Kerala High Court
M/S Anjo Finserv Nidhi Limited vs The Union Of India on 28 May, 2024
Author: T.R.Ravi
Bench: T.R.Ravi
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
WP(C) NO. 8471 OF 2024
PETITIONER:
M/S ANJO FINSERV NIDHI LIMITED
1ST FLOOR, 33/880, PADHIYASSERY BUILDING PUNNAKKAL JN,
ELAMAKKARA P.O, ERNAKULAM, REPRESENTED BY ITS DIRECTOR
JOHN JAMES, PIN - 682026.
BY ADVS.
EBIN MATHEW
P.J.MATHEW
AKHILA SHOJI
JAEONA JAMES
RESPONDENTS:
1 THE UNION OF INDIA
REPRESENTED BY THE SECRETARY, MINISTRY OF CORPORATE
AFFAIRS, 'A' WING,SHASTRI BHAVAN, RAJENDRA PRASAD ROAD,
NEW DELHI, PIN - 110001.
2 THE JOINT SECRETARY,
MINISTRY OF CORPORATE AFFAIRS, 'A' WING, SHASTRI
BHAVAN, RAJENDRA PRASAD ROAD, NEW DELHI, PIN - 110001.
3 THE ASSISTANT DIRECTOR
MINISTRY OF CORPORATE AFFAIRS, VTH FLOOR, A-WING,
SHASTRI BHAWAN, DR. RAJENDRA PRASAD ROAD, NEW DELHI,
PIN - 110001.
4 THE REGISTRAR OF COMPANIES, ERNAKULAM,
COMPANY LAW BUILDING, KAKKANAD, COCHIN, PIN - 682021.
5 SECRETARY TO GOVERNMENT
HOME DEPARTMENT, GOVERNMENT SECRETARIAT, PIN - 695001.
SRI. V. GIRISH KUMAR, CGC.
SRI. P.S. APPU- GP.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
28.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 8471 OF 2024
2
T.R. RAVI, J.
--------------------------------------------
W.P.(C). No.8471 of 2024
--------------------------------------------
Dated this the 28th day of May, 2024
JUDGMENT
When the case is taken up, the counsel for the petitioner
submitted that the issue is covered by the judgment in WP(C)
No.38860/2023 & connected cases and the same directions may be
issued in this case also.
Having gone through the judgment, I find that there is no
reason to vary from the directions contained. In the above
circumstances, this writ petition is disposed of and it is ordered that
the directions issued in WP(C) No.38860/2023 & connected cases
and the order dated 19.03.2024 will be applicable in this case also.
Sd/-
T.R. RAVI
JUDGE
mpm
WP(C) NO. 8471 OF 2024
APPENDIX OF WP(C) 8471/2024
PETITIONER'S EXHIBITS
Exhibit P-1 A TRUE COPY OF THE CERTIFICATE OF
INCORPORATION OF THE PETITIONER COMPANY
DATED 06/05/2023.
Exhibit P-2 A TRUE COPY OF THE MEMORANDUM OF
ASSOCIATION OF THE PETITIONER COMPANY.
Exhibit P-3 A TRUE COPY OF THE ARTICLES OF
ASSOCIATION OF THE PETITIONER COMPANY.
Exhibit P-4 A TRUE COPY OF THE JUDGMENT OF THIS
HON'BLE COURT DATED 28/11/2023 IN
WP(C)30077 OF 2023.
Exhibit P-5 A TRUE COPY OF THE MASTER DATA OF THE
PETITIONER COMPANY PUBLISHED IN THE
WEBSITE OF 1ST RESPONDENT.
Exhibit P-6 A TRUE COPY OF THE FORM NDH-4 SUBMITTED
BY THE PETITIONER COMPANY.
Exhibit P-7 A TRUE COPY OF THE EMAIL ISSUED FROM THE
OFFICE OF THE 3RD RESPONDENT DATED
13/02/2024 TO THE PETITIONER.
Exhibit P-8 A TRUE COPY OF THE REPLY EMAIL SENT BY
THE PETITIONER TO THE 3RD RESPONDENT
DATED 19/02/2024 (WITHOUT ANNEXURES).
Exhibit P-9 A TRUE COPY ORDER DATED 27/02/2024 ISSUED
BY THE 3RD RESPONDENT.
Exhibit P-10 A TRUE COPY OF THE INTERIM ORDER DATED
04/11/2022 IN WPC 35406 OF 2022.
