Kerala High Court
Mangattuparambil Kumaran vs Fathima on 28 May, 2024
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE C.S. SUDHA
TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
RSA NO. 23 OF 2020
AGAINST THE ORDER/JUDGMENT DATED 13.04.2018 IN AS NO.151 OF 2010
OF ADDITIONAL DISTRICT COURT, TIRUR ARISING OUT OF THE
ORDER/JUDGMENT DATED 07.10.2010 IN OS NO.133 OF 2008 OF MUNSIFF
COURT, TIRUR
APPELLANTS/RESPONDENTS 1,2,4,5 & 7 TO 12/DEFENDANTS 1,2,4,5 AND
LEGAL HEIRS OF DECEASED 3RD DEFENDANT:
1 MANGATTUPARAMBIL KUMARAN,
AGED 52 YEARS
S/O. KOVALAN, MANGATTUPARAMBIL HOUSE,
NIRAMARATHOOR AMSOM DESOM, KUMARANPADI P O,
TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676101.
2 MANGATTUPARAMBIL UNNI
AGED 40 YEARS
S/O. KOVALAN, MANGATTUPARAMBIL HOUSE,
NIRAMARATHOOR AMSOM DESOM, KUMARANPADI P O,
TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676101.
3 APPUNNI
AGED 38 YEARS
S/O. ILLATTUPARAMBIL MUNDI, MANGATTUPARAMBIL HOUSE,
NIRAMARATHOOR AMSOM DESOM, KUMARANPADI P O,
TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676101.
4 VELAYUDHAN
AGED 44 YEARS
S/O. ILLATTUPARAMBIL MUNDI, MANGATTUPARAMBIL HOUSE,
NIRAMARATHOOR AMSOM DESOM, KUMARANPADI P O,
TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676101.
5 CHERUMUNDI
AGED 38 YEARS
W/O. CHATHA, ILLATHUPARAMBIL HOUSE,
NIRAMARATHOOR AMSOM DESOM, KUMARANPADI P O,
TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676101.
6 CHERLAKATH DEVAKI
AGED 36 YEARS
W/O. KUNHIKILIYAN, CHERLAKATH HOUSE,
KERALADEESWARAPURAM AMSOM DESOM, TIRUR TALUK,
MALAPPURAM DISTRICT, PIN-676307.
RSA NO. 23 OF 2020
2
7 CHENAKARANKKARA KOTHI
AGED 34 YEARS
W/O. THAMI, PATTUPARAMBA, KERALADEESWARAPURAM AMSOM
DESOM, TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676307.
8 ERANHIKKAL KARTHYAYANI,
AGED 32 YEARS
W/O. VELAYUDHAN, ERANHIKKAL HOUSE, NIRAMARATHOOR AMSOM
DESOM, TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676109.
9 ILLATHUPARAMBIL SAROJINI
AGED 30 YEARS, W/O.KRISHNAN,
ILLATHUPARAMBIL HOUSE, NIRAMARATHOOR AMSOM DESOM,
TIRUR TALUK, MALAPPURAM DISTRICT, PIN-676106.
10 KATTIPARAMBIL ANITHA
AGED 28 YEARS
W/O. UNNIKRISHNAN, KATTIPARAMBIL HOUSE,
PARAPPANANGADI AMSOM DESOM, TIRURANGADI TALUK,
MALAPPURAM DISTRICT, PIN-676301.
BY ADV M.R.MINI
RESPONDENTS/APPELLANTS & RESPONDENTS 13 TO 17/SUPPLEMENTAL
PLAINTIFFS 2,4 TO 9 & LEGAL HEIRS OF DECEASED 3RD SUPPLEMENTAL
PLAINTIFF:
1 *FATHIMA
AGED 78, W/O. LATE IRINGAVOOR VALAPPIL HYDRU @ BAPPU,
IRINGAVOOR VALAPPIL HOUSE, THRIKKANDIYOOR AMSOM,
THEKKUMURI DESOM, TIRUR TALUK, PIN-676102. [DIED][LRS
RECORDED]
IT IS RECORDED THAT FIRST RESPONDENT IS DEAD AND
RESPONDENTS 2 TO 7 ARE RECORDED AS THE LEGAL HEIRS OF
THE FIRST RESPONDENT AS PER ORDER DATED 22.01.2020 IN
MEMO DATED 22.01.2020.
2 YOOSUF
AGED 59, S/O. LATE IRINGAVOOR VALAPPIL HYDRU @ BAPPU,
IRINGAVOOR VALAPPIL HOUSE, THRIKKANDIYOOR AMSOM,
THEKKUMURI DESOM, TIRUR TALUK, PIN-676102.
3 JAMEELA
AGED 57, D/O. LATE IRINGAVOOR VALAPPIL HYDRU @ BAPPU,
IRINGAVOOR VALAPPIL HOUSE, THRIKKANDIYOOR AMSOM,
THEKKUMURI DESOM, TIRUR TALUK, PIN-676102.
4 AYISSABEEVI
AGED 55, D/O. LATE IRINGAVOOR VALAPPIL HYDRU @ BAPPU,
IRINGAVOOR VALAPPIL HOUSE, THRIKKANDIYOOR AMSOM,
THEKKUMURI DESOM, TIRUR TALUK, PIN-676102.
RSA NO. 23 OF 2020
3
5 SULAIKHA
AGED 51, D/O. LATE IRINGAVOOR VALAPPIL HYDRU @ BAPPU,
IRINGAVOOR VALAPPIL HOUSE, THRIKKANDIYOOR AMSOM,
THEKKUMURI DESOM, TIRUR TALUK, PIN-676102.
6 SAINABA
AGED 49, D/O. LATE IRINGAVOOR VALAPPIL HYDRU @ BAPPU,
IRINGAVOOR VALAPPIL HOUSE, THRIKKANDIYOOR AMSOM,
THEKKUMURI DESOM, TIRUR TALUK, PIN-676102.
7 ANNATH
AGED 44, S/O. LATE IRINGAVOOR VALAPPIL HYDRU @ BAPPU,
IRINGAVOOR VALAPPIL HOUSE, THRIKKANDIYOOR AMSOM,
THEKKUMURI DESOM, TIRUR TALUK, PIN-676102.
8 SHANIBA E V
AGED 44,W/O. SUDHEER P, PAKKINIYIL HOUSE, PUTHUPALLY
PO, CHAMRAVATTOM, TIRUR TALUK, PIN-676102.
9 SHAIFI E V
AGED 40 YEARS
W/O. JAISAL I.P, ITTIKKAPARAMBIL PALAKKAL HOUSE,
ALINGAL, TRIPRANGODE P O, PIN-676108.
10 SHAHALA MOL E V
AGED 32 YEARS
W/O. AKBAR ALI, KALAKKARA HOUSE, NATHALLOOR,
EASWARAMANGALAM, THAVANUR, PIN-679573.
11 SHAFI E V
AGED 41 YEARS
TRIPRANGODE P O, KAIMALASSERY, PIN-676108.
12 SAFIYA
AGED 58, W/O. IBRAHIMKUTTY, E.V. MANZIL, KODIYERI
VALAPPU HOUSE, THALAKKADU, P O VENGALOOR, PIN-686685.
BY ADV SRI.JAMSHEED HAFIZ
THIS REGULAR SECOND APPEAL HAVING COME UP FOR HEARING ON
28.05.2024, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
RSA NO. 23 OF 2020
4
C.S.SUDHA, J.
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RSA No.23 of 2020
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Dated this the 28th day of May, 2024
JUDGMENT
It is submitted by the learned counsel for the appellants that the
appeal is being withdrawn as the matter has been settled out of court.
Hence, the appeal is dismissed as withdrawn. No costs.
Interlocutory applications, if any pending, shall stand closed.
Sd/-
C.S.SUDHA
JUDGE
NP
