S. No.3/2016) has been lifted.

3. The learned Additional District Judge further reported

that the Additional District Court-IV, is exclusively set apart

for conducting trial of murder cases and hence he has

already made a request to the Principal District Judge,

Thiruvananthapuram for transferring O.S. No.3/2016 to any

other Additional District Court.

4. In view of the submission of the learned counsel for

the petitioners, respondents and also taking into account the

report of the learned Additional District Judge, this Original

Petition is disposed of as follows:

The Principal District Judge, Thiruvananthapuram is

directed to immediately transfer O.S. No.3/2016 to any other

Additional District Court with less pendency. The learned

Principal District Judge shall also direct the Additional District

Court where the case is transferred to dispose of I.A.

No.6/2022 as expeditiously as possible, at any rate within a

period of two months from the date of receipt of a copy of

this judgment.

Sd/-

DR. KAUSER EDAPPAGATH JUDGE BR

APPENDIX OF OP(C) 1033/2024

PETITIONER'S EXHIBITS

OF 2016 DATED 15/12/2015 ON THE FILE OF DISTRICT COURT, THIRUVANANTHAPURAM. Exhibit P2 TRUE COPY OF THE WRITTEN STATEMENT FILED BY THE DEFENDANTS IN O. S. NO. 3 OF 2016 DATED 17/04/2019 ON THE FILE OF DISTRICT COURT, THIRUVANANTHAPURAM. Exhibit P3 TRUE COPY OF I. A. NO. 6 OF 2022 IN O. S. NO. 3 OF 2016 DATED 05/11/2022 ON THE FILE OF DISTRICT COURT, THIRUVANANTHAPURAM.

RESPONDENT'S EXHIBITS: NIL

 
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