The Manager vs State Of Kerala
2024 Latest Caselaw 13706 Ker

Kerala High Court

The Manager vs State Of Kerala on 27 May, 2024

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
          THE HONOURABLE MR. JUSTICE M.A.ABDUL HAKHIM
     MONDAY, THE 27TH DAY OF MAY 2024 / 6TH JYAISHTA, 1946
                      WP(C) NO. 19034 OF 2017
PETITIONER:

             THE MANAGER
             VIM HIGHER SECONDARY SCHOOL,
             PALLASSANA,
             PALAKKAD DISTRICT - 678 505.
             BY ADVS.
             SRI.P.R.VENKATESH
             SRI.G.KEERTHIVAS


RESPONDENTS:

     1       STATE OF KERALA
             REPRESENTED BY ITS SECRETARY,
             DEPARTMENT OF GENERAL EDUCATION,
             SECRETARIAT,
             THIRUVANANTHAPURAM.
     2       THE DIRECTOR OF HIGHER SECONDARY EDUCATION,
             THIRUVANANTHAPURAM.

             SMT.K.B.SONY-GP



      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   27.05.2024,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 19034 OF 2017

                                        2


                                 JUDGMENT

The learned counsel for the petitioner submitted that

the matter has become infructuous .

Accordingly, this writ petition is dismissed as

infructuous.

Sd/-

M.A.ABDUL HAKHIM JUDGE sms WP(C) NO. 19034 OF 2017

APPENDIX OF WP(C) 19034/2017

PETITIONER EXHIBITS EXHIBIT P1 TRUE COPY OF THE STAFF FIXATION PROCEEDINGS DATED 25.1.2012 OF THE REGIONAL DEPUTY DIRECTOR FOR THE ACADEMIC YEAR 2010-11. EXHIBIT P2 TRUE COPY OF THE CIRCULAR DATED 23.12.2013 ISSUED BY THE DIRECTOR, HIGHER SECONDARY.

EXHIBIT P3 TRUE COPY OF THE DETAILS FOR THE ACADEMIC YEAR 2012-13 AND 2013-14 SUBMITTED BY THE PETITIONER BEFORE THE DIRECTOR, HIGHER SECONDARY EDUCATION DT 27/12/13.

EXHIBIT P4 TRUE COPY OF THE JUDGMENT DATED 6.3.2015 IN W.P(C) NO. 7190/2015 OF THIS HON'BLE COURT.

EXHIBIT P5 TRUE COPY OF ORDER DATED 6.2.2017 OF THE GOVERNMENT.