Akhil Varghese vs Reeshma Teena Daniel
2024 Latest Caselaw 13888 Ker

Kerala High Court

Akhil Varghese vs Reeshma Teena Daniel on 28 May, 2024

Author: Raja Vijayaraghavan

Bench: V Raja Vijayaraghavan

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
     THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
                             &
           THE HONOURABLE MR. JUSTICE P.M.MANOJ
  TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946

                 OP (FC) NO. 314 OF 2024

 IA 6/2024 IN OPGW NO.155 OF 2024 OF FAMILY COURT, ADOOR

PETITIONERS/PETITIONERS/PETITIONERS:

    1     AKHIL VARGHESE
          AGED 34 YEARS
          SON OF POTHEN VARGHESE, RESIDING AT
          PAPPALAPARAMBIL, PARIYARAM, PARIYARAM PO,
          PUTHUPALLY, PARIYARAM, KOTTAYAM DISTRICT,
          PIN - 686021

    2     POTHEN VARGHESE
          RESIDING AT PAPPALAPARAMBIL, PARIYARAM,
          PARIYARAM PO, PUTHUPALLY, PARIYARAM,
          KOTTAYAM DISTRICT, PIN - 686021

    3     REGINA VARGHESE
          WIFE OF POTHEN VARGHESE RESIDING AT
          PAPPALAPARAMBIL, PARIYARAM, PARIYARAM PO,
          PUTHUPALLY, PARIYARAM, KOTTAYAM DISTRICT,
          PIN - 686021

          BY ADVS.
          BASIL CHANDY VAVACHAN
          CHARUTHA BHAIJU(K/000413/2018)
          CHANDHANA BHAIJU(K/001122/2022)
          BASIL SAJAN(K/2266/2022)
          FATHIM NAVAS(K/785/2023)
          KAVYA P.R.(K/1157/2023)
          LEKSHMI PRIYA V.(K/1025/2024)
          BASIL SCARIA(D/8405/2018)


RESPONDENTS/RESPONDENTS/RESPONDENTS:

    1     REESHMA TEENA DANIEL
          AGED 28 YEARS
          DAUGHTER OF NATHIYATTU JOHN DANIEL JOHN,
                                  2
O.P.(FC.) No.314 of 2024




               NANTHIYATTU HOUSE, MOONNALAM, (NEAR L.P. HOUSE)
               ADOOR, PIN - 691523

      2        NANTHIYATTU JOHN DANIEL JOHN,
               NANTHIYATTU HOUSE, MOONNALAM, (NEAR L.P. HOUSE)
               ADOOR, PIN - 691523

      3        RENU DANIEL,
               WIFE OF NANTHIYATTU JOHN DANIEL JOHN,
               NANTHIYATTU HOUSE, MOONNALAM, (NEAR L.P. HOUSE)
               ADOOR, PIN - 691523

               BY ADV R.GIREESH VARMA




THIS OP (FAMILY COURT) HAVING COME UP FOR FINAL HEARING ON
28.05.2024, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                         3
O.P.(FC.) No.314 of 2024




                                 JUDGMENT

Raja Vijayaraghavan, J.

After arguing for sometime, the learned counsel appearing for the

petitioner seeks permission to withdraw this petition.

This petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V JUDGE

Sd/-

P.M.MANOJ JUDGE

APM/28/5/24

APPENDIX OF OP (FC) 314/2024

PETITIONER EXHIBITS

Exhibit P 1 A TRUE COPY OF THE ORIGINAL PETITION FILED BY THE PETITIONERS AS OP (G&W) NO.155 OF 2024 BEFORE THE HON'BLE FAMILY COURT, ADOOR DATED 24/04/2024

Exhibit P 2 A TRUE COPY OF THE I A NO. 02 OF 2024 IN OP (G&W) NO.155 OF 2024 BEFORE THE HON'BLE FAMILY COURT, ADOOR

Exhibit P 3 A TRUE COPY OF THE I A NO. 06 OF 2024 IN OP (G&W) NO. 155 OF 2024 BEFORE THE FAMILY COURT, ADOOR

Exhibit P 4 A TRUE COPY OF THE ORDER IN I A NO. 02 OF 2024 IN OP (G&W) NO.155 OF 2024 2024 PASSED BY THE HON'BLE FAMILY COURT, ADOOR

Exhibit P 5 THE TRUE COPY OF THE LETTER DATED 12-05-2024 ISSUED BY REV. GEORGE JACOB, ERICADU MORIA MAR THOMA CHURCH.

Exhibit P 6 A TRUE COPY OF LETTER DATED 12-05-2024 SPECIFYING THE CONVENIENT DATES TO CONDUCT BAPTISM ISSUED BY REV. GEORGE JACOB, ERICADU MORIA MAR THOMA CHURCH.

Exhibit P 7 A TRUE COPY OF THE RETURN TICKET NUMBER 1762373654353 OF THE 1ST PETITIONER.