Abida Beegom S vs The State Of Kerala
2024 Latest Caselaw 13783 Ker

Kerala High Court

Abida Beegom S vs The State Of Kerala on 28 May, 2024

Author: P.V.Kunhikrishnan

Bench: P.V.Kunhikrishnan

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
  TUESDAY, THE 28TH DAY OF MAY 2024 / 7TH JYAISHTA, 1946
                  WP(C) NO. 15556 OF 2017
PETITIONERS:
    1     ABIDA BEEGOM S.
          AGED 29 YEARS, D/O. ABDUL MAJEED,RESIDING AT
          KOTTAMURUPPEL HOUSE,POOVANPARA, KONNI
          P.O.,PATHANAMTHITTA, ACCOUNTANT,BLOCK RESOURCE
          CENTRE KONNI, PEROORKULAM,VAKAYAR P.O.,
          PATHANAMTHITTA.
    2     ANJALI CHANDRAN
          AGED 29 YEARS, D/O. M.G. CHANDRASEKHARAN
          NAIR,RESIDING AT SARADA SADANAM, KURUNGAZHA
          P.O.,PULLAD, PATHANAMTHITTA, PIN - 689
          548,ACCOUNTANT, BLOCK RESOURCE CENTRE PULLAD,
          PULLAD P.O., PATHANAMTHITTA PIN - 689 548.
    3     NADIA MOL. K.N.
          AGED 26 YEARS, D/O. NAZAR V.M.RESIDING AT
          KUDAPPANAKKAL HOUSE, VAIPUR P.O.,PERUMPARA,
          PATHANAMTHITTA PIN - 689 588,ACCOUNTANT, BLOCK
          RESOURCE CENTRE MALLAPPALLY, MALLAPPALLY P.O.,
          PATHANAMTHITTA.
    4     JASEELA IBRAHIM
          AGED 36 YEARS, D/O. ISMAIL,RESIDING AT
          PATHAKUTHICKAL HOUSE,PADIMON P.O., MALLAPPALLY,
          PATHANAMTHITTA,ACCOUNTANT, BLOCK RESOURCE CENTRE
          RANNY, PAZHAVANGADI P.O.,RANNY, PATHANAMTHITTA.
    5     NOWFAL K.K.
          AGED 27 YEARS, S/O. K.P. KONTHALAM,RESIDING AT
          KUMBAMKALLIL HOUSE,VARICKADU, KUTTAPUZHA P.O.,
          THIRUVALLA,PATHANAMTHITTA 689 103,ACCOUNTANT,
          BLOCK RESOURCE CENTRE THIRUVALLA, GMUPGS COMPOUND
          MATHILBAGOM, THIRUVALLA - 689 101.
    6     MUNEERA MAJEED
          AGED 31 YEARS, D/O. P.V. MAJEED,RESIDING AT
          MANASSERY VALIYAPARAMBIL HOUSE,KULASEKHARAPATHI,
          PATHANAMTHITTA,ACCOUNTANT, BLOCK RESOURCE CENTRE
          ARANMULA,PATHANAMTHITTA.
 W.P.(C) No.15556 of 2017

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    7     SHEFIN C.B.
          AGED 32 YEARS, D/O. C.M. BASHEER,PEEDIKA
          PARAMBIL HOUSE,VECHUCHIRA P.O., KAKKUDUKKA,
          PATHANAMTHITTA,MIS CO-ORDINATOR,BLOCK
          RESOURCE CENTRE RANNY,PAZHAVANGADI P.O.,
          RANNY, PATHANAMTHITTA.
    8     CHINCHU CHATTERJEE
          AGED 28 YEARS, D/O. CHATTERJEE T.
          OORAMPOYKAYIL,NARANGANAM WEST P.O.,
          KOZHENCHERRY,PATHANAMTHITTA, PIN - 689
          642.MIS CO-ORDINATOR, BLOCK RESOURCE CENTRE
          PULLAD,PULLAD P.O., PATHANAMTHITTA,
          PIN - 689 548.
    9     JAYASREE. A
          AGED 26 YEARS, D/O. D.ANIRUDHAN,
          ANIVILA,ELAVUMTHITTA P.O., PATHANAMTHITTA,
          PIN - 689 625,MIS CO ORDINATOR, BLOCK
          RESOURCE CENTRE THIRUVALLA,THIRUVALLA P.O.,
          PATHANAMTHITTA, PIN - 689 101.
   10     SURUMI MAJEED
          AGED 30 YEARS, D/O. MAJEED,RESIDING AT
          OTTAPLAKKAL HOUSE,PUNNAVELI P.O., PUNNAVELI,
          PATHANAMTHITTA, DATA ENTRY OPERATOR, BLOCK
          RESOURCE CENTRE MALLAPPALLY,MALLAPPALLY
          P.O., PATHANAMTHITTA.
   11     AJEENA AHAMMED
          AGED 29 YEARS, D/O. N.M. AHAMMED,RESIDING AT
          BABARI MANZIL, CHITTAR P.O.,PATHANAMTHITTA,
          PIN - 689 663,DATA ENTRY OPERATOR, BLOCK
          RESOURCE CENTRE RANNY,PAZHAVANGADI P.O.,
          RANNY, PATHANAMTHITTA.
   12     NIZAMUDDEEN P.S.
          AGED 30 YEARS, S/O. SIDDEEK RAWTHER,RESIDING
          AT PLAMTHOTTATHIL, THONNALLUR,PANDALAM P.O.,
          PANDALAM, PATHANAMTHITTA,PIN - 689 501, DATA
          ENTRY OPERATOR, BLOCK RESOURCE CENTRE
          PANDALAM, GOVT. UPS GROUND, PANDALAM
          P.O.,PATHANAMTHITTA DISTRICT.
          BY ADVS.
          SRI.V.A.MUHAMMED
          SRI.M.SAJJAD
RESPONDENTS:
 W.P.(C) No.15556 of 2017

                            3


    1      THE STATE OF KERALA
           REPRESENTED BY ITS SECRETARY TO
           GOVERNMENTGENERAL EDUCATION
           DEPARTMENT,SECRETARIAT
           ANNEX,THIRUVANANTHAPURAM - 695 001.
    2      THE STATE PROJECT DIRECTOR
           OFFICE OF THE STATE PROJECT DIRECTOR,SSA
           BHAVAN, NANDHAVANAM,
           THIRUVANANTHAPURAM - 695 014.
    3      THE DISTRICT PROJECT OFFICER
           SSA, PATHANAMTHITTA - 676 519.
    4      THE BLOCK RESOURCE OFFICER (SSA)
           BLOCK RESOURCE CENTRE,PULLAD, PULLAD P.O.,
           PATHANAMTHITTA - 689 548.
    5      THE BLOCK RESOURCE OFFICER (SSA)
           BLOCK RESOURCE CENTRE,
           MALLAPPALLY,MALLAPPALLY P.O.,
           PATHANAMTHITTA - 689 584.
    6      THE BLOCK RESOURCE OFFICER (SSA)
           BLOCK RESOURCE CENTRE, RANNY,PAZHAVANGADI
           P.O., RANNY, PATHANAMTHITTA - 689 672.
    7      THE BLOCK RESOURCE OFFICER (SSA), BLOCK
           RESOURCE CENTRE,KONNI, PEROORKULAM,VAKAYAR
           P.O., PATHANAMTHITTA - 689 698.
    8      THE BLOCK RESOURCE OFFICER (SSA)
           BLOCK RESOURCE CENTRE, THIRUVALLA GMUPGS
           COMPOUNDMATHILBAGOM, THIRUVALLA - 689 101.
    9      BLOCK RESOURCE OFFICER (SSA)
           BLOCK RESOURCE CENTRE,ARANMULA,
           PATHANAMTHITTA - 689 533.
   10      BLOCK RESOURCE OFFICER,BLOCK RESOURCE
           CENTRE, PANDALAM,GOVERNMENT UPS
           GROUND,PANDALAM P.O., PATHANAMTHITTA - 689
           501.
           SRI.V.K.SUNIL, SENIOR GP
        THIS WRIT PETITION (CIVIL) HAVING COME UP
FOR ADMISSION ON 28.05.2024, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.15556 of 2017

                                 4




                P.V.KUNHIKRISHNAN, J.
        ---------------------------------------------
               W.P.(C) No. 15556 of 2017
    ------------------------------------------------------
           Dated this the 28th day of May, 2024


                           JUDGMENT

This writ petition is filed seeking the following

reliefs:

"i) issue a writ of mandamus or other appropriate order or direction commanding the Respondents to engage the services of the Petitioners in the respective post by extending the period of contract.

ii) issue a writ of mandamus or other appropriate writ order or direction commanding the Respondents to refrain from terminating the services of the Petitioners in order to engage another set of contract employees.

iii) call for the records relating to Exhibits P-3 and P-4 and set aside the originals of the same by the issue of a writ of certiorari or other appropriate writ of direction.

iv) declare that the Petitioners service are

not liable to be terminated for engaging another set of contract employees.

v) pass such other order or direction which this Hon'ble Court may deem fit and proper to grant in the circumstances of the case."[SIC]

2. When this Writ petition came up for

consideration on 19.05.2017, this Court passed the

following order:

"Admit. GP takes notice for the respondents. Noticing the averments of the petitioners that they are likely to be disengaged for the purpose of engaging other contract employees and not for engaging regular employees, I deem it appropriate that they be granted the interim order as prayed for.

In such circumstances, I direct the respondents not to disengage the petitioners to accommodate other contract employees pending disposal of this writ petition."

3. Today, when the matter came up for

consideration, the learned Government Pleader

submitted that, as of the date of the above interim

order, the petitioners were already disengaged. If

that be the case, the prayers in this Writ petition are

infructuous.

Therefore, this Writ petition is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM

APPENDIX OF WP(C) 15556/2017

PETITIONER EXHIBITS EXHIBIT P-1 TRUE COPY OF THE ORDER NO.

A/1/2012/SSA DATED 20.10.2012. EXHIBIT P-1 (A) TRUE COPY OF THE ORDER NO.

A/1/2012/SSA DATED 20.10.2012. EXHIBIT P-1 (B) TRUE COPY OF THE ORDER NO.

A/1/2012/SSA DATED 20.10.2012. EXHIBIT P-1 (C) TRUE COPY OF THE ORDER NO.

A/1/2012/SSA DATED 17.11.2012. EXHIBIT P-1 (D) TRUE COPY OF THE ORDER NO.

A/2/2014-15/SSA DATED 11.08.2014. EXHIBIT P-1 (E) TRUE COPY OF THE ORDER NO.

A/1/2012/SSA DATED 06.03.2013. EXHIBIT P-1 (F) TRUE COPY OF THE ORDER NO.

A/1/2012/SSA DATED 09.01.2013. EXHIBIT P-1 (G) TRUE COPY OF THE ORDER NO.

A/1/2013/SSA DATED 12.06.2013. EXHIBIT P-1 (H) TRUE COPY OF THE ORDER NO.

A/1/2012/SSA DATED 20.10.2012. EXHIBIT P-1 (I) TRUE COPY OF THE ORDER NO.

A/1449/2015/SSA DATED 06.04.2015. EXHIBIT P-2 TRUE COPY OF THE LETTER NO.C/2016/SSA DATED 30.03.2017 OF THE DISTRICT PROJECT OFFICER. EXHIBIT P-3 TRUE COPY OF THE CIRCULAR NO.

A1/248/2017/SSA DATED 28.04.2017. EXHIBIT P-3 (A) TRUE COPY OF THE DETAILS OF THE STAFF POSTED AS DAILY WAGE IN BRCS ISSUED BY THE DISTRICT PROJECT OFFICER, PATHANAMTHITTA. EXHIBIT P-4 TRUE COPY OF THE GUIDELINES FOR APPOINTMENT ON CONTRACT/DAILY WAGE BASIS IN SSA OFFICES ISSUED BY THE 2ND RESPONDENT.

EXHIBIT P-5 TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 01.04.2017 OF THE 1ST PETITIONER.

EXHIBIT P-5(A) TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 31.03.2017 OF THE 2ND PETITIONER.

EXHIBIT P-5 (B) TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 31.03.2017 OF THE 3RD PETITIONER.

EXHIBIT P-5 (C) TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 31.03.2017 OF THE 4TH PETITIONER.

EXHIBIT P-5 (D) TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 01.04.2017 OF THE 5TH PETITIONER.

EXHIBIT P-5 (E) TRUE COPY OF THE CONDUCT CERTIFICATE DATED 01.04.2017 OF THE 5TH PETITIONER.

EXHIBIT P-5 (F) TRUE COPY OF THE CONDUCT CERTIFICATE DATED 03.04.2017 OF THE 6TH PETITIONER.

EXHIBIT P-5 (G) TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 31.03.2017 OF THE 74TH PETITIONER.

EXHIBIT P-5 (H) TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 31.03.2017 OF THE 9TH PETITIONER.

EXHIBIT P-5 (I) TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 31.03.2017 OF THE 10TH PETITIONER.

EXHIBIT P-5 (J) TRUE COPY OF THE EXPERIENCE CERTIFICATE OF THE 11TH PETITIONER. EXHIBIT P-5 (K) TRUE COPY OF THE EXPERIENCE CERTIFICATE DATED 04.04.2017 OF THE 12TH PETITIONER.

EXHIBIT P-6       TRUE COPY OF THE JUDGMENT IN W.P.
                  (C)     NO.     1204/2017-A     DATED
                  12.01.2017.
RESPONDENTS EXHIBITS: NIL

                           //TRUE COPY//



                            PA TO JUDGE