Rahul P.K vs Chief Registrar Of Births And Deaths
2024 Latest Caselaw 13849 Ker

Kerala High Court

Rahul P.K vs Chief Registrar Of Births And Deaths on 28 May, 2024

Author: N.Nagaresh

Bench: N.Nagaresh

       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
         THE HONOURABLE MR.JUSTICE N.NAGARESH
 TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                WP(C) NO. 8361 OF 2023
PETITIONER:

         RAHUL P.K,
         AGED 34 YEARS
         PLACHIKKATTIL HOUSE, PARASSERI P.O.,
         PERINGODE, PALAKKAD- 678 631.
         REPRESENTED BY HIS POWER OF ATTORNEY HOLDER,
         RAJITH P.K, AGED 37 YEARS,
         S/O P.R RAMACHANDRAN PLACHIKKATTIL HOUSE,
         PARASSERI P.O., PERINGODE,
         PALAKKAD, PIN - 678631.

         BY ADVS.
         T.K.SANDEEP
         VEENA HARIKUMAR
         SWETHA R.


RESPONDENTS:

   1     CHIEF REGISTRAR OF BIRTHS AND DEATHS,
         PUBLIC OFFICE BUILDING, MUSEUM P.O
         THIRUVANANTHAPURAM, PIN - 695033.

   2     REGISTRAR OF BIRTHS AND DEATHS,
         KONGADU GRAMAPANCHAYATH, KONGADU,
         PALAKKAD, PIN - 678631.

   3     KONGADU GRAMAPANCHAYATH,
         REPRESENTED BY ITS SECRETARY,
         KONGADU,PALAKKAD, PIN - 678631.

ADDL.R4 REGISTRAR OF BIRTHS AND DEATHS,
        KADAMBAZHIPURAMGRAMA PANCHAYATH
        KADAMPAZHIPURAM (PO)
        PALAKKAD KERALA 678633.
 W.P.(C)No.8361 of 2023
                             :2:


 ADDL.R5    KADAMBAZHIPURAM GRAMA PANCHAYATH,
           REPRESESNTED BY ITS SECRETARY
           KADAMPAZHIPURAM (PO) PALAKKAD KERALA 678633.

           [ADDL.R4 & R5 ARE IMPLEADED AS PER ORDER DATED
           19.05.2023 IN I.A-1/2023 IN WP(C) 8361/2023]

           BY ADVS.
           VINOD S. PILLAI
           HARIKRISHNAN P.B.
           BINOY DAVIS, GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP            FOR
ADMISSION ON 28.05.2024, THE COURT ON THE SAME            DAY
DELIVERED THE FOLLOWING:
 W.P.(C)No.8361 of 2023
                              :3:




                      JUDGMENT

Dated this the 28th day of May, 2024

The petitioner states that the petitioner is aggrieved by

the inaction on the part of the 2 nd respondent in correcting /

changing the date of birth of the petitioner in the Birth

Certificate. According to the petitioner, he is employed in

USA. The Birth Certificate with correct date of birth is

necessary for production before USA authorities. The

petitioner has submitted Ext.P11 application by e-mail in this

regard.

2. Standing Counsel entered appearance and

submitted that if Ext.P11 application is received, the same

can be considered in accordance with law. Standing Counsel

further submitted that the petitioner may have to support his

application along with documents, if any, requisitioned by the

respondents.

Considering the afore stand taken by respondents

4 and 5, the writ petition is disposed of directing the 4 th

respondent-Registrar of Births and Deaths to consider

Ext.P11 request made by the petitioner and take appropriate

decision thereon expeditiously.

Sd/-

N. NAGARESH JUDGE ams

APPENDIX OF WP(C) 8361/2023

PETITIONER'S EXHIBITS Exhibit P1 TRUE COPY OF THE BIRTH CERTIFICATE ISSUED BY THE KONGADU GRAMAPANCHAYTH DATED 26.09.2022 Exhibit P2 TRUE COPY OF THE SSLC CERTIFICATE ISSUED BY THE GENERAL EDUCATION DEPARTMENT TO THE PETITIONER Exhibit P3 TRUE COPY OF THE DECLARATION CERTIFICATE DATED 30.11.2022 ISSUED BY THE HEADMISTRESS OF A.U.P SCHOOL AZHIYANNUR Exhibit P4 TRUE COPY OF THE PASSPORT ISSUED BY THE GOVT. OF INDIA TO THE PETITIONER ON 14-07-2009 Exhibit P5 TRUE COPY OF THE AADHAAR CARD ISSUED BY THE GOVT. INDIA TO THE PETITIONER Exhibit P6 TRUE COPY OF THE DRIVING LICENSE ISSUED BY THE MOTOR VEHICLE DEPARTMENT KERALA TO THE PETITIONER ON 15.01.2009 Exhibit P7 TRUE COPY OF THE PAN CARD ISSUED BY THE GOVT. OF INDIA Exhibit P8 TRUE COPY OF THE CERTIFICATE DATED 29.11.2022 ISSUED BY THE DR.SARALA DEVI.A Exhibit P9 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE POWER OF ATTORNEY HOLDER NAMELY THE BROTHER OF THE PETITIONER DATED 02.01.2023 TO THE 2ND RESPONDENT

Exhibit P10 TRUE COPY OF THE SCREEN SHORT OF THE E-MAIL DATED 27.02.2023 ALONG WITH THE REPRESENTATION SEND BY THE PETITIONER TO THE RESPONDENT Exhibit P11 TRUECOPY OF THE E-MAIL DATED 29.03.2023 TO THE REGISTRAR OF BIRTHS ANDDEATHS, KADAMBAZHIPURAM GRAMA PANCHAYATH