Citation : 2024 Latest Caselaw 14102 Ker
Judgement Date : 28 May, 2024
WP(C) No.44267/2023 1/3 Order Date : 28-05-2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
Tuesday, the 28th day of May 2024 / 7th Jyaishta, 1946
WP(C) NO. 44267 OF 2023
PETITIONER:
M/S.HOLY BERACHAH MINISTRIES, REPRESENTED BY ITS MANAGING TRUSTEE
MR. JESUPRASAD S.D., DOOR NO. 18, G.C COLONY, QUEENS ROAD,
BANGALORE, PIN - 560051
RESPONDENTs:
1. UNION OF INDIA, REPRESENTED BY THE FINANCE SECRETARY, MINISTRY OF
FINANCE, 3RD FLOOR, JEEVAN DEEP BUILDING, SANSAD MARG, NEW DELHI,
PIN - 110001
2. INTERIM BOARD FOR SETTLEMENT-II, REPRESENTED BY ITS SECRETARY, 9TH
FLOOR, LOK NAYAK BHAVAN, KHAN MARKET, NEW DELHI, PIN - 110003
3. THE CENTRAL BOARD OF DIRECT TAXES, REPRESENTED BY ITS CHAIRPERSON,
DEPARTMENT OF REVENUE - MINISTRY OF FINANCE, GOVERNMENT OF INDIA,
NEW DELHI, PIN - 110001
4. DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE - 2, M.G. ROAD,
KOCHI, PIN - 682011
Writ Petition (Civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to stay Ext.P10 pending consideration of the writ petition
(civil).
This petition again coming on for orders upon perusing the petition
and the affidavit filed in support of WP(C) and this Court's order dated
20.03.2023 and upon hearing the arguments of M/S. N.KRISHNA PRASAD,
GAYATHRI POTI, P.SHANES METHAR, PUSHPARAJ.K.P & JAISHRI SHEBA JACOB,
Advocates for the petitioner, the court passed the following:
WP(C) No.44267/2023 2/3 Order Date : 28-05-2024
MURALI PURUSHOTHAMAN, J.
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W.P (C) Nos.44205, 44213, 44237, 44243, 44251, 44252,
44253, 44257, 44267 & 44271 of 2023
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Dated this the 28th day of May, 2024
O R D E R
Await the judgment of the Hon'ble Supreme Court
referred to in the order dated 21.02.2024.
Post on 31.07.2024.
Interim order will continue till then.
Sd/-
MURALI PURUSHOTHAMAN JUDGE SRJ WP(C) No.44267/2023 3/3 Order Date : 28-05-2024
APPENDIX OF WP(C) 44267/2023 Exhibit P1 TRUE COPY OF THE INTERIM ORDER DATED 18.2.2021 IN W.P
Exhibit P2 TRUE COPY OF THE INTERIM ORDER DATED 13.4.2021 IN W.P
Exhibit P3 TRUE COPY OF NOTICE U/S. 153A DATED 22.09.2021 FOR THE ASSESSMENT YEARS 2015-16 Exhibit P3(a) TRUE COPY OF NOTICE ISSUED U/S. 153A OF THE ACT FOR THE AY. 2016-17 DATED 22.09.2021 Exhibit P3(b) TRUE COPY OF NOTICE ISSUED U/S. 153A OF THE ACT FOR THE AY. 2017-18 DATED 22.09.2021 Exhibit P3(c) TRUE COPY OF NOTICE ISSUED U/S. 153A OF THE ACT FOR THE AY. 2018-19 DATED 22.09.2021 Exhibit P3(d) TRUE COPY OF NOTICE ISSUED U/S. 153A OF THE ACT FOR THE AY. 2019-20 DATED 22.09.2021 Exhibit P3(e) TRUE COPY OF NOTICE ISSUED U/S. 153A OF THE ACT FOR THE AY. 2020-21 DATED 22.09.2021 Exhibit P4 TRUE COPY OF THE PRESS RELEASE ISSUED BY THE 3RD RESPONDENT DATED 07.09.2021 Exhibit P5 TRUE COPY OF THE ORDER U/S. 119(2)(B) OF THE ACT DATED 28.09.2021 Exhibit P6 TRUE COPY OF THE SETTLEMENT APPLICATION FEE RECEIPT DATED 25.09.2021 Exhibit P7 TRUE COPY OF THE INTERIM ORDER DATED 30.09.2021 IN W.P (C) NO.20746 OF 2021 AND CONNECTED CASES Exhibit P8 TRUE COPY OF THE WRIT PETITION WITHOUT EXHIBITS IN W.P (C) NO.40211 OF 2023 Exhibit P9 TRUE COPY OF THE JUDGMENT DATED 6.12.2023 IN W.P (C) 40119 OF 2023 AND CONNECTED CASES Exhibit P10 TRUE COPY OF THE IMPUGNED ORDER DATED 14.12.2023 Exhibit P11 TRUE COPY OF THE INTERIM ORDER DATED 26.12.2023 IN WRIT PETITION (C) NO.44205 OF 2023 Exhibit P12 TRUE COPY OF THE RELEVANT EXTRACT OF THE AMENDMENT MADE BY THE FINANCE ACT, 2021 WITH RETROSPECTIVE EFFECT FROM 01.02.2021
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